High Courts04 Sept 1936
Marina Mangamma and Others Vs Mutyala Dorayya and Others
Madras High Court · AIR 1937 Mad 100 : (1937) ILR (Mad) 335 : 166 Ind. Cas. 59 : (1936) 44 LW 648 : (1936) 71 MLJ 688
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,431 of 5,226
High Courts04 Sept 1936
Puliyeri Kunhakuttan alias Kelu Vs Imbichikuttan alias Imbichikunhan and Others
Madras High Court · (1937) ILR (Mad) 353 : 165 Ind. Cas. 963 : (1936) 44 LW 803 : (1936) 71 MLJ 727
High Courts02 Sept 1936
(Sivapuram) Kotayya and Another Vs (Sivapuram) Subbaya
Madras High Court · AIR 1937 Mad 114 : (1937) 45 LW 531
High Courts02 Sept 1936
S.M.A.M.S. Meyyappa Chettiar Vs Seethachi Achi and Others
Madras High Court · AIR 1937 Mad 200
High Courts02 Sept 1936
Thangachami Naicker and Another Vs Al. Vr. St. Veerappa Chettiar and Others
Madras High Court · AIR 1937 Mad 268 : 173 Ind. Cas. 90
High Courts02 Sept 1936
Sarvothama Pai and Another Vs Govinda Pai and Others
Madras High Court · AIR 1937 Mad 11 : (1936) 44 LW 692
High Courts02 Sept 1936
The Dharapuram Janopakara Nidhi, Ltd. Vs K. Lakshminarayana Chettiar
Madras High Court · AIR 1937 Mad 44 : 166 Ind. Cas. 308 : (1936) 44 LW 617 : (1937) 1 MLJ 642
High Courts01 Sept 1936
Alla Satyam and Another Vs Emperor
Madras High Court · AIR 1937 Mad 17 : (1936) 44 LW 689
High Courts01 Sept 1936
Mooka Pandaram Vs Sinnu Muthiriyan
Madras High Court · AIR 1937 Mad 167 : (1937) ILR (Mad) 171 : 166 Ind. Cas. 77 : (1936) 44 LW 686 : (1936) 71 MLJ 761
Criminal Procedure Code, 1898 (CrPC) — Section 144(4)
High Courts01 Sept 1936
V.K.K. Peer Bathummal Beevi Vs Nagur Meerammal Beevi
Madras High Court · AIR 1937 Mad 108 : (1936) 44 LW 698 : (1936) 71 MLJ 725
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95
High Courts01 Sept 1936
In Re: Alla Satyam alias Satyanarayan Rao and Another
Madras High Court · 165 Ind. Cas. 919
High Courts31 Aug 1936
Kotamreddi Subba Reddi Vs Perumareddi Venkatanarasimharreddi and Others
Madras High Court · AIR 1937 Mad 266 : (1936) 44 LW 830 : (1936) 71 MLJ 804
Court Fees Act, 1870 — Section 25, 26, 27
High Courts31 Aug 1936
Anumolu Narayana Rao and Another by their mother and guardian Anumolu Ramadevamma Vs Ghattaraju Venkatappayya and Others
Madras High Court · (1937) ILR (Mad) 299 : (1936) 44 LW 784 : (1937) 1 MLJ 543
High Courts31 Aug 1936
T. Syed Pitchai Rowther and Others Vs K. Devaji Rao and Others
Madras High Court · AIR 1937 Mad 21 : 166 Ind. Cas. 777 : (1936) 71 MLJ 611
High Courts31 Aug 1936
In Re: Kantheeswaram Ekanathalingaswami Koil
Madras High Court · (1937) ILR (Mad) 284 : 165 Ind. Cas. 9 : (1936) 44 LW 763 : (1936) 71 MLJ 677
Court Fees Act, 1870 — Section 5
High Courts28 Aug 1936
Ramanathan and Another Vs Sp. Rm. R.M. Meyyappa Chettiar
Madras High Court · 166 Ind. Cas. 70 : (1936) 44 LW 702 : (1937) 1 MLJ 36
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts28 Aug 1936
Palaparthi Ramamurthi Vs Palaparthi Subba Rao and Others
Madras High Court · AIR 1937 Mad 19 : (1936) 44 LW 681
High Courts28 Aug 1936
A.Pr.L.M.L. Lakshmanan Chettiar Vs K. Srinivasa Aiyangar and Others
Madras High Court · (1937) ILR (Mad) 203 : (1936) 44 LW 657 : (1936) 71 MLJ 707
English Bankruptcy Act, 1914 — Section 81
High Courts28 Aug 1936
M.S.A. Subramania Mudaliar Firm by partner M.S.A. Subramania Mudaliar Vs The East Asiatic Co. Ltd., by Managing Agent
Madras High Court · AIR 1936 Mad 991 : 165 Ind. Cas. 939 : (1936) 44 LW 648 : (1936) 71 MLJ 663
Partnership Act, 1932 — Section 69
High Courts28 Aug 1936
Sri Mariamman Koil Devasthanam Vs The Madras Hindu Religious Endowments Board
Madras High Court · AIR 1937 Mad 103 : 166 Ind. Cas. 169 : (1936) 71 MLJ 594
Madras Hindu Religious Endowments Act, 1926 — Section 70