High Courts18 Sept 1934
(Etayoor Koorikandathil Puthan Veetil Kutti Pennama's daughter) Narayani Amma and Others Vs (Kattambatta Manakkal Neelakandhan Nambudripad's son) Karnavan and Others
Madras High Court · AIR 1935 Mad 139
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,482 of 5,226
High Courts18 Sept 1934
In Re: Periaswami Thevan and Another
Madras High Court · 152 Ind. Cas. 696 : (1934) 40 LW 770
Penal Code, 1860 (IPC) — Section 201, 302
High Courts18 Sept 1934
Narayani Amma and Others Vs Narayanan Namboodripad and Others
Madras High Court · 155 Ind. Cas. 271
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5, 6
High Courts18 Sept 1934
C. Narayanaswami Naidu Vs N. Subbaramulu Naidu and Another
Madras High Court · AIR 1935 Mad 394 : (1935) 41 LW 127 : (1935) 68 MLJ 236
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts18 Sept 1934
Parakkatavath Puthiapurayil Assan Vs Puthiapurayil Tharuvayi Moidin Kutti and Manager of the Tarwad and Others
Madras High Court · AIR 1935 Mad 140 : 155 Ind. Cas. 284 : (1935) 41 LW 34 : (1935) 68 MLJ 129
Suits Valuation Act, 1887 — Section 11
High Courts18 Sept 1934
Etavoor Koorikandathil Puthan Veettil Kuttipennamma's daughter, Narayani Amma and Others Vs Kattambatta Manakkal Neelakandhan Numbudripad's son Karnavan and Manager, Narayanan Nambudripad (deceased) and Others
Madras High Court · (1935) 41 LW 31 : (1935) 68 MLJ 61
Malabar Compensation for Tenants Improvements Act, 1899 — Section 6
High Courts18 Sept 1934
The Official Receiver of Kistna Vs The Imperial Bank of India and Others
Madras High Court · AIR 1935 Mad 151 : (1935) ILR (Mad) 403 : (1935) 41 LW 28 : (1935) 68 MLJ 78
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Sept 1934
Katikineni Venkata Gopala Narasimha Rama Rao Vs Chitluri Venkataramayya
Madras High Court · (1935) ILR (Mad) 430 : (1935) 41 LW 281 : (1935) 68 MLJ 282
High Courts18 Sept 1934
Katikineni Venkata Gopala Naraimha Rama Rao Vs Chitrluri Venkataramayya
Madras High Court · 155 Ind. Cas. 395
High Courts17 Sept 1934
Shamugathammal Vs Gomathi Ammal and Others
Madras High Court · AIR 1935 Mad 58 : 152 Ind. Cas. 1070 : (1934) 40 LW 743
High Courts17 Sept 1934
K.P. Raman Menon Vs The Malabar Forest and Rubber Company Limited and Another
Madras High Court · AIR 1935 Mad 163 : (1935) ILR (Mad) 378 : (1935) 41 LW 46 : (1935) 68 MLJ 269
Law of Property Act, 1881 — Section 14(6)
High Courts17 Sept 1934
Potta Reddi Vs Karuppa Goundan and Others
Madras High Court · AIR 1935 Mad 150 : 155 Ind. Cas. 1013 : (1935) 41 LW 121 : (1935) 68 MLJ 48
High Courts13 Sept 1934
Munuswami Mudaliar and Others Vs Govindaraja Chettiar and Another
Madras High Court · AIR 1935 Mad 113 : 153 Ind. Cas. 668
High Courts13 Sept 1934
Munuswami Mudaliar, Sellaperumal Mudaliar, B. Govinda Pillai and N. Ramanatha Aiyar Vs Govindaraja Chettiar and Another
Madras High Court · (1935) ILR (Mad) 371 : (1934) 40 LW 942 : (1935) 68 MLJ 91
Registration Act, 1908 — Section 17(2)(xi)
High Courts13 Sept 1934
V.S. Munuswami Mudaliar Vs Kandaswami Pillai
Madras High Court · AIR 1935 Mad 5 : (1934) 40 LW 805
High Courts11 Sept 1934
Sesha Ammal Vs Venkatanarasimha Bhattachariar and Another
Madras High Court · AIR 1935 Mad 91 : (1935) ILR (Mad) 281 : 152 Ind. Cas. 882 : (1934) 40 LW 710
High Courts11 Sept 1934
G.R. Venkatarama Sastriar Vs The Official Receiver and Another
Madras High Court · (1934) 40 LW 904 : (1935) 68 MLJ 357
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts11 Sept 1934
C. Kunhamutty Vs Thondikkodan Ahmad Musaliar and Others
Madras High Court · AIR 1935 Mad 29 : (1935) ILR (Mad) 204 : (1934) 40 LW 806 : (1935) 68 MLJ 107
High Courts10 Sept 1934
A.M. Rangachariar Vs Venkataswami Chetty
Madras High Court · AIR 1935 Mad 56 : (1935) ILR (Mad) 513 : (1934) 40 LW 834