High Courts21 Aug 1934
Rajagopal Doss and Others Vs A. Kuppuswami Mudaliar
Madras High Court · AIR 1935 Mad 93 : (1935) ILR (Mad) 293
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,485 of 5,226
High Courts21 Aug 1934
Rajagopal Doss and Another Vs Shanmugam and Others
Madras High Court · 153 Ind. Cas. 270 : (1934) 40 LW 890
Madras City Tenants Protection Act, 1922 — Section 4, 9
High Courts21 Aug 1934
(Katapra Penkamana Illath) Narayanan Vishnu Nambudri Vs Udayamangalath Meethali Kovilagath Udayavarma Valia Rajah Avergal
Madras High Court · AIR 1934 Mad 701 : 152 Ind. Cas. 765 : (1934) 40 LW 644
High Courts21 Aug 1934
Chikka Veerappa Setti Vs Sarkaru Muniswami Achari and Others
Madras High Court · AIR 1934 Mad 710 : (1935) ILR (Mad) 301 : (1935) 42 LW 523 : (1935) 69 MLJ 19
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts20 Aug 1934
Mavuthalayan and Others Vs Emperor
Madras High Court · AIR 1934 Mad 721 : 155 Ind. Cas. 74 : (1934) 40 LW 873
High Courts20 Aug 1934
Narayana Goundan Vs Appavu Goundan and Another
Madras High Court · AIR 1934 Mad 727 : (1935) ILR (Mad) 392 : 153 Ind. Cas. 819 : (1934) 40 LW 720
High Courts20 Aug 1934
P. Guruswami Naick Vs Venkidammal and Others
Madras High Court · AIR 1934 Mad 699(1) : 153 Ind. Cas. 451 : (1935) 41 LW 580 : (1935) 68 MLJ 405
High Courts20 Aug 1934
S. Ramaswami Poosari Vs The Madras Hindu Religious Endowments Board and Another
Madras High Court · AIR 1935 Mad 755 : (1935) 41 LW 199 : (1935) 68 MLJ 178
Civil Procedure Code, 1908 (CPC) — Section 151Government of India Act, 1915 — Section 107
High Courts17 Aug 1934
Shanmugan and Others Vs P.L.A.P.L. Annamalai Chettiar
Madras High Court · AIR 1935 Mad 141
High Courts17 Aug 1934
Vyravan Chettiar Vs Rajah Srimhtau Muthuvijaya Reghunatha Doraisingam
Madras High Court · AIR 1935 Mad 259
High Courts17 Aug 1934
T.P. Kuppuswami Pillai Vs Alwar Chettiar
Madras High Court · AIR 1935 Mad 89 : (1935) 41 LW 20
High Courts17 Aug 1934
(Kommuru) Venkata Rao Vs (Korella) Sesharattama
Madras High Court · AIR 1934 Mad 730 : (1934) 40 LW 709
High Courts17 Aug 1934
In Re: Jana Yellamraju and Others
Madras High Court · AIR 1935 Mad 51 : (1935) ILR (Mad) 298 : 153 Ind. Cas. 476 : (1935) 68 MLJ 51
Agency Rules, 1924 — Rule 2
High Courts17 Aug 1934
Palaniappa Chettiar and Others Vs P.L.A.P.L. Annamalai Chettiar
Madras High Court · 153 Ind. Cas. 102
High Courts17 Aug 1934
Vyraven Chettiar Vs Collector of Sivaganga
Madras High Court · 152 Ind. Cas. 975
High Courts17 Aug 1934
Kommura Venkata Rao Vs Korella Sesharattamma
Madras High Court · (1935) ILR (Mad) 228 : 152 Ind. Cas. 756
Court Fees Act, 1870 — Section 7(iv)(a)
High Courts16 Aug 1934
Tadepalli Subbiah Vs Emperor
Madras High Court · AIR 1934 Mad 735 : 153 Ind. Cas. 627 : (1934) 40 LW 681
High Courts15 Aug 1934
Padilam Narayanamma and Another Vs Neti Venkatasomayajulu and Another
Madras High Court · AIR 1935 Mad 46 : 153 Ind. Cas. 624 : (1934) 40 LW 693
High Courts13 Aug 1934
Yelamanchili Anantaramayya Vs Suryadevara Narasayya
Madras High Court · 153 Ind. Cas. 266
High Courts13 Aug 1934
Kamsala Narasappa Vs Hussain Sab and Others
Madras High Court · AIR 1935 Mad 55 : 152 Ind. Cas. 988 : (1934) 40 LW 747