High Courts02 Sept 1931
Marudachala Nadar Vs Chinna Muthu Nadar and Another
Madras High Court · AIR 1932 Mad 155 : 136 Ind. Cas. 316
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,536 of 5,226
High Courts02 Sept 1931
Vyraperumal Mudaliar Vs K. Alagappa Maniagarar and Others
Madras High Court · AIR 1932 Mad 189 : (1932) ILR (Mad) 468 : (1931) 34 LW 889 : (1932) 62 MLJ 31
Madras Estates Land Act, 1908 — Section 128, 5
High Courts02 Sept 1931
Municipal Council Vs Kashi Munuswami Mudaliar
Madras High Court · AIR 1932 Mad 1 : (1931) 34 LW 911
High Courts01 Sept 1931
R.M. Ramaswamy Chettiar and Others Vs The Official Assignee of Madras
Madras High Court · (1931) 34 LW 765 : (1932) 62 MLJ 96
English Bankruptcy Act, 1914 — Section 122
High Courts01 Sept 1931
Kasarabada Venkatachalapathi Rao Vs Gadiraju Venkatappayya and Another represented by his mother and next friend Manikyamma
Madras High Court · AIR 1932 Mad 86 : (1932) ILR (Mad) 495 : 136 Ind. Cas. 306 : (1931) 34 LW 809 : (1932) 62 MLJ 302
Penal Code, 1860 (IPC) — Section 47
High Courts31 Aug 1931
(Marneni) Kondapanaidu and Others Vs (Pamidimarri) Mahalakshmamma and Another
Madras High Court · AIR 1933 Mad 194 : 145 Ind. Cas. 588
High Courts28 Aug 1931
Alapati Venkataramayya and Others Vs Alapati Nagamma
Madras High Court · AIR 1932 Mad 272 : 136 Ind. Cas. 343 : (1932) 35 LW 233
High Courts28 Aug 1931
V.E.R. Subbaraya Chettiar and Others Vs Sellamuthu Asari
Madras High Court · AIR 1933 Mad 184
High Courts28 Aug 1931
Konchada Nilakanta Subudhi Vs Sri Sri Sri Ramachandra Deo and Another
Madras High Court · 137 Ind. Cas. 394
High Courts28 Aug 1931
(Konchada) Nilakanta Subudhi Vs Sri Sri Sri Ramachandra Deo
Madras High Court · AIR 1932 Mad 250 : (1932) 35 LW 161
Bankruptcy Act, 1914 — Section 47(1)
High Courts28 Aug 1931
Duraiswami Chettiar Vs Abdul Suban Sahib and Abdul Sukur Sahib Company and Others
Madras High Court · AIR 1932 Mad 237 : 137 Ind. Cas. 390 : (1932) 35 LW 148 : (1932) 62 MLJ 234
High Courts26 Aug 1931
S.R.M.A.R. Ramanathan, Chettiar Vs The Hon'ble Rajah Sir Annamalai Chettiar and Others
Madras High Court · AIR 1931 Mad 825 : (1932) ILR (Mad) 421 : (1931) 34 LW 654 : (1931) 61 MLJ 704
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 18(1)
High Courts21 Aug 1931
Ranganatha Ayyangar Vs R. Rajagopala Ayyangar and Others
Madras High Court · AIR 1933 Mad 181
High Courts19 Aug 1931
K. Tulsiram Vs Chairman, Municipal Council
Madras High Court · AIR 1932 Mad 90 : (1931) 34 LW 697
Public Health Act, 1875 — Section 247
High Courts19 Aug 1931
Alwar Aiyangar Vs Subramania Dikshathar and Others
Madras High Court · AIR 1932 Mad 169 : 136 Ind. Cas. 337 : (1931) 34 LW 906 : (1931) 61 MLJ 863
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 7, Order 38 Rule 8
High Courts19 Aug 1931
Peruri Appalaraju Vs Peruri Krishnamurthy and Others
Madras High Court · AIR 1932 Mad 182 : (1931) 34 LW 949
High Courts19 Aug 1931
V.K. Kunju Kombi Achan and Another Vs Ammu alias Parvathi Neithiar
Madras High Court · AIR 1932 Mad 31 : (1931) 34 LW 548 : (1931) 61 MLJ 549
High Courts19 Aug 1931
K. Tulasiram Vs The Chairman, Municipal Council, R.S. Naidu
Madras High Court · (1932) ILR (Mad) 298 : (1932) 62 MLJ 77
Public Health Act — Section 247
High Courts18 Aug 1931
Bharat Das Bavaji Vs Hindu Religious Endowments Board
Madras High Court · AIR 1932 Mad 603
High Courts18 Aug 1931
Sivasami Odayar Vs C.R. Subramania Aiyar
Madras High Court · AIR 1932 Mad 95 : (1932) ILR (Mad) 316 : 136 Ind. Cas. 338 : (1931) 34 LW 908 : (1932) 62 MLJ 68
Provincial Insolvency Act, 1920 — Section 52