Mahaboob Sir Frajavantu Sri Rajah Parthasarathy Appa Rao, Savayi Asva Rao Bahadur, Zamindar Garu (dead) and Another Vs The Secretary of State for India in Council and Others
Madras High Court · (1935) ILR (Mad) 141 : (1935) 41 LW 689 : (1935) 68 MLJ 409
