High Courts24 Mar 1932
Shanmuga Mudali Vs Arunagiri Mudali and Others
Madras High Court · AIR 1932 Mad 658 : 140 Ind. Cas. 443 : (1932) 36 LW 669
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,525 of 5,226
High Courts24 Mar 1932
Mara Ramanarasu Vs Matta Venkata Reddi (died) and Others represented by their mother and guardian Matta Ademma
Madras High Court · AIR 1933 Mad 23 : (1933) ILR (Mad) 198 : (1932) 36 LW 558 : (1932) 63 MLJ 598
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts24 Mar 1932
Tadikonda Bhadramma Vs Tadikonda Parvateesam Ayyavaru (insolvent) and Others
Madras High Court · AIR 1932 Mad 731 : (1932) 36 LW 655 : (1932) 63 MLJ 414
Provincial Insolvency Act, 1920 — Section 43, 53
High Courts23 Mar 1932
Balgis Beevi Ammal Vs Hathija Beevi Ammal
Madras High Court · AIR 1933 Mad 353 : 147 Ind. Cas. 300
High Courts23 Mar 1932
T.V.K. Kamaraja Pandiya Naicker Avergal Vs Muthirulappa Pillai and Others
Madras High Court · AIR 1932 Mad 528 : 140 Ind. Cas. 77
Madras Estates Land Act, 1908 — Section 112
High Courts22 Mar 1932
P.C. Muthu Chettiar Vs Muthuswami Aiyangar
Madras High Court · (1932) ILR (Mad) 758 : (1932) 36 LW 44 : (1932) 63 MLJ 111
Limitation Act, 1908 — Section 19
High Courts22 Mar 1932
P.C. Muthu Chettiyar Vs Muthuswami Ayyangar
Madras High Court · AIR 1932 Mad 516
Limitation Act, 1963 — Section 19
High Courts21 Mar 1932
Chinnaswami Padayachi Vs Darmalinga Padayachi
Madras High Court · AIR 1932 Mad 566 : (1933) ILR (Mad) 115 : (1932) 36 LW 253 : (1932) 63 MLJ 394
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts21 Mar 1932
Paluri Venkatasiva Rao Vs Bodapati Venkatanarasimha Satyanarayanamurthy and Others
Madras High Court · AIR 1932 Mad 605 : (1933) ILR (Mad) 212 : (1932) 36 LW 225 : (1932) 63 MLJ 764
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts18 Mar 1932
Suram Sriramulu Vs (Thotapalli) Viraragadu and Others
Madras High Court · AIR 1932 Mad 563 : (1932) 36 LW 379
Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 426
High Courts17 Mar 1932
Trivikrama Konuraya Vs Sankaranarayana Vazhunnavar and Others
Madras High Court · (1933) ILR (Mad) 92 : 140 Ind. Cas. 83 : (1932) 36 LW 543 : (1932) 63 MLJ 743
High Courts17 Mar 1932
Narla Ramakrishnayya Vs Myneni Venkataranga Rao and Another
Madras High Court · (1933) ILR (Mad) 134 : (1932) 36 LW 569 : (1932) 63 MLJ 577
Madras Hereditary Village Offices Act, 1895 — Section 6(1)
High Courts17 Mar 1932
Thiagaraja Mudaliar, minor, by next friend Janaki Ammal and Another Vs Vedathanni
Madras High Court · AIR 1933 Mad 48 : (1932) 36 LW 817 : (1932) 63 MLJ 707
Evidence Act, 1872 — Section 92
High Courts16 Mar 1932
Marukkolandayammal Vs The Secretary of State for India in Council and Another
Madras High Court · AIR 1932 Mad 664 : (1932) ILR (Mad) 876 : (1932) 36 LW 204 : (1932) 63 MLJ 249
High Courts16 Mar 1932
Lakshmana Dorai and Others Vs Arunagiri Chetty
Madras High Court · AIR 1932 Mad 495
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts15 Mar 1932
P.P.V.P.L. Chockalingam Chettiar (deaceased) and Another Vs K.P.S.A.R. Palaniappa Chettiar
Madras High Court · (1932) ILR (Mad) 960 : (1932) 36 LW 479 : (1932) 63 MLJ 689
Civil Procedure Code, 1908 (CPC) — Section 24(1)(a)
High Courts15 Mar 1932
The Public Prosecutor and Lakshmamma and Another Vs Mitta Venkatamma and Another
Madras High Court · (1933) ILR (Mad) 63 : (1932) 36 LW 798 : (1933) 64 MLJ 153
Penal Code, 1860 (IPC) — Section 201, 302
High Courts11 Mar 1932
N. Kandaswami Pillai Vs T.J. Arunachalam Pillai
Madras High Court · AIR 1932 Mad 656 : (1932) 35 LW 846
Court Fees Act, 1870 — Section 7(4)(f)
High Courts10 Mar 1932
Ahmad Hussain Sahib Vs The President, Union Panchayat
Madras High Court · 138 Ind. Cas. 370