High Courts17 Aug 1931
(Sri Sri Sri Izattasar Kandukuri) Balasuryaprasada Rao Pantulu Garu Vs Taluk Board of Chicacole
Madras High Court · AIR 1931 Mad 822
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,537 of 5,226
High Courts17 Aug 1931
(Rachakonda) Narayanamurti Vs Darmana Ramalingam and Others
Madras High Court · AIR 1933 Mad 187 : 145 Ind. Cas. 599
High Courts17 Aug 1931
Mari Naganna and Another Vs Peruri Krishnamurthi
Madras High Court · AIR 1932 Mad 139 : (1932) ILR (Mad) 286 : (1931) 34 LW 650 : (1931) 61 MLJ 675
Limitation Act, 1963 — Section 4, 6
High Courts14 Aug 1931
Azhagaperumal Pillai Vs Rasa Pillai and Others
Madras High Court · AIR 1932 Mad 310 : (1932) 35 LW 388 : (1932) 62 MLJ 399
High Courts13 Aug 1931
Chellam Ayyar Vs G. Subramania Ayyar
Madras High Court · AIR 1932 Mad 414 : 137 Ind. Cas. 792 : (1932) 36 LW 422
High Courts13 Aug 1931
Emperor Vs Varadarajulu Naidu
Madras High Court · 136 Ind. Cas. 314 : (1932) 35 LW 140
High Courts12 Aug 1931
(Peria) Syed Levvai Rowther and Another Vs Syed Ammal
Madras High Court · AIR 1933 Mad 200
High Courts11 Aug 1931
Muthuswami Aiyar Vs Subramania Aiyar
Madras High Court · AIR 1932 Mad 146 : (1931) 34 LW 712 : (1931) 61 MLJ 638
Contract Act, 1872 — Section 70
High Courts11 Aug 1931
Venkatarama Ayyar Vs Somasundara Vandayar
Madras High Court · AIR 1933 Mad 224(1)
High Courts11 Aug 1931
Sri Raja Sobhanadri Appa Rao Bahadur Vs Sri Raja Parthasarathi Appa Rao Savai Aswa Rao Bahadur and Others
Madras High Court · AIR 1932 Mad 583 : (1932) 35 LW 279 : (1932) 62 MLJ 154
Contract Act, 1872 — Section 45
High Courts11 Aug 1931
The Secretary of Sate for India in Council Vs R. Narayanaswami Chettiar and Others
Madras High Court · AIR 1932 Mad 55 : (1932) ILR (Mad) 391 : (1932) 35 LW 831 : (1932) 63 MLJ 962
Tamil Nadu Town and Country Planning Act, 1971 — Section 12
High Courts10 Aug 1931
Adhikari Lakshmamma Vs Goole Appadu and Another
Madras High Court · 136 Ind. Cas. 207
High Courts10 Aug 1931
Adhikari Lakshmamma by father and next friend Bobbadi Ramaswami Naidu Vs Gorle Appadu and Another
Madras High Court · (1931) 34 LW 725 : (1931) 61 MLJ 761
High Courts10 Aug 1931
(Ardhikai) Lakshmamma Vs Gorle Appadu and Another
Madras High Court · AIR 1932 Mad 157
High Courts06 Aug 1931
B. Thavasimuthu Nadar and Another Vs R. Thavasimuthu Nadar and Others
Madras High Court · AIR 1931 Mad 824
High Courts06 Aug 1931
A.E. Venkatarama Chettiar and Another Vs Marudachala Goundan and Others
Madras High Court · AIR 1931 Mad 795
High Courts05 Aug 1931
(Talluri) Peda Manikyam Vs Vantabattina Periagadu and Others
Madras High Court · AIR 1932 Mad 148 : (1931) 34 LW 663
Evidence Act, 1872 — Section 68, 71
High Courts04 Aug 1931
Changat Chathu Nambiar Vs Changatodayoth Kunhiraman Nambiar
Madras High Court · 136 Ind. Cas. 337
High Courts04 Aug 1931
Changat Chatu Nambiar Vs Changat Odayothi Kunhiraman Nambiar
Madras High Court · AIR 1932 Mad 154 : (1931) 34 LW 804