High Courts19 Jan 1932
Tunugantla China Venkatappayya Vs Chilankuri Punnayya (dead) and Others
Madras High Court · (1933) 38 LW 257 : (1933) 65 MLJ 173
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,529 of 5,226
High Courts19 Jan 1932
Nalam Subramaniam Vs Devara Ramaswami and Others
Madras High Court · (1932) ILR (Mad) 720 : (1932) 62 MLJ 562
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 2
High Courts19 Jan 1932
Ramnad Zamin Devasthanam Tahsildar and Others Vs Kadar Meera Ambalam and Others
Madras High Court · 138 Ind. Cas. 354
High Courts18 Jan 1932
Bhaskaru Pantalu Manikyaswami and Another Vs Mudagal Lakamma and Others
Madras High Court · 138 Ind. Cas. 84
High Courts18 Jan 1932
J. Rama Rao and Another Vs Katta Venkatannagiri Srinivasiah
Madras High Court · AIR 1932 Mad 417 : 137 Ind. Cas. 799 : (1932) 35 LW 395
Transfer of Property Act, 1882 — Section 2
High Courts18 Jan 1932
The Commissioner of Income Tax Vs Mrs. J.V. Saldanha
Madras High Court · (1932) ILR (Mad) 891 : (1932) 35 LW 735 : (1932) 62 MLJ 600
High Courts18 Jan 1932
Bhaskaru Pantalu Manikayaswami Vs Mudagal Lakamma
Madras High Court · AIR 1932 Mad 432 : (1932) 35 LW 392
Limitation Act, 1963 — Article 22
High Courts18 Jan 1932
Commissioner of Income Tax Vs Mrs. J.V. Saldhana
Madras High Court · AIR 1932 Mad 378
High Courts15 Jan 1932
J.J. Martis Vs Cuthbert D'Souza
Madras High Court · AIR 1932 Mad 390 : (1932) ILR (Mad) 627 : 137 Ind. Cas. 26 : (1932) 35 LW 518 : (1932) 62 MLJ 538
Stamp Act, 1899 — Section 37
High Courts12 Jan 1932
Devidan Sowcar and Another Vs Janaki Ammal and Others
Madras High Court · AIR 1932 Mad 428 : (1932) 35 LW 625 : (1932) 62 MLJ 632
Criminal Procedure Code, 1898 (CrPC) — Section 523
High Courts06 Jan 1932
The Commissioner of Income Tax Vs Messrs. Best and Co., Ltd.
Madras High Court · AIR 1932 Mad 434 : (1932) ILR (Mad) 832 : (1932) 63 MLJ 15
Income Tax Act, 1961 — Section 26(2)
High Courts06 Jan 1932
The Commissioner of Income Tax Vs V.S.K.S. Somasundaram Chettiar
Madras High Court · AIR 1932 Mad 435 : (1932) ILR (Mad) 885 : (1932) 36 LW 26 : (1932) 63 MLJ 22
High Courts05 Jan 1932
Commissioner of Income Tax Vs Messrs K. Siddha Gouder and Sons
Madras High Court · AIR 1932 Mad 375 : (1932) ILR (Mad) 818 : 137 Ind. Cas. 689 : (1932) 35 LW 806
High Courts05 Jan 1932
M.V.K. Venkataraman and Others Vs S. Sivagurunatha Chettiar and Others
Madras High Court · AIR 1933 Mad 639
High Courts05 Jan 1932
The Commissioner of Income Tax Vs K. Siddha Goudar and Sons
Madras High Court · (1932) 62 MLJ 638
Income Tax Act, 1961 — Section 10(2)(3)
High Courts17 Dec 1931
Commissioner of Income Tax Vs R. Panchapakesa Ayyar
Madras High Court · AIR 1932 Mad 424
High Courts17 Dec 1931
The Commissioner of Income Tax Vs R. Panchapakesa Aiyar
Madras High Court · 137 Ind. Cas. 557 : (1932) 35 LW 777 : (1932) 62 MLJ 656
Income Tax Act, 1961 — Section 4(1)
High Courts17 Dec 1931
In Re: Vellamoonji Goundan
Madras High Court · (1932) ILR (Mad) 711 : 137 Ind. Cas. 863 : (1932) 35 LW 542 : (1932) 62 MLJ 559
Criminal Procedure Code, 1898 (CrPC) — Section 164(3)Evidence Act, 1872 — Section 29
High Courts16 Dec 1931
The Commissioner of Income Tax Vs The Minsara Rasam Co., Ltd.
Madras High Court · 138 Ind. Cas. 273 : (1932) 36 LW 36
High Courts16 Dec 1931
The Commissioner of Income Tax Vs The Minsararasam Co., Ltd.
Madras High Court · AIR 1932 Mad 437 : (1932) 63 MLJ 11
Income Tax Act, 1961 — Section 10(2)(ix)