High Courts01 Aug 1934
In Re: Kuppini Naicken
Madras High Court · 155 Ind. Cas. 694 : (1935) 41 LW 697 : (1935) 68 MLJ 493
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,487 of 5,226
High Courts31 Jul 1934
Murugappa Chettiar Vs S.K. Appavoo Chettiar and Another
Madras High Court · AIR 1935 Mad 257 : 152 Ind. Cas. 763 : (1934) 40 LW 622
High Courts30 Jul 1934
G. Sundaram Chettiar Vs P.A. Valli Ammal
Madras High Court · AIR 1935 Mad 43 : (1935) ILR (Mad) 116 : 152 Ind. Cas. 687 : (1934) 40 LW 650 : (1935) 68 MLJ 16
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts27 Jul 1934
Sonnammal Vs Coimbatore Maha Jana Bank, Ltd. and Another
Madras High Court · AIR 1934 Mad 690 : (1935) ILR (Mad) 176 : 152 Ind. Cas. 132 : (1934) 40 LW 585
High Courts27 Jul 1934
Kachi Kadambi Krishnamachariar Vs T. Jagannadha Nayudu and Others
Madras High Court · AIR 1935 Mad 178 : 153 Ind. Cas. 386 : (1934) 40 LW 680
High Courts26 Jul 1934Dismissed
Koman Nair Vs Achuthan Nair and Others
Madras High Court · (1934) 07 MAD CK 0008
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts26 Jul 1934
Penumetsa Ramachandra Raju Vs The Secretary of State for India in Council
Madras High Court · 151 Ind. Cas. 765(1)
High Courts25 Jul 1934
P.C. Thirumalai Goundar Vs Town Bank, Ltd.
Madras High Court · AIR 1934 Mad 709 : (1935) ILR (Mad) 230 : 153 Ind. Cas. 630 : (1934) 40 LW 704
High Courts24 Jul 1934
(Penumetsa) Ramachandraraju Vs Secy. of State
Madras High Court · AIR 1934 Mad 689 : (1934) 40 LW 626
High Courts24 Jul 1934
(Adivi) Bapiraju and Another Vs Tummalapalli Sreeramulu and Others
Madras High Court · AIR 1934 Mad 662 : (1934) 40 LW 588
High Courts24 Jul 1934
Adivi Bapiraju and Another Vs Tummalapalli Sreeramulu and Others
Madras High Court · 152 Ind. Cas. 459
High Courts23 Jul 1934
At. N. At. Chockalingam Chettiar Vs Rama Mu Rama Palaniappa Chettiar
Madras High Court · AIR 1935 Mad 23 : (1935) ILR (Mad) 261 : 155 Ind. Cas. 184 : (1935) 42 LW 979
High Courts10 May 1934
P.V. Janaki Vs Kalliani Amma and Another
Madras High Court · AIR 1934 Mad 675 : 152 Ind. Cas. 643
High Courts10 May 1934
Kailasam Pillai Vs Chidambaram Pillai
Madras High Court · AIR 1935 Mad 22(1) : 152 Ind. Cas. 129 : (1934) 40 LW 666
High Courts10 May 1934
Rm. Ar. Ar. Rm. Arunachalam Chettiar Vs Ar. S. Sp. Arunachalam Chettiar and Others
Madras High Court · AIR 1935 Mad 146 : 153 Ind. Cas. 259
High Courts10 May 1934
V.R. Ramaswami Naidu Vs Vaiyapuri Nadan
Madras High Court · AIR 1934 Mad 653 : 152 Ind. Cas. 135 : (1934) 40 LW 783
High Courts10 May 1934
Andalammal Vs A. Marga Chetti and Others
Madras High Court · AIR 1934 Mad 634 : 152 Ind. Cas. 64 : (1934) 40 LW 360
High Courts10 May 1934
Koya Ankamma Vs Konaganchi Kameswaramma
Madras High Court · (1934) 40 LW 760 : (1935) 68 MLJ 87
Limitation Act, 1963 — Article 44
High Courts10 May 1934
Pendyala Subba Rao Vs Lingamallu Ramalingayya
Madras High Court · AIR 1934 Mad 619 : 152 Ind. Cas. 157 : (1934) 40 LW 364
Civil Procedure Code, 1908 (CPC) — Section 16(II)
High Courts09 May 1934
Muthuraman Chettiar Vs Adaikappa Chetty and Others
Madras High Court · AIR 1934 Mad 730(1) : (1935) ILR (Mad) 407 : 153 Ind. Cas. 325 : (1934) 40 LW 604
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4