High Courts25 Nov 1931
Palaniswami Goundar Vs English and Scottish Co-operative Wholesale Societies Ltd.
Madras High Court · AIR 1933 Mad 145 : 145 Ind. Cas. 412
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,531 of 5,226
High Courts25 Nov 1931
Lieutenant Srinivasa Rajamani Rajah Deo, the Rajah of Mandasa (dead) and Another Vs Senapathi Jagannayakulu and Others
Madras High Court · (1932) ILR (Mad) 883 : 140 Ind. Cas. 331 : (1932) 36 LW 292 : (1932) 63 MLJ 450
Madras Estates Land Act, 1908 — Section 164
High Courts25 Nov 1931
Gangjee Premjee and Company Vs O.L.K.K.N. Firm constisting of partners Kannappa Chettiar and Others
Madras High Court · AIR 1932 Mad 352 : (1932) ILR (Mad) 766 : 137 Ind. Cas. 740 : (1932) 35 LW 544 : (1932) 63 MLJ 152
Limitation Act, 1908 — Section 12, 5
High Courts24 Nov 1931
Pattammal Vs Ramayya Pillai
Madras High Court · AIR 1932 Mad 415 : (1932) 35 LW 511
High Courts24 Nov 1931
P. Krishnamachariar Vs The Official Assignee of Madras
Madras High Court · AIR 1932 Mad 256 : (1932) ILR (Mad) 455 : 137 Ind. Cas. 571 : (1932) 35 LW 166 : (1932) 62 MLJ 185
High Courts23 Nov 1931
In Re: Ganapathi Goundan
Madras High Court · (1932) 35 LW 61 : (1932) 62 MLJ 223
Criminal Procedure Code, 1898 (CrPC) — Section 330, 343
High Courts23 Nov 1931
Ganapathy Goundan Vs Emperor
Madras High Court · AIR 1932 Mad 214
Penal Code, 1860 (IPC) — Section 330, 343
High Courts20 Nov 1931
Pandmanabhani Ramanamma alia Bullemma Vs Golusu Appalanarasayya
Madras High Court · (1932) ILR (Mad) 346 : 136 Ind. Cas. 348
High Courts20 Nov 1931
(Padmanabhini) Ramanamma Vs Golusu Appalanarasayya
Madras High Court · AIR 1932 Mad 254 : (1932) 35 LW 176
Evidence Act, 1872 — Section 40, 43
High Courts20 Nov 1931
Bullemma Vs Golusu Appalanarasayya
Madras High Court · (1932) 62 MLJ 230
Evidence Act, 1872 — Section 40, 43
High Courts20 Nov 1931
A.D. Narayana Sah and Others Vs Kannamma Bai (dead) and Others
Madras High Court · (1932) ILR (Mad) 727 : 140 Ind. Cas. 422 : (1932) 35 LW 647 : (1932) 62 MLJ 608
Penal Code, 1860 (IPC) — Section 497
High Courts19 Nov 1931
Velankayala Chendrayya Vs Bobbili Appalamma
Madras High Court · AIR 1932 Mad 588 : 140 Ind. Cas. 11
High Courts19 Nov 1931
(Makarla) Venkataramanujamma Vs (Kodavanlapalli) Chinna Venkata Reddi and Another
Madras High Court · AIR 1932 Mad 327 : 137 Ind. Cas. 715
High Courts19 Nov 1931
Tallapragada Sadasivarayudu Vs Choppara Venkataswami and Others
Madras High Court · AIR 1932 Mad 289 : (1932) 35 LW 356 : (1932) 62 MLJ 598
High Courts17 Nov 1931
Pervela Ramakrishniah Vs Pandiri Satyanandan and Others
Madras High Court · (1932) ILR (Mad) 704 : 137 Ind. Cas. 636 : (1932) 35 LW 302 : (1932) 62 MLJ 226
High Courts17 Nov 1931
Baijnath Karnani Vs Vallabhadas Damani
Madras High Court · AIR 1932 Mad 661 : (1932) 35 LW 763 : (1932) 62 MLJ 566
Civil Procedure Code, 1908 (CPC) — Section 2(6)
High Courts16 Nov 1931
Appathurai Chettiar (dead) represented by Arumugam Chettiar and Another Vs A.L.A.R.R.M.V. Vellayan Chettiar and Another
Madras High Court · AIR 1932 Mad 302 : (1932) ILR (Mad) 748 : 137 Ind. Cas. 879 : (1932) 35 LW 276 : (1932) 62 MLJ 236
High Courts12 Nov 1931
Kandasami Pillai and Others Vs Munisami Mudaliar and Others
Madras High Court · AIR 1932 Mad 589 : 137 Ind. Cas. 707 : (1932) 35 LW 350
High Courts12 Nov 1931
President, District Board Vs Adam Ghani Rowther
Madras High Court · AIR 1932 Mad 271
Madras Local Boards Act, 1884 — Section 166(1)
High Courts12 Nov 1931
The President, District Board Vs Adam Ghanni Rowther
Madras High Court · (1932) ILR (Mad) 432 : (1932) 35 LW 316 : (1932) 62 MLJ 343
Madras Local Boards Act, 1884 — Section 166(1)