High Courts13 Aug 1934
Yalamanchili Anantaramayya Vs Suryadevara Narasayya
Madras High Court · AIR 1935 Mad 50
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Madras High Court judgments
1,04,503 judgments · page 4,486 of 5,226
High Courts10 Aug 1934
Haddu Sahu Vs Haji Zamal Noor Mahomed Saheb
Madras High Court · AIR 1934 Mad 699 : 153 Ind. Cas. 458 : (1934) 40 LW 665
High Courts10 Aug 1934
(Thumbalam Gooty) Thimmayya Vs Konakondla Vittobarao
Madras High Court · AIR 1935 Mad 290 : (1935) 41 LW 389
High Courts09 Aug 1934
Thoppai Kaveri Ammal Vs Subba Ayyar Deceased and Others
Madras High Court · AIR 1934 Mad 731 : 152 Ind. Cas. 709 : (1934) 40 LW 678
Transfer of Property Act, 1882 — Section 39
High Courts08 Aug 1934
(Singanamala) Venkataswamy Vs (Pese) Venkataramana Rao and Others
Madras High Court · AIR 1934 Mad 692(1) : (1935) ILR (Mad) 285 : 152 Ind. Cas. 789 : (1934) 40 LW 599
High Courts08 Aug 1934
Official Assignee Vs Khambampati Pedda Subba Rao
Madras High Court · AIR 1934 Mad 697 : (1934) 40 LW 615
High Courts08 Aug 1934
Ramachandra Naidu Vs Pavalayammal and Others
Madras High Court · AIR 1935 Mad 360 : 159 Ind. Cas. 478 : (1935) 42 LW 12 : (1935) 68 MLJ 717
High Courts08 Aug 1934
The Official Assignee of Madras Vs Khambampati Pedda Subba Rao
Madras High Court · 153 Ind. Cas. 541
Presidency Towns Insolvency Act, 1909 — Section 13(8)
High Courts07 Aug 1934
Vepa Suramma and Another Vs Chakka Venkayya and Others
Madras High Court · AIR 1934 Mad 695 : (1935) ILR (Mad) 266 : 152 Ind. Cas. 617 : (1934) 40 LW 641
High Courts07 Aug 1934
Guruzada Venkateswara Rao and Another Vs Guruzada Audinarayana
Madras High Court · AIR 1935 Mad 129 : (1935) ILR (Mad) 323 : (1934) 40 LW 929 : (1935) 69 MLJ 256
High Courts07 Aug 1934
Sri Mahant Prayag Doss Jee Varu and Others Vs Archakam Bokkasam Govindacharlu and Others
Madras High Court · AIR 1935 Mad 220 : 157 Ind. Cas. 547 : (1935) 41 LW 63 : (1935) 68 MLJ 295
High Courts07 Aug 1934
Gurazada Venkateswara Rao and Another Vs Gurazada Audinarayana
Madras High Court · 154 Ind. Cas. 923
High Courts03 Aug 1934
In Re: K. Srirangachariar
Madras High Court · (1935) ILR (Mad) 178 : 152 Ind. Cas. 154 : (1934) 40 LW 586
Criminal Procedure Code, 1898 (CrPC) — Section 237Penal Code, 1860 (IPC) — Section 380, 467
High Courts03 Aug 1934
(Thithi) Suryanarayana Vs Thota Simhadri
Madras High Court · AIR 1934 Mad 664(1) : 152 Ind. Cas. 481 : (1934) 40 LW 594
High Courts02 Aug 1934
Kizhiakalathil Puthan Veetil Thavazhi Karnavan Vs Manikat Variath Ukkali Varissiar's son Sankunni and Others
Madras High Court · AIR 1935 Mad 52 : (1934) 40 LW 730
High Courts02 Aug 1934
(Ottapilokool Kurunkot Mammili) Ramunni Kitav Vs Chalikkara Kunhayan and Others
Madras High Court · AIR 1935 Mad 125(1) : 155 Ind. Cas. 651
High Courts02 Aug 1934
Indian Equitable Insurance Co. Ltd. Vs Onkarappa
Madras High Court · AIR 1934 Mad 674 : 152 Ind. Cas. 654 : (1934) 40 LW 612
High Courts02 Aug 1934
Ottapilakool Kurunkot Mammili Rammunni Kitav and Manager of Kurungot House Vs Chalikkra Kunhayan and Others
Madras High Court · (1934) 40 LW 857 : (1935) 68 MLJ 112
Contract Act, 1872 — Section 208
High Courts02 Aug 1934
Kizhiakalathil Puthan Seettil Thavazhi Karnavan Gopalan Nair and Another Vs Manikat Variath Ukkali Varissiar's Son Sankunni Variar and Others
Madras High Court · 154 Ind. Cas. 659