High Courts27 Apr 1931
Avaru Vs Asi Bai and Others
Madras High Court · AIR 1932 Mad 8 : (1932) ILR (Mad) 151
Crown Grants Act, 1895 — Section 3Malabar Compensation for Tenants Improvements Act, 1899 — Section 19
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,540 of 5,226
High Courts24 Apr 1931
M.R. Srinivasa Ayyangar Vs Venkatarama Ayyar
Madras High Court · AIR 1933 Mad 215 : 145 Ind. Cas. 767
High Courts23 Apr 1931
In Re: Marwadi Ganesh Mull
Madras High Court · (1931) 34 LW 377 : (1931) 61 MLJ 914
High Courts22 Apr 1931
Maddur Muniswami Chetty Vs The Board of Revenue, Land Revenue and Settlement and the Collector of Chittoor
Madras High Court · AIR 1932 Mad 33 : (1932) ILR (Mad) 137 : (1931) 34 LW 448 : (1931) 61 MLJ 479
Madras Village Courts Act, 1889 — Section 8
High Courts22 Apr 1931
(Allu) Ramalinga Ayyar Vs Malli N.M. Subba Ayyar (dead) and Others
Madras High Court · AIR 1933 Mad 168
High Courts22 Apr 1931
N.C.T. Chidambaram Pillai Vs S.V. Subramania Ayyar and Others
Madras High Court · AIR 1932 Mad 513 : 140 Ind. Cas. 674 : (1932) 36 LW 219
High Courts21 Apr 1931
Chitturu Jagannadham Vs Bura Pydayya and Others
Madras High Court · AIR 1931 Mad 782 : (1932) ILR (Mad) 251 : (1931) 34 LW 385 : (1931) 61 MLJ 884
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts21 Apr 1931
Jagannatha Mudali and Others Vs P.T. Chinnaswami Chetti (dead) and Others
Madras High Court · AIR 1932 Mad 39 : (1932) ILR (Mad) 243 : 136 Ind. Cas. 36 : (1931) 34 LW 424 : (1931) 61 MLJ 878
Evidence Act, 1872 — Section 112
High Courts16 Apr 1931
Sree Rajah Vasi Reddi Srichandra Mouleswara Prasada Bahadur, Zamindar Garu Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1932 Mad 125 : (1932) ILR (Mad) 106 : (1931) 34 LW 817 : (1931) 61 MLJ 692
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 4
High Courts10 Apr 1931
V. Alagarsami Naidu Vs Kathia Goundan and Others
Madras High Court · AIR 1931 Mad 799
High Courts09 Apr 1931
Ganugola Mallayya Vs Gudimetla Bapi Reddi and Another
Madras High Court · (1932) 35 LW 134 : (1932) 62 MLJ 39
High Courts09 Apr 1931
Notoboro Chowdari Mahapatro Vs Dasari Khambayya Dora
Madras High Court · AIR 1931 Mad 751
High Courts09 Apr 1931
C.R. Subramania Aiyar Vs Panchanada Odayar and Another
Madras High Court · AIR 1932 Mad 175
High Courts09 Apr 1931
(Ganugalia) Mallayya Vs (Gudimetla) Bapi Reddi and Another
Madras High Court · AIR 1932 Mad 28
High Courts09 Apr 1931
M.M.P. Ramaswami Chettiar Vs A.S.P.L.V.R. Ramaswami Chettiar and Another
Madras High Court · AIR 1931 Mad 712 : (1931) 34 LW 378 : (1931) 61 MLJ 680
Court Fees Act, 1870 — Section 17Limitation Act, 1908 — Article 60
High Courts08 Apr 1931
Vellayan Chetty and Others Vs A.P. Balakrishna Nadar and Others
Madras High Court · AIR 1931 Mad 495
High Courts08 Apr 1931
T.S. Sitarama Ayyar Vs G. Ramanuja Mudaliar
Madras High Court · AIR 1933 Mad 203
High Courts08 Apr 1931
T. Rajaram Mehta and Another Vs Narayanasami Naidu and Others
Madras High Court · (1932) ILR (Mad) 169 : (1931) 34 LW 276 : (1931) 61 MLJ 357
Madras Estates Land Act, 1908 — Section 59
High Courts08 Apr 1931
Dasari Venkatacharyulu Vs Manchala Yesobu and Another
Madras High Court · 136 Ind. Cas. 42 : (1931) 34 LW 864 : (1931) 61 MLJ 477
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21
High Courts07 Apr 1931
Vasamsetti Swami Vs (Gundalattulla) Tatayya and Others
Madras High Court · AIR 1933 Mad 179 : 145 Ind. Cas. 394