High Courts12 Feb 1932
Krishna Kurup and Another Vs Mammad and Others
Madras High Court · (1932) 63 MLJ 672
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,528 of 5,226
High Courts04 Feb 1932
S.K.M. Sivasubramania Nadar Vs S.S.K. Subramania Nadar and Another
Madras High Court · AIR 1932 Mad 409 : (1932) 35 LW 393
Court Fees Act, 1870 — Section 7(11)(cc)
High Courts04 Feb 1932
Nannier and Another Vs Dasalier
Madras High Court · AIR 1932 Mad 505 : (1932) ILR (Mad) 795 : (1932) 35 LW 760 : (1932) 62 MLJ 738
Criminal Procedure Code, 1898 (CrPC) — Section 259Penal Code, 1860 (IPC) — Section 323
High Courts03 Feb 1932
Chintakayala Thammayya Naidu Vs Chintakayala Venkataramanamma and Another
Madras High Court · (1932) ILR (Mad) 641 : (1932) 35 LW 618 : (1932) 62 MLJ 541
Land Acquisition Act, 1894 — Section 18
High Courts02 Feb 1932
Gura Sahu Vs Tangi Krishnamma and Others
Madras High Court · AIR 1932 Mad 687 : (1932) 36 LW 432
High Courts01 Feb 1932
Board of Commissioners for the Hindu Religious Endowments and Others Vs Sreemathi Rukmini alias Kunhikavu alias Kuthiravattath Kongasseri Puthukulangara Amma Neethiyar and Another
Madras High Court · AIR 1932 Mad 470 : (1932) ILR (Mad) 636 : 137 Ind. Cas. 758 : (1932) 35 LW 588 : (1932) 62 MLJ 594
Madras Hindu Religious Endowments Act, 1926 — Section 7
High Courts29 Jan 1932
(Nekkanti) Seeramma Vs (Nekkanti) Seshamma
Madras High Court · AIR 1933 Mad 217 : 145 Ind. Cas. 766
High Courts29 Jan 1932
Kumarasami Mudaliar Vs Narayansami and Others
Madras High Court · AIR 1932 Mad 762 : (1932) 36 LW 186
High Courts28 Jan 1932
A.S. Radhakrishna Ayyar Vs Emperor
Madras High Court · AIR 1932 Mad 511 : (1932) 35 LW 753
Penal Code, 1860 (IPC) — Section 171G, 500
High Courts28 Jan 1932
Kuppuswami Mudali and Others Vs Emperor
Madras High Court · AIR 1932 Mad 501 : (1932) 36 LW 407
Penal Code, 1860 (IPC) — Section 143, 147
High Courts28 Jan 1932
In Re: A.S. Radhakrishna Aiyar
Madras High Court · (1932) ILR (Mad) 791 : (1932) 63 MLJ 380
Penal Code, 1860 (IPC) — Section 171G, 500
High Courts27 Jan 1932
Baliarsimhuni Sanyasi Raju and Others Vs Gadagamma Venkatapathi
Madras High Court · 138 Ind. Cas. 68 : (1932) 35 LW 390
High Courts27 Jan 1932
Appa and Others Vs Kachai Bayyan Kutti and Others
Madras High Court · AIR 1932 Mad 689 : 137 Ind. Cas. 458 : (1932) 35 LW 444
High Courts27 Jan 1932
Gadagamma Venkatapathi Vs Baliarsimhuni Sanyasiraju and Others
Madras High Court · AIR 1932 Mad 368
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts26 Jan 1932
(Raja Panaganti) Ramarayanimgar Vs U.R.D.K. Venkata Lingam Nayanim Bahadur Varu and Others
Madras High Court · AIR 1932 Mad 709 : (1932) 36 LW 195
High Courts25 Jan 1932
In Re: Arunachala Reddi
Madras High Court · (1932) ILR (Mad) 717 : (1932) 35 LW 607 : (1932) 62 MLJ 680
Criminal Procedure Code, 1898 (CrPC) — Section 164
High Courts21 Jan 1932
In Re: Pachaimuthu alias Chinnapayyan and Others
Madras High Court · (1932) ILR (Mad) 715 : 137 Ind. Cas. 810 : (1932) 35 LW 671 : (1932) 62 MLJ 571
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts19 Jan 1932
Nalam Subramanyam Vs Devara Ramaswami and Others
Madras High Court · AIR 1932 Mad 372 : 137 Ind. Cas. 28 : (1932) 35 LW 538
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 2
High Courts19 Jan 1932
Tunuguntla China Venkatappayya Vs Chilankuri Punnayya and Others
Madras High Court · AIR 1933 Mad 631 : 145 Ind. Cas. 346
High Courts19 Jan 1932
Ramnad Zamin Devasthanam Tahsildar and Others Vs Kadarmeera Ambalam and Others
Madras High Court · (1932) 35 LW 366 : (1932) 62 MLJ 392
Criminal Procedure Code, 1898 (CrPC) — Section 144