High Courts10 Sept 1934
A. Venkatasami Chettiar Vs Sankaranarayana Chettiar and Others
Madras High Court · AIR 1935 Mad 12 : (1935) ILR (Mad) 825 : (1934) 40 LW 734 : (1935) 69 MLJ 566
Limitation Act, 1963 — Article 166
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,483 of 5,226
High Courts10 Sept 1934
A.M. Rangachariar Vs Venkatasami Chetty
Madras High Court · 153 Ind. Cas. 322
Criminal Procedure Code, 1898 (CrPC) — Section 403
High Courts07 Sept 1934
Konduri Suryanarayana Rao Vs Vegasana Venkataraju
Madras High Court · AIR 1935 Mad 64 : 153 Ind. Cas. 2
Limitation Act, 1963 — Section 19, 20, 31
High Courts07 Sept 1934
Manikam Pillai Vs N.M. Nagasami Ayyar and Another
Madras High Court · 152 Ind. Cas. 679
Court Fees Act, 1870 — Section 7(v)(c)
High Courts07 Sept 1934
Manikkam Pillai Vs N.M. Nagasami Ayyar and Another
Madras High Court · AIR 1934 Mad 714 : (1935) ILR (Mad) 471 : (1934) 40 LW 718
High Courts07 Sept 1934
Chidambaram Chettiar alias Somasundaram Chettiar Vs Ayyappa Chettiar
Madras High Court · AIR 1935 Mad 152 : 155 Ind. Cas. 1059 : (1935) 41 LW 104 : (1935) 69 MLJ 558
High Courts07 Sept 1934
Konduri Suryanarayana Rao Vs Vagasana Venkataraju
Madras High Court · (1935) ILR (Mad) 270 : (1934) 40 LW 893 : (1935) 68 MLJ 12
Limitation Act, 1908 — Section 31
High Courts06 Sept 1934
Paniyil Kalliani Amma's Thavazhi Karnavan Damodaran Nair Vs Valvor Tarwad Karnavan Achuthan Nair and Others
Madras High Court · AIR 1935 Mad 190 : 157 Ind. Cas. 1040 : (1935) 41 LW 318 : (1935) 68 MLJ 648
Evidence Act, 1872 — Section 92(3)
High Courts05 Sept 1934
Syed Abdul Hameed Sahib and Another Vs Syed Unnissa Bibi and Others
Madras High Court · AIR 1934 Mad 692
High Courts05 Sept 1934
In Re: P.R. Subbier and Others
Madras High Court · 154 Ind. Cas. 741
Madras City Police Act, 1888 — Section 45, 46
High Courts05 Sept 1934
Marudamuthu Padayachi Vs C.S. Raghava Sastri
Madras High Court · AIR 1935 Mad 22 : (1935) ILR (Mad) 427 : 153 Ind. Cas. 297 : (1934) 40 LW 803
High Courts05 Sept 1934
Syed Abdul Hamid Sahib and Another Vs Syedunnisa Bibi and Another
Madras High Court · 152 Ind. Cas. 630 : (1935) 41 LW 33
High Courts05 Sept 1934
Saraswati Ammal Vs Srinivasa Nandian and Others
Madras High Court · AIR 1934 Mad 735(1) : 153 Ind. Cas. 694 : (1934) 40 LW 727
High Courts05 Sept 1934
P.R. Subbier and Others
Madras High Court · (1935) ILR (Mad) 867 : (1934) 40 LW 841 : (1935) 68 MLJ 348
Madras City Police Act, 1888 — Section 45, 46
High Courts04 Sept 1934
Emperor Vs Subramania Sastri and Others
Madras High Court · AIR 1935 Mad 648
Tamil Nadu Gaming Act, 1930 — Section 9
High Courts04 Sept 1934
Sigappi Vs Kathayee
Madras High Court · AIR 1935 Mad 68 : 155 Ind. Cas. 190 : (1934) 40 LW 848
High Courts04 Sept 1934
The Public Prosecutor Vs Subramania Sastri and Others
Madras High Court · 155 Ind. Cas. 496 : (1935) 41 LW 679 : (1935) 68 MLJ 421
Criminal Procedure Code, 1898 (CrPC) — Section 423Tamil Nadu Gaming Act, 1930 — Section 9
High Courts03 Sept 1934
South India Railway Co. Ltd. Vs S.M. Bhashyam Naidu and Others
Madras High Court · AIR 1935 Mad 356 : (1935) 41 LW 130
High Courts31 Aug 1934
Pachipenta Lakshmi Naidu Vs Somahanti Gunnamma alias Chinnammi and Others
Madras High Court · AIR 1935 Mad 101 : (1935) ILR (Mad) 418 : (1935) 41 LW 94 : (1935) 68 MLJ 470
Limitation Act, 1963 — Section 20, 21(2)
High Courts31 Aug 1934
Venkateswara Pattar (insane) and Others Vs K. Mankayammal and Others
Madras High Court · AIR 1935 Mad 775 : 160 Ind. Cas. 624 : (1935) 42 LW 955 : (1935) 69 MLJ 410