High Courts30 Sept 1936
M.K.A.P. Saiyed Muhammad Bhukari Vs Inspector of Municipal Councils and Local Boards
Madras High Court · AIR 1937 Mad 801
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,429 of 5,226
High Courts29 Sept 1936
P. Ramanujiah, Sole Proprietor of P. Thiruvengadiah and Son Vs The Commissioner, Corporation of Madras
Madras High Court · AIR 1937 Mad 155 : (1936) 44 LW 746 : (1937) 1 MLJ 138
Madras City Municipal Corporation Act, 1919 — Section 98
High Courts29 Sept 1936
P. Ramanujah, Sole Proprietor of P. Thiruvengadaiah and Son Vs The Commissioner, Corporation of Madras
Madras High Court · 168 Ind. Cas. 492
Madras City Municipal Corporation Act, 1919 — Section 98
High Courts28 Sept 1936
Official Assignee Vs R. Krishnaswami Naidu and Others
Madras High Court · AIR 1937 Mad 192
High Courts28 Sept 1936
Muthu Kr. Ar. Pl. Arunachalam Chettiar Vs Kalayappa Chettiar and Another
Madras High Court · AIR 1937 Mad 253 : (1937) 45 LW 203 : (1937) 1 MLJ 180
High Courts28 Sept 1936
In Re: T. Sadagopa Naidu The Official Assignee of Madras
Madras High Court · (1936) 71 MLJ 788
High Courts26 Sept 1936
In Re: H.B. Babington
Madras High Court · AIR 1937 Mad 14 : (1936) 44 LW 755 : (1936) 71 MLJ 827
Criminal Procedure Code, 1898 (CrPC) — Section 528BPenal Code, 1860 (IPC) — Section 408, 477A
High Courts25 Sept 1936
K.M. Ramakrishna Mudaliar Vs V.S.V. Manikka Mudaliar (deceased) and Others
Madras High Court · AIR 1937 Mad 375 : (1937) 45 LW 757 : (1937) 1 MLJ 587
High Courts25 Sept 1936
Shanmukam alias Muthukaruppan, minor represented by his guardian Shanmukam Chettiar Vs Nachu Ammal and Another
Madras High Court · (1936) 44 LW 738 : (1937) 1 MLJ 278
High Courts24 Sept 1936
Srireddi Venkatraju and Others Vs Allam Gangaraju and Others
Madras High Court · AIR 1937 Mad 113 : 166 Ind. Cas. 648 : (1936) 44 LW 805 : (1936) 71 MLJ 808
High Courts23 Sept 1936
Allavarapu Subbayya Vs Jakka Peddayya and Another
Madras High Court · AIR 1937 Mad 234 : (1936) 44 LW 832
High Courts23 Sept 1936
Radhakrishna Chettiar Vs Narayanaswami Aiyar
Madras High Court · AIR 1937 Mad 153 : 166 Ind. Cas. 727 : (1937) 45 LW 35 : (1936) 71 MLJ 823
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts22 Sept 1936
Venkataswamy Naicken Vs The Secretary of State for India in Council and Others
Madras High Court · 166 Ind. Cas. 949
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11
High Courts22 Sept 1936
Venkataswamy Naicken by next friend Kaveti Naicken Vs The Secretary of State for India in Council and Others
Madras High Court · (1937) 45 LW 234 : (1937) 1 MLJ 151
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 11
High Courts22 Sept 1936
The Co-operative Credit Society of Arungunam Village Vs Chinnaswami Udayan
Madras High Court · AIR 1937 Mad 31 : (1937) ILR (Mad) 495 : (1936) 44 LW 720 : (1936) 71 MLJ 759
High Courts22 Sept 1936
The Co-Operative Credit Society of Arungunam Vs Chinnasawmi Udayan
Madras High Court · 167 Ind. Cas. 223
Companies Act, 1956 — Section 186Madras Revenue Recovery Act, 1864 — Section 40
High Courts21 Sept 1936
Goteti Bayyapparaju Sarma and Others Vs Tadanki Subba Lakshmamma
Madras High Court · AIR 1937 Mad 193 : (1937) 45 LW 536
High Courts18 Sept 1936
Kizhakkepati Thavazhi Tarwad Karnavan and Manager, Narayanan Nair Vs Thavalapara Komli's son Chekunhi and Others
Madras High Court · AIR 1937 Mad 520 : (1937) 45 LW 648
High Courts18 Sept 1936
Commissioner, Salem Municipality Vs S.G. Bakthavatsalu Naidu
Madras High Court · AIR 1937 Mad 117
High Courts18 Sept 1936
The Salem Municipality Vs S.G. Bakthavatsalu Naidu
Madras High Court · (1937) ILR (Mad) 491 : (1936) 44 LW 834 : (1936) 71 MLJ 770
Tamil Nadu District Municipalities Act, 1920 — Section 350