High Courts18 Sept 1936
Delli Venkatarama Dass Pantulu Vs Nippani Venkataramanayya Pantulu and Others
Madras High Court · AIR 1937 Mad 109 : (1936) 44 LW 744 : (1936) 71 MLJ 747
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,430 of 5,226
High Courts17 Sept 1936
Thirunavukkarasu Pandaram and Another Vs Parasurama Aiyar by his authorised agent Krishna Aiyar and Another
Madras High Court · (1936) 71 MLJ 838
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts17 Sept 1936
Thirunavakkaru Pandaram and Another Vs Parasurama Ayyar and Another
Madras High Court · AIR 1937 Mad 97 : 167 Ind. Cas. 13 : (1936) 44 LW 752
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts16 Sept 1936
T.V.A.K.T. Annamalai Chettiar Vs T.T.K.K. Kumarappan Sriranga Chariar
Madras High Court · (1937) ILR (Mad) 329 : (1936) 44 LW 795 : (1936) 71 MLJ 867
Madras Hereditary Village Offices Act, 1895 — Section 5
High Courts16 Sept 1936
Ramanathan Chettiar, minor by next friend C.T.R.M. Chidambaram Chettiar Vs S.R.M.M.C.T.M. Firm
Madras High Court · (1937) ILR (Mad) 376 : (1937) 45 LW 30 : (1937) 1 MLJ 16
High Courts16 Sept 1936
Ramanathan Chettiar by Next Friend C.T. Rm. Chidambaram Chettiar Vs S.R.M.M. Ct. M. Firm
Madras High Court · AIR 1937 Mad 345 : 168 Ind. Cas. 731
High Courts15 Sept 1936
Al. St. An. Chidambaram Chettiar Vs Al. Vr. P. Pethaperumal Chettiar and Others
Madras High Court · AIR 1937 Mad 163 : (1937) 45 LW 519 : (1937) 1 MLJ 605
High Courts15 Sept 1936
Karuppana Goundar and Another Vs V.C.T.N. Chidambaram Chettiar and Another
Madras High Court · AIR 1936 Mad 963 : (1936) 44 LW 647 : (1936) 71 MLJ 646
Civil Procedure Code, 1908 (CPC) — Section 55(4)
High Courts15 Sept 1936
Khan Bahadur H.M. and D.H. Bhiwandiwalla and Co. Vs Secretary of State
Madras High Court · AIR 1937 Mad 536 : (1937) 45 LW 394
High Courts15 Sept 1936
B. Ramayya Vs Mrs. Josephine Elizabeth and Others
Madras High Court · AIR 1937 Mad 172 : (1936) 44 LW 854
High Courts15 Sept 1936
Karuppanda Goundar and Another Vs V.C.T.N. Chidambaram Chettiar and Another
Madras High Court · 165 Ind. Cas. 864
Civil Procedure Code, 1908 (CPC) — Section 55(4)
High Courts14 Sept 1936
Lanka Venkaya Vs Sree Meerza Raja, Sree Pooshavati Alaka Narayana Gajapati Raju Maharaju Manya Sultan Bahadur Varu, Zamindar of Vizianagaram and Another
Madras High Court · AIR 1937 Mad 211
High Courts14 Sept 1936
Sri Mahant Sitaram Dass Bavaji Vs The Madras Religious Endowment Board and Others
Madras High Court · AIR 1937 Mad 106 : (1937) ILR (Mad) 197 : (1936) 44 LW 840 : (1937) 1 MLJ 475
High Courts10 Sept 1936
In Re: Vedagiri Perumal Naidu
Madras High Court · AIR 1937 Mad 130 : 166 Ind. Cas. 36 : (1936) 44 LW 806
High Courts10 Sept 1936
Halsnad Madappaya Vs P. Mahabala Rao and Another
Madras High Court · AIR 1937 Mad 826
High Courts10 Sept 1936
Kandasami Mudali Vs Annamalai Reddi and Others
Madras High Court · (1936) 44 LW 798 : (1936) 71 MLJ 795
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts09 Sept 1936
Chaganti Veerasalingam Vs Mallampalli Subbarayudu and Others
Madras High Court · AIR 1937 Mad 229 : 166 Ind. Cas. 890 : (1936) 44 LW 838
High Courts09 Sept 1936
Pulavarti Satyam Vs Kunchibhotla Satyanarayana and Another
Madras High Court · AIR 1936 Mad 953 : (1936) 44 LW 621 : (1936) 71 MLJ 675
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6
High Courts07 Sept 1936
Kavuri Anjayya Vs Alapati Ankamma and Others
Madras High Court · AIR 1937 Mad 99 : 166 Ind. Cas. 866 : (1936) 44 LW 836
High Courts04 Sept 1936
Madrakkata Valiamatathil Narayana Kanakapille and Another Vs Madrakkata Valiamatathil Savitri Amma and Others
Madras High Court · 166 Ind. Cas. 66 : (1936) 44 LW 608 : (1936) 71 MLJ 648
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13