High Courts14 Jul 1931
Kandaswami Chettiar Vs A.R.M. Annamalai Chettiar
Madras High Court · AIR 1933 Mad 360 : 145 Ind. Cas. 531
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,539 of 5,226
High Courts13 Jul 1931
Gorantala Parvatamma Vs Veeragandam Subbayya
Madras High Court · AIR 1932 Mad 144 : (1932) ILR (Mad) 202 : (1931) 34 LW 704
High Courts13 Jul 1931
Ayyasami Chetty Vs The Official Receiver
Madras High Court · AIR 1932 Mad 63 : (1931) 34 LW 735 : (1931) 61 MLJ 719
Provincial Insolvency Act, 1920 — Section 75
High Courts13 Jul 1931
Ramji Das Mahant Bavajee, Matathipathi of Udasi Mutt Vs Kumarakalathi Mudali and Others
Madras High Court · (1931) 34 LW 795 : (1931) 61 MLJ 710
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts16 Jun 1931
In Re: Sheik Kalesha
Madras High Court · (1931) 34 LW 388 : (1932) 62 MLJ 71
Penal Code, 1860 (IPC) — Section 302
High Courts12 May 1931
Sengoda Goundan and Another Vs Vayyapuri Goundan
Madras High Court · AIR 1932 Mad 129 : 136 Ind. Cas. 48 : (1931) 34 LW 841 : (1931) 61 MLJ 684
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts12 May 1931
Kalastri Mudali and Another Vs Emperor
Madras High Court · AIR 1932 Mad 130 : 136 Ind. Cas. 313
High Courts12 May 1931
Kalastri Mudali and Another Vs Rex
Madras High Court · (1931) 34 LW 629 : (1931) 61 MLJ 686
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 467
High Courts30 Apr 1931
(Yerramilli) Satyanarayanarao and Others Vs (Guna) Venkataswamy and Others
Madras High Court · 143 Ind. Cas. 504
High Courts30 Apr 1931
Vythilinga Pandarasannadhi, Trustee Kattalai, Kamalalayam South Bank Vs The Board of Control, Sri Thiagarajaswami Devasthanam
Madras High Court · AIR 1932 Mad 193 : 136 Ind. Cas. 771 : (1932) 35 LW 22 : (1931) 61 MLJ 904
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Apr 1931
(Yerramilli) Satyanarainarao and Others Vs (Guna) Venkataswami and Others
Madras High Court · AIR 1933 Mad 153
High Courts28 Apr 1931
(Wuppuluru) Neelachalam Vs Narasinga Dass
Madras High Court · AIR 1931 Mad 716 : (1931) 34 LW 252
High Courts28 Apr 1931
Muthukumara Pillai Vs Thirunarayana Pillai and Another
Madras High Court · AIR 1932 Mad 260 : 137 Ind. Cas. 183 : (1931) 34 LW 271 : (1931) 61 MLJ 307
Civil Procedure Code, 1908 (CPC) — Section 37(b)
High Courts28 Apr 1931
Chengazhisseri alias Puthillom alias Purmaseri Narayana alias Punnasseri Nambi (dead) and Another Vs The Board of Commissioners for Hindu Religious Endowments constituted under Act I of 1925
Madras High Court · (1931) 34 LW 848 : (1931) 61 MLJ 862
Madras Hindu Religious Endowments Act, 1923 — Section 84(2)
High Courts28 Apr 1931
In Re: Uppalapati Bulli Nagayya
Madras High Court · (1931) 34 LW 710 : (1931) 61 MLJ 474
Criminal Procedure Code, 1898 (CrPC) — Section 517(1)
High Courts28 Apr 1931
Gyanammal Vs Abdul Hussain Sahib
Madras High Court · AIR 1931 Mad 813 : (1932) ILR (Mad) 223 : (1931) 34 LW 496 : (1931) 61 MLJ 920
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21
High Courts27 Apr 1931
(Kilaru) Gangaiya and Another Vs (Kilaru) China Lingaiya
Madras High Court · AIR 1933 Mad 162 : 145 Ind. Cas. 529
High Courts27 Apr 1931
The Official Assignee of Madras Vs F. Byramshaw and Another
Madras High Court · (1931) 34 LW 772 : (1931) 61 MLJ 512
Transfer of Property Act, 1882 — Section 81, 82
High Courts27 Apr 1931
Kali Matathil Veeran Kutty's son Avaru Vs Asi Bai and Others
Madras High Court · (1931) 34 LW 477 : (1931) 61 MLJ 462
Malabar Compensation for Tenants Improvements Act, 1899 — Section 19
High Courts27 Apr 1931
Kalagara Purnayya Vs Cherukuri Basava Kottkyya and Others
Madras High Court · AIR 1931 Mad 788 : (1931) 34 LW 761 : (1931) 61 MLJ 518