High Courts16 Oct 1934
Nageswara Ayyar Vs M.L.M. Ramanathan Chettiar and Another
Madras High Court · AIR 1935 Mad 468 : 157 Ind. Cas. 232
Contract Act, 1872 — Section 16
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,479 of 5,226
High Courts16 Oct 1934
Chorotti alias Chinna Amma and Another Vs P. Karunakaran Nair (deaceased) and Others
Madras High Court · AIR 1935 Mad 88 : (1934) 40 LW 856 : (1935) 68 MLJ 24
High Courts16 Oct 1934
G. Ponniah Asari Vs Suppiah Asari and Others
Madras High Court · AIR 1935 Mad 363 : 158 Ind. Cas. 1 : (1935) 41 LW 400 : (1935) 68 MLJ 213
High Courts15 Oct 1934
P.C. Muthuchettiar Vs R.M. Venkatachalam Chetty
Madras High Court · 159 Ind. Cas. 486
High Courts15 Oct 1934
P.C. Muthu Chettiar Vs R.M. Venkatachalam Chetty
Madras High Court · AIR 1935 Mad 287 : (1935) 41 LW 479
High Courts12 Oct 1934
S. Krishnasamy Ayyar Vs Rava Ramanathan
Madras High Court · AIR 1935 Mad 314 : 156 Ind. Cas. 418
High Courts12 Oct 1934
Seetharama Ayyar and Others Vs Sama Subba Iyer and Others
Madras High Court · AIR 1935 Mad 445
High Courts12 Oct 1934
S. Krishnaswami Aiyar, Late minor by guardian meternal uncle, Doraswami Aiyar but now declared major and guardian discharged Vs Rava Ramanadhan
Madras High Court · (1935) 41 LW 224 : (1935) 68 MLJ 251
High Courts12 Oct 1934
Kordatu Gurayya Vs Vuppalapati Sathiraju
Madras High Court · AIR 1935 Mad 307 : 157 Ind. Cas. 246 : (1935) 41 LW 426 : (1935) 68 MLJ 196
Transfer of Property Act, 1882 — Section 116
High Courts10 Oct 1934
D.S. Kanniah Chetty and Co. Vs Pulipati Subba Rao
Madras High Court · AIR 1935 Mad 244 : 159 Ind. Cas. 319 : (1935) 41 LW 186 : (1935) 68 MLJ 203
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 21
High Courts10 Oct 1934
P.N. Raghavan Pattar and Others Vs S. Arumugham by his mother and guardian Singarammal and Another
Madras High Court · AIR 1935 Mad 385 : (1935) 41 LW 376 : (1935) 68 MLJ 283
Contract Act, 1872 — Section 74
High Courts10 Oct 1934
Subramania Padayachi and Others Vs Pakkiri Padayachi
Madras High Court · AIR 1935 Mad 119 : (1934) 40 LW 869
High Courts05 Oct 1934
Sadanalla Gangaraju Vs Indraganti Subbayya (died) represented by Vignaswara Rao and Another
Madras High Court · AIR 1935 Mad 188 : (1935) ILR (Mad) 276 : 155 Ind. Cas. 864 : (1935) 41 LW 148 : (1935) 68 MLJ 119
High Courts05 Oct 1934
The Municipal Council, Salem Vs B. Gururajah Rao
Madras High Court · AIR 1935 Mad 249 : (1935) ILR (Mad) 469 : 157 Ind. Cas. 608 : (1935) 41 LW 146 : (1935) 68 MLJ 118
High Courts05 Oct 1934
Gadula Rami Naidu Vs Meesala Seethan Naidu
Madras High Court · AIR 1935 Mad 276 : (1934) 40 LW 914
Contract Act, 1872 — Section 29Evidence Act, 1872 — Section 93
High Courts04 Oct 1934
Laguduva S. Krishnaswami Iyer Vs Sankarappa Naidu
Madras High Court · AIR 1935 Mad 175 : (1935) 41 LW 111
High Courts04 Oct 1934
Swamy Kotayya Vs Thunuguntla Venkata Rangarao
Madras High Court · 156 Ind. Cas. 428
Presidency Towns Insolvency Act, 1909 — Section 17Provincial Insolvency Act, 1920 — Section 23(2)
High Courts04 Oct 1934
(Gabu Peda) Appanna Vs Kuligu Krishnamma
Madras High Court · AIR 1935 Mad 134 : 153 Ind. Cas. 332 : (1934) 40 LW 922
High Courts04 Oct 1934
Swami Kotayya Vs Thunuguntla Venkata Rangarao
Madras High Court · AIR 1935 Mad 239 : (1935) 41 LW 167 : (1935) 68 MLJ 148
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts03 Oct 1934
S. Ramaswamia Pillai Vs Krishnammal
Madras High Court · AIR 1935 Mad 230 : (1935) 41 LW 135 : (1935) 69 MLJ 38
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1(3)