COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,640 of 5,226

High Courts28 Jan 1927

Sreenivasa Aiyyangar Vs Ranga Aiyangar

Madras High Court · AIR 1927 Mad 524

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High Courts28 Jan 1927

Pethaperumal Chettiar Vs Chidambaram Chettiar

Madras High Court · AIR 1927 Mad 592 : 102 Ind. Cas. 396 : (1927) 52 MLJ 670

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26

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High Courts27 Jan 1927

Ayyamperumal Nadar and Others Vs Muthuswami Pillai

Madras High Court · AIR 1927 Mad 687 : (1927) 26 LW 899

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High Courts27 Jan 1927

Abayambal Ammal Vs T. K. Rajarathna Ayyar and Others

Madras High Court · AIR 1927 Mad 1095

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High Courts26 Jan 1927

M. A. Razack Vs King-Emperor

Madras High Court · AIR 1927 Mad 501 : (1927) ILR (Mad) 760

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High Courts26 Jan 1927

Josyam Parasuramayya Vs Josyam Venkataramayya and Others

Madras High Court · AIR 1927 Mad 777 : 103 Ind. Cas. 855

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High Courts26 Jan 1927

U. Panduranga Bhatta Vs M. Krishna Nayak and Sons and Others

Madras High Court · (1927) 53 MLJ 303

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High Courts26 Jan 1927

Vepery Kotilingam Mudaliar (dead) and Another Vs The Board of Commissioners for Hindu Religious Endowments

Madras High Court · (1927) 53 MLJ 452

Civil Procedure Code, 1908 (CPC) — Section 115Hindu Religious Endowments Act — Section 80(2)

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High Courts26 Jan 1927

In Re: M.A. Razak

Madras High Court · (1927) 25 LW 613 : (1927) 52 MLJ 620

Madras City Municipal Act, 1904 — Section 357

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High Courts25 Jan 1927

V. Panduranga Bhatta Vs M. Krishna Nayak and sons and Others

Madras High Court · AIR 1927 Mad 889

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High Courts21 Jan 1927

In re: Donepudi Rangayya and Another

Madras High Court · AIR 1927 Mad 1111

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts21 Jan 1927

Konakalla Rama Rao Vs Nallari Pitchayya

Madras High Court · (1927) 53 MLJ 131

Tamil Nadu Village Courts Act, 1888 — Section 73

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High Courts21 Jan 1927

Abdul Kadi Rowther and Another Vs Uthumansa Rowther

Madras High Court · AIR 1927 Mad 722

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High Courts20 Jan 1927

Muthu K.R.N. Muthia Chettiar Vs M.B.P.R.E.S.P. Ekappa Chettiar and Others

Madras High Court · AIR 1927 Mad 598 : (1927) 52 MLJ 597

Government of India Act, 1915 — Section 107

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High Courts20 Jan 1927

Adinarayana Reddi Vs Subbarayal Reddi and Others

Madras High Court · AIR 1927 Mad 1116(1)

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High Courts20 Jan 1927

Tangella Narasimhaswami, Dharmakartha of Sri Kodanda Ramachandra Moorthy Vs Iamidi Venkatalingam and Others

Madras High Court · AIR 1927 Mad 636 : (1927) ILR (Mad) 687 : 103 Ind. Cas. 302 : (1927) 25 LW 806 : (1927) 53 MLJ 203

Trusts Act, 1882 — Section 5

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High Courts20 Jan 1927

Muthu K.R.N. Muthia Vs M.B.P.R.E.S.P. Ekappa Chettiar and Others

Madras High Court · 101 Ind. Cas. 646

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts19 Jan 1927

Subramania Iyer alias Gurumurthi Ayyar Vs Varadarajulu Naidu and Others

Madras High Court · 103 Ind. Cas. 146

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts19 Jan 1927

Dakshinamurthy Pillai Vs Vedamurthy Mudaliar and Others

Madras High Court · AIR 1927 Mad 842

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High Courts19 Jan 1927

Dakshinamurthi Pillai Vs Vedamurthy Mudaliar and Others

Madras High Court · 103 Ind. Cas. 311 : (1927) 53 MLJ 440

Civil Procedure Code, 1908 (CPC) — Section 47

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