High Courts13 Dec 1926
(Kalluri) Lakshminarayana Vs Kalluri Punnayya and Another
Madras High Court · AIR 1927 Mad 820
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,644 of 5,226
High Courts13 Dec 1926
Kalluri Lakshminarayana Vs Kalluri Punnayya and Another
Madras High Court · 103 Ind. Cas. 134
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Dec 1926
Dantuluri Venkatanarasimha Raju and Another Vs Dantuluri Chandrayya and Others
Madras High Court · AIR 1927 Mad 825 : (1927) 26 LW 159 : (1927) 53 MLJ 267
High Courts13 Dec 1926
Kumarandy Kudumban (died) and Others Vs Venkatasubramania Aiyar and Others
Madras High Court · AIR 1927 Mad 645 : 101 Ind. Cas. 58 : (1927) 52 MLJ 641
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Dec 1926
Mandavilli Ramanna Vs The Official Receiver, Godavari
Madras High Court · 101 Ind. Cas. 153
High Courts10 Dec 1926
Secretary of State for India Vs Volkar Brother
Madras High Court · AIR 1927 Mad 513 : (1927) ILR (Mad) 595 : (1927) 25 LW 525
Contract Act, 1872 — Section 29
High Courts10 Dec 1926
The Corporation of Madras Vs The Madras Electric Tramways, Ltd. and The Madras Electric Supply Corporation Ltd.
Madras High Court · AIR 1927 Mad 522 : 101 Ind. Cas. 396 : (1927) 52 MLJ 474
Madras City Municipal Act, 1904 — Section 287, 288
High Courts10 Dec 1926
In Re: Jayachandra Chetty and Another
Madras High Court · AIR 1927 Mad 413 : (1927) ILR (Mad) 745 : (1927) 25 LW 277 : (1927) 52 MLJ 226
High Courts10 Dec 1926
Moideen Meera Sahib Vs Cruz Michael Fernando
Madras High Court · AIR 1927 Mad 536 : (1927) ILR (Mad) 654 : 101 Ind. Cas. 436 : (1927) 25 LW 447 : (1927) 52 MLJ 392
Tamil Nadu Civil Courts Act, 1873 — Section 13
High Courts10 Dec 1926
The Secretary of State for India in Council Vs Volkart Bros.
Madras High Court · (1927) 52 MLJ 443
Contract Act, 1872 — Section 29
High Courts10 Dec 1926
Swaminatha Pillai Vs Duraisami Pillai
Madras High Court · AIR 1927 Mad 681 : 101 Ind. Cas. 82
High Courts09 Dec 1926
Chinnammal alias Rangammal Vs Venkatasami Naiken
Madras High Court · 101 Ind. Cas. 752
High Courts09 Dec 1926
V.E.S. Subramanian Chetty Vs Kasi Chetti Alias Vairavan Chetty
Madras High Court · 103 Ind. Cas. 911
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts09 Dec 1926
Vaddapilli Jogarao Vs Kala Venkamma and Others
Madras High Court · 101 Ind. Cas. 143
Transfer of Property Act, 1882 — Section 43
High Courts09 Dec 1926
(Mandavalli) Rammanna Vs Official Receiver
Madras High Court · AIR 1927 Mad 1090
High Courts09 Dec 1926
(Venka) Ramayya Vs (Venka) Narayya and Others
Madras High Court · AIR 1927 Mad 530
High Courts09 Dec 1926
(Samitti) Ranga Reddi and Others Vs Vallialuru China Sidda Reddi and Another
Madras High Court · AIR 1927 Mad 1154
Civil Procedure Code, 1908 (CPC) — Section 1(2)
High Courts09 Dec 1926
Vadapilli Jogarao Vs Kala Venkamma and Others
Madras High Court · AIR 1927 Mad 497 : (1927) 25 LW 523
Transfer of Property Act, 1882 — Section 43
High Courts09 Dec 1926
Sammiti Ranga Reddi and Others Vs Yallialuru Chinasidda Reddi and Another
Madras High Court · (1928) 28 LW 563 : (1928) 55 MLJ 78
Civil Procedure Code, 1908 (CPC) — Section 1
High Courts09 Dec 1926
In Re: Gaddam Venkatasubba Reddi
Madras High Court · (1927) 52 MLJ 298
Criminal Procedure Code, 1898 (CrPC) — Section 144