High Courts08 Feb 1927
Archaka Sundara Raju Dikshatulu Vs Archaka Seshadri Dikshatulu and Others
Madras High Court · AIR 1928 Mad 35 : (1927) 26 LW 739 : (1928) 54 MLJ 76
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,639 of 5,226
High Courts07 Feb 1927
The Commissioner of Income Tax Vs T.S. Firm, Tanjore
Madras High Court · (1927) ILR (Mad) 847 : (1927) 26 LW 119 : (1927) 53 MLJ 249
High Courts04 Feb 1927
Semba Parayan Vs Maral and Others
Madras High Court · AIR 1927 Mad 674 : (1927) 25 LW 802 : (1927) 52 MLJ 711
High Courts04 Feb 1927
Makam Lakshmi Narayanappa and Others Vs Makam Batchayya and Others
Madras High Court · 103 Ind. Cas. 829 : (1927) 53 MLJ 38
High Courts04 Feb 1927
Musunuri Venkatanarayana Vs Tennamani Ramanna
Madras High Court · AIR 1927 Mad 945(1)
High Courts03 Feb 1927
Govindasamy Koundan and Others Vs Bapatla Venkoba Row and Others
Madras High Court · AIR 1927 Mad 779
High Courts03 Feb 1927
(Boddipati) Lalamma and Others Vs Emperor
Madras High Court · AIR 1928 Mad 197
High Courts03 Feb 1927
In Re: Bodipatti Lalamma and Others
Madras High Court · (1928) ILR (Mad) 338 : (1928) 27 LW 239 : (1928) 54 MLJ 709
High Courts03 Feb 1927
Venkatachalam Chetti, minor by next friend S.A.S.R.M. Ramanathan Chetti Vs Paramasivam Pillai
Madras High Court · AIR 1927 Mad 668 : (1927) 52 MLJ 709
High Courts03 Feb 1927
In Re: William Plythe Perrett
Madras High Court · 105 Ind. Cas. 448
Presidency Towns Insolvency Act, 1909 — Section 103
High Courts02 Feb 1927
Ramaswamy Pillai and Others Vs Kasinatha Iyer and Others
Madras High Court · AIR 1928 Mad 226(1)
Limitation Act, 1963 — Article 21
High Courts02 Feb 1927
Ramasami Pillai and Others Vs Kasinath Iyer and Others
Madras High Court · 108 Ind. Cas. 529
Limitation Act, 1963 — Section 21
High Courts02 Feb 1927
S.S.A.S. Arunachalam Chettiar Vs A.M. Muhammad Salihu Marakkayar and Others
Madras High Court · AIR 1928 Mad 133 : (1927) 26 LW 803
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts02 Feb 1927
S.P.M. Muthiah Chetti and Others Vs Muthu K.R.A.R. Karuppan Chetti and Others
Madras High Court · AIR 1927 Mad 852 : (1927) ILR (Mad) 786 : (1927) 26 LW 465 : (1927) 53 MLJ 606
Contract Act, 1872 — Section 15
High Courts02 Feb 1927
Simhadri Venkatanarasayya Vs The Official Receiver
Madras High Court · (1927) 26 LW 61 : (1927) 53 MLJ 136
Provincial Insolvency Act, 1920 — Section 53
High Courts01 Feb 1927
T.R. Kaliaperumal Naicker and Others Vs O.S. Ramachandra Iyer and Others
Madras High Court · 102 Ind. Cas. 444 : (1927) 26 LW 171
Provincial Insolvency Act, 1920 — Section 20, 29
High Courts01 Feb 1927
T. K. Kaliaperumal Naicker and Others Vs O. S. Ramchandra Ayyar and Others
Madras High Court · AIR 1927 Mad 693
High Courts01 Feb 1927
T.R. Kaliaperumal Naicker and Others Vs O.S. Ramachandra Aiyar, Official Receiver in I.P. No. 38 of 1919 on the file of the Court of the District Munsif of Kumbakonam (ceased to be O.R.) and Another
Madras High Court · (1927) 53 MLJ 142
Provincial Insolvency Act, 1920 — Section 20
High Courts31 Jan 1927
Goli Paddayya and Others Vs Chaliki Krishnamurthy
Madras High Court · AIR 1927 Mad 653 : (1928) ILR (Mad) 203 : 103 Ind. Cas. 331 : (1927) 25 LW 773 : (1927) 52 MLJ 674