High Courts02 Mar 1932
Bondada Manumallaswami and Another Vs Pinisetti Chinna Narayanaswami and Others
Madras High Court · AIR 1932 Mad 489 : 138 Ind. Cas. 276
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,527 of 5,226
High Courts02 Mar 1932
M. Ramakrishna Reddi and Others Vs Reddivari Narasimha Reddi
Madras High Court · AIR 1932 Mad 527 : (1932) 36 LW 169
High Courts02 Mar 1932
Bondada Manumallaswami and Another Vs Rinisetti Chinna Narayanaswami (deceased) and Others
Madras High Court · (1932) 35 LW 756 : (1932) 63 MLJ 107
High Courts02 Mar 1932
P. Venkatachalam, a business concern in condiments, by Mr. C. Pattabhirama Aiyangar, one of the Joint Receivers of the said business and Another Vs Rajagopal Naidu and Another
Madras High Court · AIR 1932 Mad 705 : (1932) ILR (Mad) 966 : (1932) 36 LW 498 : (1932) 63 MLJ 568
High Courts02 Mar 1932
P.O. Karthiruma Goundan Vs Rangammal and Another
Madras High Court · AIR 1932 Mad 456 : (1932) ILR (Mad) 701 : (1932) 35 LW 609 : (1932) 62 MLJ 622
Succession Act, 1925 — Section 192
High Courts01 Mar 1932
Muthiah Pillai and Another Vs Emperor
Madras High Court · AIR 1932 Mad 559 : (1933) 37 LW 134
Penal Code, 1860 (IPC) — Section 325
High Courts29 Feb 1932
A. Narasimha Ayyangar Vs K. Ramayya Chettiar
Madras High Court · AIR 1932 Mad 560
High Courts26 Feb 1932
Komaraswami Pillai and Others Vs Sri Soundareswaraswami Temple
Madras High Court · AIR 1932 Mad 542
Madras Estates Land Act, 1908 — Section 3(5)
High Courts25 Feb 1932
Achambat Abdurahiman, minor, by his mother Thithachumma and Another Vs Kelavarman Puthentheruvil Kizhakkayil Imbichunny (dead) and Gopalan added as L.R. of 1st Respondent
Madras High Court · AIR 1932 Mad 669 : (1932) ILR (Mad) 871 : (1932) 36 LW 242 : (1932) 63 MLJ 357
High Courts22 Feb 1932
Ishwaranada Bharathi Swami Vs Board of Commissioners for Hindu Religious Endowments
Madras High Court · AIR 1932 Mad 593 : (1933) ILR (Mad) 40
Madras Hindu Religious Endowments Act, 1923 — Section 84, 84(2)
High Courts22 Feb 1932
Sri Ishwarananda Bharathi Swami Vs The Board of Commissioners for Hindu Religious Endowments
Madras High Court · (1932) 36 LW 673 : (1932) 63 MLJ 254
Madras Hindu Religious Endowments Act, 1923 — Section 84(2)
High Courts19 Feb 1932
The Rajah of Kalahasti Vs P. Jagannadha Rayanimgar (deaceased) and Raja Panaganti Parthasarathy Rayanimgar
Madras High Court · (1932) ILR (Mad) 1006 : (1932) 36 LW 170 : (1932) 63 MLJ 827
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12
High Courts17 Feb 1932
Secy. of State Vs Sree Rajah Parthasarathy Appa Rao Savayi Aswa Rao Bahadur and Others
Madras High Court · AIR 1932 Mad 697
High Courts16 Feb 1932
Rajagopala Goundar and Others Vs Maruthamuthu Asari
Madras High Court · AIR 1933 Mad 668 : 147 Ind. Cas. 501
High Courts15 Feb 1932
Javvaji Venkataratnamma Vs Javvaji Seetaratnam
Madras High Court · AIR 1932 Mad 408 : (1932) 35 LW 611
High Courts12 Feb 1932
In Re: Rathinam Pillai
Madras High Court · 137 Ind. Cas. 333 : (1932) 35 LW 451
High Courts12 Feb 1932
Puthanpurayil Nittookandi Kappalli Krishna Kurup and Another Vs Kottikollon Mammad and Others
Madras High Court · AIR 1932 Mad 466 : 137 Ind. Cas. 651 : (1932) 35 LW 631
High Courts12 Feb 1932
Rathinam Pillai Vs Emperor
Madras High Court · AIR 1932 Mad 427
Penal Code, 1860 (IPC) — Section 182
High Courts12 Feb 1932
In Re: Supputhayammal and Others
Madras High Court · AIR 1932 Mad 453 : (1932) ILR (Mad) 664 : (1932) 35 LW 621 : (1932) 62 MLJ 624
Court Fees Act, 1870 — Section 12(2)