High Courts18 Sept 1931
Venkatachala Goundan and Others Vs Emperor
Madras High Court · AIR 1932 Mad 21 : 136 Ind. Cas. 33 : (1932) 35 LW 44
Criminal Procedure Code, 1898 (CrPC) — Section 307
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,535 of 5,226
High Courts18 Sept 1931
N. Chinnappa Mudaly and Others Vs The Official Assignee of Madras and as such the assignee of the Estate and effects of N.C. Jadaraya Mudaly of N. Chinnappa Mudaly and Sons, an insolvent
Madras High Court · (1932) ILR (Mad) 385 : (1931) 34 LW 849 : (1932) 62 MLJ 103
Presidency Towns Insolvency Act, 1909 — Section 7
High Courts17 Sept 1931
Govindan Asari and Another Vs Nagayan Chettiar and Others
Madras High Court · AIR 1932 Mad 238 : (1932) 35 LW 429
High Courts17 Sept 1931
The Municipal Council of Vizagapatam Vs The Tea Districts Labour Association
Madras High Court · AIR 1932 Mad 160 : (1932) ILR (Mad) 282 : 136 Ind. Cas. 201 : (1932) 35 LW 28 : (1932) 62 MLJ 662
Tamil Nadu District Municipalities Act, 1920 — Section 92
High Courts17 Sept 1931
Pana Ana Rana Arunachallam Pillai Vs Govindaswami Naicker and Another
Madras High Court · AIR 1932 Mad 109 : (1932) ILR (Mad) 458 : (1931) 34 LW 843 : (1932) 62 MLJ 266
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts17 Sept 1931
In Re: Paturu Venugopalayya
Madras High Court · AIR 1932 Mad 158 : (1932) ILR (Mad) 336 : (1931) 34 LW 837 : (1932) 62 MLJ 150
Court Fees Act, 1870 — Section 17
High Courts14 Sept 1931
Vadde Venkataswami and Another Vs Bommaraju Venkatasubbayya and Others
Madras High Court · 139 Ind. Cas. 404
High Courts14 Sept 1931
Sathappa Chettiar Vs C. Ramachandra Naidu, Editor and Publisher, "Tamil Nadu," Broadway
Madras High Court · AIR 1932 Mad 26 : (1932) ILR (Mad) 262 : 136 Ind. Cas. 311 : (1931) 34 LW 727 : (1931) 61 MLJ 848
High Courts14 Sept 1931
Vadde Venkataswami and Another Vs Bommaraju Venkata Subbayya and Others
Madras High Court · AIR 1932 Mad 311 : (1932) ILR (Mad) 507 : (1932) 35 LW 294 : (1932) 63 MLJ 77
Transfer of Property Act, 1882 — Section 53A
High Courts10 Sept 1931
A.R.M. Karuppan Chettiar Vs K.L.S.V.E. Subramaniam Chettiar
Madras High Court · AIR 1932 Mad 188 : 136 Ind. Cas. 318 : (1931) 34 LW 912
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts10 Sept 1931
G. Sirur Vs R. Mythili Ammal and Others
Madras High Court · AIR 1932 Mad 170 : 136 Ind. Cas. 45 : (1931) 34 LW 783 : (1931) 61 MLJ 688
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8, Order 41 Rule 10(2)
High Courts09 Sept 1931
Paliyankotan Kuruvan Parambath Veetil Chathu Kutti Nair Vs Kundan Appa and Others
Madras High Court · (1931) 34 LW 786 : (1931) 61 MLJ 852
Contract Act, 1872 — Section 205
High Courts09 Sept 1931
Chathu Kutti Nair Vs Kundan Appa and Others
Madras High Court · AIR 1932 Mad 70 : 136 Ind. Cas. 776
High Courts08 Sept 1931
Akolla Suryanarayana Rao and Others Vs Dwarapudi Basivireddi and Others
Madras High Court · AIR 1932 Mad 457
High Courts08 Sept 1931
Akella Suryanarayana Rao Pantulu Garu (died) and Another Vs Dwarampudi Basivireddi and Others
Madras High Court · (1932) ILR (Mad) 436 : (1932) 35 LW 490 : (1932) 62 MLJ 533
High Courts04 Sept 1931
T.A. Mahommad Naina Rowther and Others Vs Muhammad Hehiya Rowther and Others
Madras High Court · AIR 1933 Mad 218(1)
High Courts03 Sept 1931
Kambala Sundararajamma Vs P.S. Ramulu Chetty and Others
Madras High Court · AIR 1932 Mad 519 : (1932) 36 LW 414
High Courts03 Sept 1931
Pulli Goundan Vs Kumarasami Goundan and Others
Madras High Court · (1932) ILR (Mad) 313 : (1931) 34 LW 684 : (1931) 61 MLJ 714
Provincial Insolvency Act, 1920 — Section 68
High Courts03 Sept 1931
(Kota) Potharaju--Prisoner Vs Emperor
Madras High Court · AIR 1932 Mad 25 : 136 Ind. Cas. 314 : (1932) 35 LW 141
Penal Code, 1860 (IPC) — Section 302
High Courts02 Sept 1931
Palanivelu Odayar, by guardian Kunju alias Vijayalakshmi Vs The Official Receiver
Madras High Court · (1931) 34 LW 788 : (1931) 61 MLJ 763
Provincial Insolvency Act, 1920 — Section 53