High Courts08 Oct 1931
In Re: Ponnuswami Goundan and Another
Madras High Court · (1932) ILR (Mad) 622 : 137 Ind. Cas. 317 : (1932) 35 LW 478 : (1932) 62 MLJ 469
Criminal Procedure Code, 1898 (CrPC) — Section 203
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,534 of 5,226
High Courts07 Oct 1931
(Goginoni) Venkatappayya Vs (Yerramneni) Ramakristnamma and Others
Madras High Court · AIR 1932 Mad 53
High Courts07 Oct 1931
Valjee Kanjee and Co. Vs Harsookdas Balakrishnadoss, a firm of Bankers
Madras High Court · 137 Ind. Cas. 838 : (1932) 35 LW 269 : (1932) 62 MLJ 239
Negotiable Instruments Act, 1881 (NI) — Section 8
High Courts07 Oct 1931
Gogineni Venkatappayya Vs Yerramneni Ramakrishnamma and Others
Madras High Court · (1931) 34 LW 898 : (1932) 62 MLJ 107
High Courts01 Oct 1931
(Sri Mirja Raja Sri Pushavati) Alakh Narayan Gajapathiraj Vs Konda Chinna Jogudu and Others
Madras High Court · AIR 1933 Mad 221
High Courts30 Sept 1931
Andiappan Ambalam and Another Vs Subbayya Ambalam and Others
Madras High Court · AIR 1932 Mad 163 : 136 Ind. Cas. 315 : (1931) 34 LW 919
High Courts29 Sept 1931Dismissed
Kumarappa Chettiar and Others Vs Adaikkalam Chetty and Others
Madras High Court · (1931) 09 MAD CK 0034
High Courts29 Sept 1931
Kumarappa Chetti and Others Vs Muthuvijaya Raghunatha Muthukumara Vanangamudi Valuvatti Thevar (dead) represented by Thangammal Aeeyar
Madras High Court · AIR 1932 Mad 207 : 137 Ind. Cas. 616 : (1932) 35 LW 35 : (1932) 62 MLJ 141
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts29 Sept 1931
In Re: K. Somasundara Mudaliar and Others
Madras High Court · AIR 1932 Mad 171 : 136 Ind. Cas. 319 : (1931) 34 LW 903 : (1932) 62 MLJ 263
Tamil Nadu District Municipalities Act, 1920 — Section 45(1)(c)
High Courts28 Sept 1931
Upadrasta Latchayya Vs Gudaparti Seethamma and Others
Madras High Court · (1932) 35 LW 322 : (1932) 62 MLJ 350
Specific Relief Act, 1877 — Section 31
High Courts23 Sept 1931
Suppan Chetti Vs Yegnanarayana Ayyar and Others
Madras High Court · AIR 1932 Mad 141 : 136 Ind. Cas. 316 : (1931) 34 LW 921
Registration Act, 1908 — Section 17(2)(11)
High Courts23 Sept 1931
Lakshmanan Chetti Vs R.M.A.R.A.R.R.M. Arunachalam Chettiar and Others
Madras High Court · AIR 1932 Mad 151 : (1931) 34 LW 859
Contract Act, 1872 — Section 70
High Courts23 Sept 1931
P. Krishna Swami Sastri Vs Syed Ahmed and Others
Madras High Court · 136 Ind. Cas. 777 : (1931) 34 LW 993
High Courts22 Sept 1931
The Municipal Council Vs Kachi Munuswami Mudaliar
Madras High Court · 136 Ind. Cas. 346 : (1932) 62 MLJ 175
High Courts22 Sept 1931
Vijiaraghava Pillai Vs Ponnammal and Others
Madras High Court · AIR 1932 Mad 120 : (1931) 34 LW 967 : (1932) 62 MLJ 131
Hindu Widows Remarriage Act, 1856 — Section 2
High Courts22 Sept 1931
In Re: Kodangi alias Arunachalam Servai
Madras High Court · (1931) 34 LW 858 : (1931) 61 MLJ 860
Penal Code, 1860 (IPC) — Section 211
High Courts21 Sept 1931
Mundakath Mathu Vs Chalora Illath Sankaran Nambudripad and Others
Madras High Court · AIR 1932 Mad 303 : 136 Ind. Cas. 350 : (1932) 35 LW 171
High Courts21 Sept 1931
Ramasamy Padayachy Vs Thiruvengada Padayachy and Others
Madras High Court · AIR 1933 Mad 163 : 145 Ind. Cas. 407