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Madras High Court judgments

1,04,503 judgments · page 4,481 of 5,226

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High Courts27 Sept 1934

Lakshmanan Chettiar represented by mother and guardian Lakshmi Achi and Another Vs Chidambaram Chettiar by his mother and next friend Unnamalai Achi and Others

Madras High Court · (1935) ILR (Mad) 752 : (1935) 41 LW 249 : (1935) 68 MLJ 318

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
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High Courts27 Sept 1934

Lakshmanan Chettiar and Another Vs Chidambaram Chettiar and Others

Madras High Court · AIR 1935 Mad 236

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High Courts27 Sept 1934

S.M.N.R.M. Lakshmanan Chettier Vs S. Rm. Ar. Ramanathan Chettiar, and Another

Madras High Court · AIR 1935 Mad 115 : (1935) ILR (Mad) 338 : (1935) 41 LW 27 : (1935) 68 MLJ 23

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Court Fees Act, 1870 — Article 1 Schedule I
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High Courts27 Sept 1934

Muddala Venkatareddi Naidu Vs Dharwada Venkata Varaha Narasimharao

Madras High Court · AIR 1935 Mad 115(1) : (1935) 41 LW 123 : (1935) 68 MLJ 159

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High Courts27 Sept 1934

Sreela Sri Thirugnana Sambanda Pandara Sannadhigal Vs Kannuchami Pillai and Another

Madras High Court · AIR 1935 Mad 56(1) : 152 Ind. Cas. 1052 : (1934) 40 LW 920 : (1935) 68 MLJ 55

Charitable and Religious Trusts Act, 1920 — Section 5
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High Courts27 Sept 1934

Venkataswami Naidu and Others Vs The Uppilipalayam Vamana Vilasa Nidhi, Limited, Secretary, T. Krishnaswami Naidu

Madras High Court · AIR 1935 Mad 117 : 153 Ind. Cas. 453 : (1935) 41 LW 640 : (1935) 68 MLJ 155

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9
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High Courts25 Sept 1934

Mahaganpathi and Another Vs Natesa Iyer and Others

Madras High Court · AIR 1935 Mad 112 : 155 Ind. Cas. 1002 : (1935) 41 LW 449

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High Courts21 Sept 1934

V.A.Ar. Arunachalam Chettiar (Deceased) and Others Vs Ramanathan Chettiar

Madras High Court · 156 Ind. Cas. 67

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High Courts21 Sept 1934

Chinnappayya Mudali Vs Emperor

Madras High Court · AIR 1935 Mad 79 : (1934) 40 LW 846

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High Courts21 Sept 1934

Vedagiri Sastriar Vs Jagathguru Sankarachariar Swamigal

Madras High Court · AIR 1935 Mad 128 : 155 Ind. Cas. 591 : (1935) 41 LW 40 : (1935) 68 MLJ 132

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High Courts21 Sept 1934

V.A. Arunachalam Chettiar and Others Vs Ramanathan Chettiar

Madras High Court · AIR 1935 Mad 410 : (1935) 41 LW 495

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High Courts21 Sept 1934

In Re: Chinnappayya Mudali

Madras High Court · (1935) ILR (Mad) 346 : 154 Ind. Cas. 604

Madras Abkari Act, 1886 — Section 64
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High Courts21 Sept 1934

P. Rajagopala Naidu Vs P.R. Seshayya Naidu and Others

Madras High Court · AIR 1935 Mad 368 : 157 Ind. Cas. 505 : (1935) 41 LW 545

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High Courts20 Sept 1934

(Golla) Lakshmiah Naidu Vs (Golla) Krishnaswami Naidu and Another

Madras High Court · AIR 1935 Mad 286

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
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High Courts20 Sept 1934

V.A.S. Udayamuthier Vs Shunmugam Chettiar and Others

Madras High Court · AIR 1935 Mad 431 : (1935) 41 LW 610

Limitation Act, 1963 — Section 6
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High Courts20 Sept 1934

Mangammal Vs Rengappa Naicker and Others

Madras High Court · AIR 1935 Mad 137 : (1935) 41 LW 37

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High Courts20 Sept 1934

Kottapalli Lakshminarayana, minor by mother and guardian Rajalakshmamma Vs Kanuparti Hanumantha Rao

Madras High Court · AIR 1935 Mad 144 : (1935) ILR (Mad) 375 : (1935) 41 LW 25 : (1935) 68 MLJ 528

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High Courts19 Sept 1934

South Indian Railway Company Ltd. Vs V.M.K.S. Dandayutham Chettiar

Madras High Court · AIR 1934 Mad 715 : (1934) 40 LW 702

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High Courts19 Sept 1934

Abdulla Rowther Vs Kesava Pillai and Others

Madras High Court · AIR 1935 Mad 47 : 153 Ind. Cas. 652 : (1934) 40 LW 924 : (1935) 68 MLJ 151

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts19 Sept 1934

Venkatarama Reddiar and Another Vs Valli Akkal and Others

Madras High Court · AIR 1935 Mad 181 : (1935) ILR (Mad) 693 : 153 Ind. Cas. 944 : (1935) 41 LW 15 : (1935) 68 MLJ 81

Evidence Act, 1872 — Section 117Trusts Act, 1882 — Section 63
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