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Madras High Court judgments

1,04,503 judgments · page 4,530 of 5,226

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High Courts16 Dec 1931

Yeditha Bhupathi Raju Garu Vs Nyapati Subba Rao Pantulu Garu

Madras High Court · AIR 1932 Mad 410 : (1932) ILR (Mad) 646 : (1932) 35 LW 673 : (1932) 62 MLJ 472

Madras Estates Land Act, 1908 — Section 112Madras Local Boards Act, 1884 — Section 88
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High Courts16 Dec 1931

The Commissioner of Income Tax Vs Rajah Inugenti Rajagopala Venkata Narasimha Rayanim Bahadur Varu

Madras High Court · AIR 1932 Mad 436 : (1932) ILR (Mad) 830 : (1932) 36 LW 17 : (1932) 63 MLJ 20

Madras Estates Land Act, 1908 — Section 61
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High Courts16 Dec 1931

V.V.R. Firm Vs The Commissioner of Income Tax

Madras High Court · (1932) 36 LW 165 : (1932) 63 MLJ 227

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High Courts16 Dec 1931

The Commissioner of Income Tax Vs A. Rm. A.L.A. Arunachalam Chettiar

Madras High Court · AIR 1932 Mad 433 : (1932) ILR (Mad) 827 : (1932) 36 LW 20 : (1932) 63 MLJ 236

Income Tax Act, 1961 — Section 22(3)
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High Courts14 Dec 1931

Fatma Bi Vs Nagoorkhan and Another

Madras High Court · AIR 1932 Mad 287

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High Courts14 Dec 1931

Fatma Bi by her duly authorised agent Mr. Jainulabdeen Sahib Vs Nagoorkhan and Another

Madras High Court · (1932) ILR (Mad) 630 : (1932) 35 LW 260 : (1932) 62 MLJ 256

Limitation Act, 1963 — Section 4
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High Courts10 Dec 1931

P. Seenappa Chetty Vs Emperor

Madras High Court · AIR 1932 Mad 320 : (1932) 35 LW 315

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High Courts09 Dec 1931

Mariyayee Ammal Vs Ponnusami Chettiar

Madras High Court · AIR 1932 Mad 336 : (1932) ILR (Mad) 671 : 137 Ind. Cas. 369 : (1932) 35 LW 520 : (1932) 62 MLJ 439

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4(1)
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High Courts09 Dec 1931

L.S.M. Govindaswami Pillai Vs Ramalingaswami Pillai and Others

Madras High Court · AIR 1932 Mad 321 : 137 Ind. Cas. 868 : (1932) 35 LW 360 : (1932) 62 MLJ 644

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High Courts03 Dec 1931

Jayanti Bhagvanula Narasimham Vs Jayanti Venkatasubbamma (dead) and Others

Madras High Court · AIR 1932 Mad 351 : 137 Ind. Cas. 749

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High Courts02 Dec 1931

(Unithali) Ramutti and Another Vs (Kuttala) Padmanabha Chetti

Madras High Court · AIR 1932 Mad 301

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High Courts02 Dec 1931

Kunjunni Nair and Another Vs Achutha Menon and Others

Madras High Court · 138 Ind. Cas. 114

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High Courts02 Dec 1931

Unithali Ramutti and Another Vs Kuttala Padmanabhan Chetti

Madras High Court · 138 Ind. Cas. 494 : (1932) 35 LW 264

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High Courts02 Dec 1931

K.S. Venkatarama Aiyar Vs The Collector of Tanjore and Others

Madras High Court · AIR 1932 Mad 692 : (1932) ILR (Mad) 661 : (1932) 35 LW 336 : (1932) 62 MLJ 403

Madras Revenue Recovery Act, 1864 — Section 1
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High Courts02 Dec 1931

Meenakshi Sundaram Chetty Vs Ranga Ayyangar and Another

Madras High Court · AIR 1932 Mad 696 : (1932) 35 LW 397

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High Courts02 Dec 1931

Pazhancheri Panangat Blahayil Karnavan and Manager Kunjunni Nair (dead) and Another Vs Arakal Kalapurayil Kalliani Amma's children Achutha Menon and Others

Madras High Court · (1932) ILR (Mad) 656 : (1932) 35 LW 614 : (1932) 62 MLJ 629

Malabar Compensation for Tenants Improvements Act, 1899 — Section 19
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High Courts01 Dec 1931

C. Ramaswami Chettiar Vs K. Ankappa Mudali and Another

Madras High Court · AIR 1933 Mad 175 : 145 Ind. Cas. 694

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High Courts27 Nov 1931

(Elury) Suryanarayana Vs Rajah of Vizianagaram

Madras High Court · AIR 1932 Mad 565

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High Courts27 Nov 1931

Chintada Chittayya and Others Vs The Secretary of State for India in Council and Another

Madras High Court · AIR 1932 Mad 377 : (1932) ILR (Mad) 453 : 137 Ind. Cas. 30 : (1932) 35 LW 516 : (1932) 62 MLJ 592

Tamil Nadu General Clauses Act, 1891 — Section 3(6)
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High Courts27 Nov 1931

Elury Suryanarayana Vs The Raja of Vizianagaram

Madras High Court · 137 Ind. Cas. 871 : (1932) 35 LW 358

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