High Courts03 Oct 1934
Arrepu Venkataramanayya Vs Bili Bangarayya and Others
Madras High Court · AIR 1935 Mad 107
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,480 of 5,226
High Courts03 Oct 1934
Nimmagadda Satynarayana Vs Adusumilli Anjaneyulu and Another
Madras High Court · AIR 1935 Mad 310 : 157 Ind. Cas. 278 : (1935) 41 LW 298
Evidence Act, 1872 — Section 92
High Courts03 Oct 1934
The Special Deputy Collector Vs The Rajah
Madras High Court · AIR 1935 Mad 215 : (1935) ILR (Mad) 442 : 157 Ind. Cas. 500 : (1935) 41 LW 267 : (1935) 68 MLJ 575
Land Acquisition Act, 1894 — Section 54Tamil Nadu Impartible Estates Act, 1904 — Section 4
High Courts03 Oct 1934
S. Ramaswami Pillai Vs Krishnamal
Madras High Court · 155 Ind. Cas. 317
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1(3)
High Courts02 Oct 1934
M.L.M. Mahalingam Chettiar Vs Ramanathan Chettiar and Others
Madras High Court · AIR 1935 Mad 587 : (1935) 42 LW 767
High Courts02 Oct 1934
K.E.S.S. Sankaralingam Chettiar Vs K.E.S.S. Kuppuswami Chettiar and Others
Madras High Court · AIR 1935 Mad 305(1) : (1935) 41 LW 373
High Courts02 Oct 1934
Ramasesha Iyer and Another Vs C.V. Ramanujachariar
Madras High Court · AIR 1935 Mad 459 : 157 Ind. Cas. 251 : (1935) 41 LW 309
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts02 Oct 1934
Kumaraswami Desikar Vs Dhiraviam Pillai
Madras High Court · AIR 1934 Mad 39 : 153 Ind. Cas. 382 : (1934) 40 LW 802
High Courts01 Oct 1934
Lakshminarayanamoorthi Vs Sundaram Ayyar and Another
Madras High Court · AIR 1935 Mad 261 : 159 Ind. Cas. 862
High Courts28 Sept 1934
Annamalai Mudaliar Vs Krishtappa Mudaliar and Others
Madras High Court · AIR 1935 Mad 66 : (1934) 40 LW 837
High Courts28 Sept 1934
Annamalai Mudaliar Vs Kristappa Mudaliar and Others
Madras High Court · (1935) ILR (Mad) 385 : 153 Ind. Cas. 666
Court Fees Act, 1870 — Section 7(iv)(b)
High Courts28 Sept 1934
Sannidhi Chinnasubbarayudu Vs Godasi Veeraswami and Another
Madras High Court · AIR 1935 Mad 196 : 155 Ind. Cas. 575 : (1935) 41 LW 117
High Courts28 Sept 1934
Savarala Venkatasubbiah Vs Kumara Ramiah
Madras High Court · AIR 1935 Mad 184 : 155 Ind. Cas. 381 : (1935) 41 LW 51
High Courts28 Sept 1934
Ilapavaluri Chalapathi Rao Vs Dingali Ranganayakamma
Madras High Court · AIR 1936 Mad 305 : (1935) 41 LW 541
High Courts28 Sept 1934
Soora Ramakrishnamma Vs Pasumarthi Venkata Subbiah and Others
Madras High Court · AIR 1935 Mad 252 : (1935) ILR (Mad) 389 : 153 Ind. Cas. 817 : (1934) 40 LW 918 : (1935) 68 MLJ 46
High Courts28 Sept 1934
Golla Lakshmiah Naidu Vs Golla Krishnaswami Naidu and Another
Madras High Court · 155 Ind. Cas. 1016 : (1935) 41 LW 429
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Sept 1934
Chivaukula Sheetharamayya and Another Vs Mulpuru Rathamma and Others
Madras High Court · AIR 1935 Mad 399 : (1935) 41 LW 41
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts27 Sept 1934
Mudala Venkatareddi Naidu Vs Dhorwada Venkata Varaha Narasimharao
Madras High Court · 155 Ind. Cas. 302
High Courts27 Sept 1934
Chivukula Seetaramayya and Another Vs Mulpuru Rathamma and Others
Madras High Court · 156 Ind. Cas. 631
Civil Procedure Code, 1908 (CPC) — Section 73