High Courts18 Mar 1931
P. Sankunni Menon Vs The Empire of India Life Assurance Co. Ltd.
Madras High Court · (1931) 61 MLJ 388
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,542 of 5,226
High Courts17 Mar 1931
(Penubarti) Gurumurti Vs Vemalapati Rangiah
Madras High Court · AIR 1933 Mad 165 : 145 Ind. Cas. 690
High Courts16 Mar 1931
Appasami Pillai Vs Ramu Tevar
Madras High Court · AIR 1932 Mad 267 : 136 Ind. Cas. 340 : (1931) 34 LW 776 : (1931) 61 MLJ 887
Evidence Act, 1872 — Section 32
High Courts13 Mar 1931
Govindan Nadar Vs Natesa Pillai (Lunatic) represented by his wife and guardian Annathachi
Madras High Court · AIR 1932 Mad 7 : (1931) 34 LW 806 : (1931) 61 MLJ 520
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts12 Mar 1931
Narayana Naick and Others
Madras High Court · (1931) ILR (Mad) 768 : (1931) 34 LW 42 : (1931) 61 MLJ 125
Penal Code, 1860 (IPC) — Section 166
High Courts11 Mar 1931
(Penumetsa) China Venkataraju and Another Vs Pulavarthi Lakshmanaswami and Another
Madras High Court · AIR 1931 Mad 729 : (1931) 34 LW 143
High Courts11 Mar 1931
Vellathusseri Chakkala Kumpil Pankunni Menon Vs Vellathusseri Chakkala Kumpil Raman Menon
Madras High Court · AIR 1931 Mad 650 : (1931) ILR (Mad) 955 : (1931) 34 LW 305 : (1931) 61 MLJ 596
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1)
High Courts10 Mar 1931
In Re: an Advocate of the High Court.
Madras High Court · (1931) ILR (Mad) 857 : (1931) 61 MLJ 148
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts09 Mar 1931
Arunachalam, minor, by mother and guardian Periammai Vs P.K.A.C.T. Veerappa Chettiar through his authorised agent S. Ramaswami Aiyar
Madras High Court · AIR 1931 Mad 656 : (1932) ILR (Mad) 17 : (1931) 34 LW 360 : (1931) 61 MLJ 348
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts06 Mar 1931
In Re: Marudamuthu Padayachi alias Mottayya Padayachi
Madras High Court · AIR 1931 Mad 820 : (1931) ILR (Mad) 788 : (1931) 34 LW 162 : (1931) 61 MLJ 358
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 380, 461
High Courts06 Mar 1931
(B. Rajarajeswara Sethupathi) Rajah of Ramnad and Another Vs Chona Ramanatha Pillai
Madras High Court · AIR 1931 Mad 609
High Courts06 Mar 1931
Medasani Vallayya and Others Vs Bommadevara Satyanarayana Vara prasada Rao and Others
Madras High Court · AIR 1932 Mad 554 : 140 Ind. Cas. 92
High Courts05 Mar 1931
In Re: Sellappa Goundan
Madras High Court · (1931) ILR (Mad) 764 : (1931) 34 LW 45 : (1931) 61 MLJ 222
Madras Borstal Schools Act, 1926 — Section 2
High Courts05 Mar 1931
Collector of Chingleput Vs Krishnaveni Ammal
Madras High Court · AIR 1933 Mad 190 : 145 Ind. Cas. 604
High Courts04 Mar 1931
Marappureddigari Sayamma and Another Vs R. Venkata Reddi and Others
Madras High Court · AIR 1931 Mad 785 : (1931) ILR (Mad) 973 : (1931) 34 LW 266 : (1931) 61 MLJ 437
Evidence Act, 1872 — Section 95, 96
High Courts04 Mar 1931
Sri Iswarananda Bharathi Swami of Ednir Mutt Vs The Board of Commissioners for Hindu Religious Endowments
Madras High Court · AIR 1931 Mad 574 : (1931) ILR (Mad) 928 : (1931) 34 LW 209 : (1931) 61 MLJ 117
Madras Hindu Religious Endowments Act, 1926 — Section 84(2)
High Courts03 Mar 1931
Sri Rajah Rao Venkatakumara Mahipathi Surya Rao Bahadur Garu, the Maharaja of Pittapuram Vs Gokuldoss Goverdhanadoss and Others
Madras High Court · AIR 1931 Mad 626 : (1931) ILR (Mad) 565 : (1931) 34 LW 165 : (1931) 61 MLJ 111
High Courts25 Feb 1931
Secy. of State Vs Gorantla Raghavulu and Another
Madras High Court · AIR 1931 Mad 607
High Courts25 Feb 1931
S. Ramakrishna Pillai Vs Tirunarayana Pillai and Others
Madras High Court · (1932) ILR (Mad) 40 : (1932) 35 LW 73 : (1932) 62 MLJ 116
Civil Procedure Code, 1908 (CPC) — Section 11