High Courts03 Aug 1931
Subramania Chettiar and Another Vs Sankara Velayudam Chettiar
Madras High Court · AIR 1931 Mad 804 : (1931) 34 LW 689 : (1932) 62 MLJ 479
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Madras High Court judgments
1,04,503 judgments · page 4,538 of 5,226
High Courts03 Aug 1931
Rajagopalaswami Naicken and Others Vs Palaniswami Chettiar alias Ponnuswami Chettiar and Others
Madras High Court · (1932) ILR (Mad) 332 : (1931) 34 LW 961 : (1932) 62 MLJ 93
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts31 Jul 1931
P.V.M. Muhaidin Kader Meera Sahib Maraikkayar Vs P.L.S. Lakshmanan Chettiar and Others
Madras High Court · AIR 1931 Mad 812 : (1932) ILR (Mad) 240 : (1931) 34 LW 633 : (1931) 61 MLJ 931
High Courts31 Jul 1931
Mariappa Vaikaran Vs K.G. Srinivasa Mudaliar
Madras High Court · AIR 1931 Mad 789
High Courts31 Jul 1931
S.S.A.S. Muttayya Chettiar Vs Periatambi Tevan and Another
Madras High Court · AIR 1931 Mad 784
High Courts31 Jul 1931
Yaddanapudi Lakshmi Narasimham Vs Dorapalli Lakshmipathi and Others
Madras High Court · AIR 1931 Mad 830
High Courts31 Jul 1931
Yanati Venkataraghavamma Vs Byrisetty Singarayya Setty and Others
Madras High Court · AIR 1932 Mad 119 : (1932) ILR (Mad) 205 : 136 Ind. Cas. 47 : (1931) 34 LW 708 : (1931) 61 MLJ 683
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)(e)
High Courts30 Jul 1931
T.S. Ramaswami Iyengar, Official Receiver of Madura Vs Chinnathambi Kone
Madras High Court · AIR 1932 Mad 459 : 140 Ind. Cas. 463
High Courts30 Jul 1931
Guruvammal Vs Arumuga Padayachi and Others
Madras High Court · AIR 1932 Mad 164 : 136 Ind. Cas. 769 : (1931) 34 LW 989 : (1931) 61 MLJ 894
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts29 Jul 1931
Peria Veedu Abdul Majid Sahib Vs Arunachala Mudaliar and Others
Madras High Court · AIR 1932 Mad 84 : 136 Ind. Cas. 305 : (1931) 34 LW 715 : (1931) 61 MLJ 857
High Courts27 Jul 1931
Somanatha Swayi and Others Vs Karji Ananta Patnaik and Ors
Madras High Court · AIR 1932 Mad 18
Transfer of Property Act, 1882 — Section 60
High Courts24 Jul 1931
Nandula Jagannadham Vs Goteti Vigneswaradu (dead) and Others
Madras High Court · AIR 1932 Mad 117 : (1932) ILR (Mad) 216 : (1931) 34 LW 551 : (1931) 61 MLJ 507
High Courts24 Jul 1931
Viswanatha Ayyar Vs Chimmukutti Amma and Others
Madras High Court · AIR 1932 Mad 115 : (1931) 34 LW 635
Transfer of Property Act, 1882 — Section 85
High Courts24 Jul 1931
Viswanatha Aiyar Vs Chimmukutti Amma and Others
Madras High Court · (1932) ILR (Mad) 320 : (1932) 62 MLJ 272
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts22 Jul 1931
Kasiram Sowcar Vs Vedachala Chetti
Madras High Court · 137 Ind. Cas. 288 : (1932) 35 LW 103
High Courts22 Jul 1931
Rm. V. Vaithinatha Aiyar and Others Vs Kochi S. Vaithinatha Aiyar and Another
Madras High Court · (1931) 61 MLJ 544
Provincial Insolvency Act, 1920 — Section 16
High Courts22 Jul 1931
Rm. V. Vaithianatha Aiyar and Others Vs Kochi S. Vaithianatha Aiyar and Another
Madras High Court · AIR 1932 Mad 112 : (1931) 34 LW 799
Provincial Insolvency Act, 1920 — Section 16
High Courts21 Jul 1931
In Re: Sundaram Aiyar
Madras High Court · (1932) ILR (Mad) 256 : (1931) 34 LW 380 : (1931) 61 MLJ 915
Penal Code, 1860 (IPC) — Section 395
High Courts20 Jul 1931
The Municipal Council Vs Sangsali Vasudeva Rao
Madras High Court · AIR 1931 Mad 808 : (1932) ILR (Mad) 207 : (1931) 34 LW 719 : (1931) 61 MLJ 642
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts15 Jul 1931
(Polavarapu) Ankayya Vs (Gaddamanugu) Subhadrayya and Others
Madras High Court · AIR 1932 Mad 223 : (1932) 35 LW 57
Civil Procedure Code, 1908 (CPC) — Section 148