High Courts12 Nov 1931
Bhagavatulla Krishna Rao Vs Mungara Sanyasi and Others
Madras High Court · AIR 1932 Mad 298 : (1932) ILR (Mad) 601 : (1932) 35 LW 288 : (1932) 62 MLJ 313
Evidence Act, 1872 — Section 116
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,532 of 5,226
High Courts05 Nov 1931
Subbiah Kone Vs Kandaswami Kone
Madras High Court · AIR 1932 Mad 362 : (1932) ILR (Mad) 788 : 137 Ind. Cas. 754 : (1932) 35 LW 265 : (1932) 62 MLJ 197
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 323
High Courts04 Nov 1931
Appasami Ayyangar Vs Krishnaswami Padayachi
Madras High Court · AIR 1932 Mad 225 : (1932) 35 LW 68
Contract Act, 1872 — Section 39
High Courts04 Nov 1931
Public Prosecutor Vs Mayandi Nadar
Madras High Court · AIR 1933 Mad 230 : 145 Ind. Cas. 371
High Courts04 Nov 1931
Appasami Ayyangar Vs Krishnasami Padayachi
Madras High Court · 138 Ind. Cas. 119
High Courts03 Nov 1931
(Pulikeezha Variyath) Gopal Menon Vs Raman Menon and Others
Madras High Court · AIR 1932 Mad 217
Civil Procedure Code, 1908 (CPC) — Section 15
High Courts03 Nov 1931
Pulikeezha Variyath Gopala Menon Vs Vengalil Vilakamatathil Raman Menon and Others
Madras High Court · 138 Ind. Cas. 136 : (1932) 35 LW 64
High Courts02 Nov 1931
Zamindar of Khallikote Vs Sivaram Bevarta Patnaik and Others
Madras High Court · AIR 1933 Mad 231 : 145 Ind. Cas. 380
High Courts30 Oct 1931
A.M.M. Murugappa Chettiar Vs Arangaraja Kumaranandaswami and Another
Madras High Court · AIR 1932 Mad 247 : (1932) ILR (Mad) 541 : 137 Ind. Cas. 622 : (1932) 35 LW 150 : (1932) 62 MLJ 281
High Courts29 Oct 1931
K.M. Parthasarathi Chetty Vs The Secretary of State for India in Council and P.A. Madurai Chetty
Madras High Court · (1932) ILR (Mad) 594 : (1932) 35 LW 405 : (1932) 62 MLJ 387
High Courts28 Oct 1931
Kathayan Chettiar Vs Govindaswami Chettiar and Others
Madras High Court · AIR 1932 Mad 416 : 137 Ind. Cas. 320
High Courts27 Oct 1931
Hazarimall Chandukchand and Another Vs N.R. Vedachala Chettiar and Another
Madras High Court · (1932) ILR (Mad) 549 : 138 Ind. Cas. 74
High Courts27 Oct 1931
Khambham Chenchayya Vs Bandarupalli Bapayya (dead) represented by Venkatappayya and Venkatakrishnayya
Madras High Court · (1932) 62 MLJ 177
High Courts27 Oct 1931
Pendyala Subbarayudu Vs Gudivada Gopayya
Madras High Court · AIR 1932 Mad 290 : (1932) ILR (Mad) 531 : (1932) 35 LW 319 : (1932) 62 MLJ 310
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts27 Oct 1931
Thayingoli Valiya Kalyani Vs Vayarodathil Parkum Thayingoli Krishnan Nambiar (dead) and Others
Madras High Court · AIR 1932 Mad 305 : (1932) ILR (Mad) 519 : (1932) 35 LW 307 : (1932) 62 MLJ 525
Specific Relief Act, 1877 — Section 27
High Courts27 Oct 1931
Hazarimull Chandukchand (died) represented by Chuni Bai Vs N.R. Vedachala Chettiar and Another
Madras High Court · AIR 1932 Mad 234 : (1932) 35 LW 156 : (1932) 62 MLJ 180
Madras Hindu Religious Endowments Act, 1923 — Section 73
High Courts27 Oct 1931
Kambhan Chenchayya Vs Bandarupalli Bapayya and Others
Madras High Court · AIR 1932 Mad 233 : (1932) 35 LW 66
High Courts26 Oct 1931
The Chairman, Municipal Council Vs Thirumalaisami Mudaliar and Others
Madras High Court · AIR 1932 Mad 292 : 137 Ind. Cas. 585 : (1932) 35 LW 230 : (1932) 62 MLJ 259
Tamil Nadu District Municipalities Act, 1920 — Section 93
High Courts22 Oct 1931
Panyam and Another Vs Avadhanam Rama Lakshmamma and Another
Madras High Court · AIR 1932 Mad 227
High Courts22 Oct 1931
Panyam alias Naravajjula Seetharamayya and Another Vs Avadhanam Ramalakshmamma and Another
Madras High Court · (1932) ILR (Mad) 581 : (1932) 35 LW 182 : (1932) 62 MLJ 187