High Courts22 Oct 1931
Rakkiyappa Thevan Vs Nataraja Thevan
Madras High Court · AIR 1932 Mad 219
Contract Act, 1872 — Section 25(3)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,533 of 5,226
High Courts21 Oct 1931
(Gadamchetty) Subramanyam Vs (Dronadthula) Veeraraghavulu
Madras High Court · AIR 1932 Mad 216 : (1932) 35 LW 267
Criminal Procedure Code, 1898 (CrPC) — Section 436, 437
High Courts21 Oct 1931
(Taiyyati) Vasudevan Nambiyar and Others Vs (Unnikatungi) Nedungathiripad and Others
Madras High Court · AIR 1932 Mad 316 : 137 Ind. Cas. 842
High Courts20 Oct 1931
Sri Raja Bommadevara Chayadevamma Bahadur Zamindarini Garu Vs Sana Venkataswamy and Others
Madras High Court · AIR 1932 Mad 343 : (1932) 35 LW 498 : (1932) 62 MLJ 511
Madras Estates Land Act, 1908 — Section 13(3)
High Courts20 Oct 1931
N. Govindarajulu Nayudu Vs Imperial Bank of India
Madras High Court · AIR 1932 Mad 180 : 136 Ind. Cas. 346 : (1932) 35 LW 168
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
High Courts15 Oct 1931
S.P.R.M. Ramasami Chettiar Vs (Raja Sreemathu) Muthu Vijaya Ragunatha Doraisingam
Madras High Court · AIR 1932 Mad 224 : 137 Ind. Cas. 564 : (1932) 35 LW 144
High Courts15 Oct 1931
Sethurama Ayyar Vs T.B. Varadaraja Ayyar
Madras High Court · AIR 1932 Mad 185 : 136 Ind. Cas. 773 : (1932) 35 LW 253
High Courts14 Oct 1931
R. Gopalasami Naidu Vs K. Sakalaguna Naidu
Madras High Court · 138 Ind. Cas. 509
High Courts14 Oct 1931
Sinna Pillai alias Pir Kadir Ammal and Others Vs Karrupati Alla Pichai alias Gulam Mohideen Rowther
Madras High Court · 138 Ind. Cas. 819 : (1932) 35 LW 257
High Courts14 Oct 1931
Sinna Pillai and Others Vs Karuppatti Alla
Madras High Court · AIR 1932 Mad 283
High Courts14 Oct 1931
R. Gopalaswami Naidu Vs K. Sakalaguna Naidu
Madras High Court · AIR 1932 Mad 318 : (1932) 35 LW 272 : (1932) 62 MLJ 346
Presidency Small Cause Courts Act, 1882 — Section 41
High Courts12 Oct 1931
V.T. Srinivasa Thathachariar Vs P. Thiruvenkatachariar
Madras High Court · AIR 1932 Mad 601 : 137 Ind. Cas. 829 : (1932) 35 LW 495
High Courts09 Oct 1931
Raja Srimathu Muthuvijaya Raghunatha Doraisingam Vs N.A. Swaminathan Chettiar and Others
Madras High Court · 137 Ind. Cas. 319
High Courts09 Oct 1931
(Raja Srimathu) Muthuvijaya Raghunatha Doraisingam Vs N.A. Swaminathan Chettiar and Others
Madras High Court · AIR 1932 Mad 212 : (1932) 35 LW 105
High Courts09 Oct 1931
Pichiguntla Katti Ramudu Vs Emperor
Madras High Court · AIR 1932 Mad 213 : (1931) 34 LW 896
Childrens Act, 1960 — Section 37
High Courts08 Oct 1931
Mallampudi Narayya and Others Vs Mittapalli Sarayya and Another
Madras High Court · 138 Ind. Cas. 340 : (1932) 35 LW 424
High Courts08 Oct 1931
Raman Chetty and Others Vs The Taluk Board of Sivaganga
Madras High Court · 139 Ind. Cas. 620 : (1932) 35 LW 70
High Courts08 Oct 1931
Muthukumaraswami Mudaliar Vs Govinda Padayachi and Others
Madras High Court · AIR 1933 Mad 218 : 137 Ind. Cas. 285 : (1932) 35 LW 145
Evidence Act, 1872 — Section 92
High Courts08 Oct 1931
Raman Chetti and Others Vs The Taluk Board of Sivaganga
Madras High Court · AIR 1932 Mad 226
Specific Relief Act, 1877 — Section 42
High Courts08 Oct 1931
(Mallampudi) Narayya and Others Vs (Mittapalli) Sarayya and Another
Madras High Court · AIR 1932 Mad 245
Limitation Act, 1963 — Article 132