High Courts26 Oct 1934
Mallampallai Nagamma and Another Vs Mallampalli Narasimham Garu and Another
Madras High Court · 159 Ind. Cas. 424 : (1935) 41 LW 469 : (1935) 68 MLJ 329
Court Fees Act, 1870 — Section 7(5)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,478 of 5,226
High Courts26 Oct 1934
Mowlavi Haji Haji Mahomed Abdul Baqi Vs Kanuru Sundararamayya and Another
Madras High Court · AIR 1935 Mad 209 : (1935) ILR (Mad) 777 : (1935) 41 LW 144 : (1935) 68 MLJ 136
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts25 Oct 1934
Goli Ammiraju Vs Goli Kondalarayudu and Others
Madras High Court · AIR 1935 Mad 465 : (1935) 41 LW 218 : (1935) 68 MLJ 255
High Courts25 Oct 1934
Athimannil Muhammad Vs The Malabar District Board
Madras High Court · AIR 1935 Mad 213 : (1935) ILR (Mad) 746 : 155 Ind. Cas. 291 : (1935) 41 LW 43 : (1935) 68 MLJ 125
Madras Local Boards Act, 1884 — Section 225(3)
High Courts24 Oct 1934
Edward Philbert Vs Emperor
Madras High Court · AIR 1935 Mad 258
Criminal Procedure Code, 1898 (CrPC) — Section 162, 350, 350(1)
High Courts24 Oct 1934
In Re: Edward Philbert
Madras High Court · 159 Ind. Cas. 663
Criminal Procedure Code, 1898 (CrPC) — Section 162, 350
High Courts23 Oct 1934
S. Subramania Ayyar Vs Madras Drug Stores
Madras High Court · AIR 1935 Mad 298 : 159 Ind. Cas. 490 : (1935) 41 LW 350
Presidency Small Cause Courts Act, 1882 — Section 35
High Courts23 Oct 1934
M.R.R.M.M.R. Veerappa Chetty Vs Official Assignee
Madras High Court · AIR 1935 Mad 686
Trusts Act, 1882 — Section 63
High Courts23 Oct 1934
Pateel Siddalingana Gowd Vs Tatana Gowdra Bhimana Gowd and Others
Madras High Court · AIR 1935 Mad 731 : (1935) 41 LW 138 : (1935) 68 MLJ 487
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103
High Courts23 Oct 1934
Lakshmana Chettiar by receiver A.L.V.R.S.T. Veerappa Chettiar Vs Muthu Chellia Goundan by guardian Chinnappa Goundan alias Muthuswami Goundan and Another
Madras High Court · AIR 1935 Mad 145 : 155 Ind. Cas. 574 : (1935) 41 LW 61 : (1935) 68 MLJ 104
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts20 Oct 1934
Veerappa Chettiar Vs S.A. Ar. M. Annamalai Chettiar and Others
Madras High Court · AIR 1935 Mad 316 : 156 Ind. Cas. 439
High Courts19 Oct 1934
Dandu Sivaramaraju (died) Dandu Raghunatha Raju, Legal Representative of the deceased Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1935 Mad 354 : 159 Ind. Cas. 750 : (1935) 41 LW 305 : (1935) 68 MLJ 630
Limitation Act, 1963 — Article 62
High Courts19 Oct 1934
Khumchand Dhulaji Paladuvala Vs Gomraj Fatechand
Madras High Court · AIR 1935 Mad 219 : (1935) ILR (Mad) 511 : (1935) 41 LW 223 : (1935) 68 MLJ 205
Madras City Civil Courts Act, 1892 — Section 8
High Courts19 Oct 1934
Srila Sri Subramania Desika Gnanasambanda Pandara Sannadhi (deceased) and Another Srila Sri Shanmuga Desika Gnana Pandarasannadhi, Legal Representative Vs Rangaswami Chettiar
Madras High Court · AIR 1935 Mad 161 : 155 Ind. Cas. 327 : (1935) 41 LW 173 : (1935) 68 MLJ 261
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts19 Oct 1934
Kumchand Dhulaji Paladuvala Vs Gomraj Fetechand
Madras High Court · 156 Ind. Cas. 527
Madras City Civil Courts Act, 1892 — Section 8
High Courts18 Oct 1934
Mallavarapu Narasamma and Others Vs Boggavarapu Bulli Veerraju
Madras High Court · AIR 1935 Mad 769 : (1935) ILR (Mad) 841 : 160 Ind. Cas. 768
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts18 Oct 1934
A. Ramamurthi Vs Ootacamund Municipal Council and Another
Madras High Court · AIR 1935 Mad 48 : 153 Ind. Cas. 257 : (1934) 40 LW 865
High Courts18 Oct 1934
Murugappa Chetti Vs Ramanathan Chetti
Madras High Court · AIR 1935 Mad 734 : 157 Ind. Cas. 274 : (1935) 42 LW 321
Limitation Act, 1963 — Article 60
High Courts16 Oct 1934
Muthuswami Chettiar and Another Vs K.M. Chinna Muthuswami Moopanar
Madras High Court · AIR 1935 Mad 195 : (1935) 41 LW 190
High Courts16 Oct 1934
Muthusami Chettiar and Another Vs K.M. Chinna Muthusami Moopanar
Madras High Court · 156 Ind. Cas. 430
Guardians and Wards Act, 1890 — Section 25