High Courts31 Aug 1934
In Re: K. Belli Gowder
Madras High Court · 153 Ind. Cas. 256 : (1935) 41 LW 704 : (1935) 68 MLJ 330
Penal Code, 1860 (IPC) — Section 409, 477A
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,484 of 5,226
High Courts31 Aug 1934
Achayi and Another Vs Parameswaran Namboodiripad and Another
Madras High Court · AIR 1935 Mad 92 : (1935) ILR (Mad) 334 : 153 Ind. Cas. 249 : (1934) 40 LW 898 : (1935) 68 MLJ 53
High Courts30 Aug 1934
Muthia Chettiar Vs S.R.M.A.R. Ramanathan Chettiar and Another
Madras High Court · AIR 1935 Mad 21 : (1935) ILR (Mad) 400 : 153 Ind. Cas. 452 : (1934) 40 LW 839
High Courts30 Aug 1934
Panaganti Venkatarenga Rayanim Gar Vs Sree Mahant Prayag Doss Jee Varu and Another
Madras High Court · AIR 1935 Mad 118 : 166 Ind. Cas. 979
High Courts30 Aug 1934
Alapati Nagamma Vs Alapati Venkataramayya and Others
Madras High Court · (1935) ILR (Mad) 220 : (1934) 40 LW 937 : (1935) 68 MLJ 191
Transfer of Property Act, 1882 — Section 3
High Courts30 Aug 1934
In Re: Mullapudi Rangayya
Madras High Court · 152 Ind. Cas. 615 : (1934) 40 LW 664
High Courts28 Aug 1934
C. Murugesa Mudaliar Vs C. Balasundarammal
Madras High Court · AIR 1935 Mad 24 : 153 Ind. Cas. 769 : (1934) 40 LW 715
High Courts28 Aug 1934
Maharaja of Pithapuram Vs The Secretary of State for India in Council and Others
Madras High Court · 152 Ind. Cas. 707
Tamil Nadu Land Encroachment Act, 1905 — Section 14
High Courts28 Aug 1934
Narayanaswami Vanniar Vs Karumbayiram Periyari
Madras High Court · (1935) ILR (Mad) 256 : (1935) 41 LW 708 : (1935) 68 MLJ 534
Criminal Procedure Code, 1898 (CrPC) — Section 403Madras Village Courts Act, 1889 — Section 76(8)
High Courts28 Aug 1934
Rajah Saheb Maharban I-Dostan Sri Rajah Rao Venkata Kumara Mahipati Surya Rao Bahadur Garu Sardar Vs Secy. of State and Others
Madras High Court · AIR 1935 Mad 7 : (1935) 41 LW 119
High Courts27 Aug 1934
Ithikat Gopala Menon Vs Kallingalath deceased Koyathi alias Abdul Azeez, legal representatives Cherachan Veethil Puthan Pururayil Muhanod Kutti and Others
Madras High Court · (1935) 41 LW 442 : (1935) 68 MLJ 244
High Courts24 Aug 1934
Narayanaswami Vanniar Vs Karumbayiram Periyari
Madras High Court · AIR 1934 Mad 716
High Courts23 Aug 1934
Kailasanath Mudaliar Vs Parasakthi Vadivanni
Madras High Court · (1935) ILR (Mad) 488 : 159 Ind. Cas. 845
High Courts23 Aug 1934
Kailasanatha Mudaliar and Others Vs Parasakthi Vadivanni and Another
Madras High Court · AIR 1935 Mad 740 : (1935) 41 LW 336 : (1935) 69 MLJ 142
High Courts22 Aug 1934
Murugesam Pillai Vs Meenakshisundara Ammal
Madras High Court · AIR 1935 Mad 107(1) : (1934) 40 LW 875
High Courts22 Aug 1934
A.M. Dawood Sahib Vs Collector of Chingleput
Madras High Court · AIR 1935 Mad 279 : 155 Ind. Cas. 280
High Courts22 Aug 1934
Rangampudi Malliah and Others Vs Mutta Venkateswarlu and Others
Madras High Court · AIR 1934 Mad 713 : (1934) 40 LW 677
High Courts22 Aug 1934
Ragampudi Malliah and Others Vs Mutta Venkateswarlu and Others
Madras High Court · 152 Ind. Cas. 772
High Courts21 Aug 1934
Thirupathuran Vs Emperor
Madras High Court · AIR 1934 Mad 722 : 155 Ind. Cas. 408 : (1934) 40 LW 777