COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,428 of 5,226
Hiralal Jindani Vs The Official Assignee of Madras and Another
Madras High Court · AIR 1937 Mad 191 : 166 Ind. Cas. 344 : (1937) 45 LW 222 : (1937) 1 MLJ 130
P.S. Venkatarama Aiyar Vs K.P. Sarvothama Rao, Official Liquidator of the South Indian Film Corporation
Madras High Court · (1937) 45 LW 119 : (1937) 1 MLJ 219
The Crown Prosecutor Vs Syed Kasim and Others
Madras High Court · 166 Ind. Cas. 665 : (1937) 45 LW 527 : (1936) 71 MLJ 863
Deivasigamani Ponnambala Desikar Vs Raja Srimathu Muthu Vijayaregunatha Dorai Singam and Another
Madras High Court · AIR 1937 Mad 169
Sreemadh Deivasigamani Ponnambala Desikar, Head of Tiruvannamalai Mutt Vs Raja Srimathu Muthu Vijayaregunatha Doraisingam alias Gouri Vallabha Thevar, Zamindar of Sivaganga and Another
Madras High Court · (1937) ILR (Mad) 600 : (1936) 44 LW 851 : (1937) 1 MLJ 662
V. Krishnaswami Rao Vs R. Sriniavasa Desikan
Madras High Court · (1936) 44 LW 944 : (1936) 71 MLJ 850
Madana Mohana Naiko Vs Krupasindhu Naiko (dead) and Others
Madras High Court · AIR 1937 Mad 81 : (1937) ILR (Mad) 275 : 166 Ind. Cas. 615 : (1936) 44 LW 845 : (1937) 1 MLJ 1
K.G. Ponnappa Nadar and Another Vs Thenazhi Parakkalati and Others
Madras High Court · AIR 1937 Mad 411 : (1937) 45 LW 158 : (1937) 2 MLJ 329
Hathi Belagal Venkateswara Rao and Another Vs R. Mare Gowd and Others
Madras High Court · AIR 1937 Mad 287 : (1937) 45 LW 498
V. Lakshminarayanan Chettiar Vs A. Rangayya Chettiar
Madras High Court · AIR 1937 Mad 237 : 173 Ind. Cas. 60
In Re: Pujari Hanumanthappa
Madras High Court · AIR 1937 Mad 181 : 166 Ind. Cas. 623 : (1936) 44 LW 884 : (1937) 1 MLJ 75
The Rajah of Vizianagaram Vs The Secretary of State for India in Council and Others
Madras High Court · (1937) ILR (Mad) 383 : (1936) 44 LW 904 : (1936) 71 MLJ 873
Sendattikalai Pandia Chinna Thambiar (deceased) and Another Vs Sangili Veerappa Pandian alias Thangaswami and Others
Madras High Court · (1937) ILR (Mad) 589 : (1936) 44 LW 879 : (1937) 1 MLJ 77
Rajaram Mudaliar Vs Kothandapani Mudaliar and Others
Madras High Court · AIR 1937 Mad 280 : 173 Ind. Cas. 363
Kajuluri Viranna alias Bulli Veeranna and Others Vs Tillapudi Venkayya and Others
Madras High Court · AIR 1937 Mad 159 : (1937) 45 LW 725 : (1937) 1 MLJ 37
Gopalakrishna Nayakar Vs Madhavanayaki Ammal (deceased) and Others
Madras High Court · AIR 1937 Mad 227 : (1936) 44 LW 874 : (1937) 1 MLJ 14
(Jaggupilla) Narayanamurti and Another Vs (Jaggupilla) Suryanarayana and Others
Madras High Court · AIR 1937 Mad 122 : (1936) 44 LW 840
Tummalapalli Veeramma and Another Vs Akkivarapu Veerappa and Others
Madras High Court · AIR 1937 Mad 282
Tummalappali Veeramma and Another Vs Akkivarapu Vebrappa and Others
Madras High Court · 173 Ind. Cas. 333