High Courts28 Aug 1936
A.Pr. L.M.L. Lakshmanan Chettiar Vs K. Sreenivasa Ayyangar
Madras High Court · 166 Ind. Cas. 378
English Bankruptcy Act, 1869 — Section 81
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,432 of 5,226
High Courts25 Aug 1936
(Manda) Appa Rao Pantulu Garu and Another Vs Budankayala Vignesam Subudhi and Others
Madras High Court · AIR 1937 Mad 118
High Courts25 Aug 1936
Alagirisami Naik and Others Vs Sikandar Rowther and Others
Madras High Court · AIR 1936 Mad 960 : (1936) 44 LW 563 : (1936) 71 MLJ 614
High Courts25 Aug 1936
Korlapalli Bandachar and Another Vs Firm of Sathraji Dongerchand
Madras High Court · AIR 1936 Mad 942 : 165 Ind. Cas. 951 : (1936) 44 LW 701 : (1936) 71 MLJ 638
Transfer of Property Act, 1882 — Section 52
High Courts25 Aug 1936
Rao Saheb Manda Appa Rao Pantulu Garu-Interim Trustee of Haradakhandi Mutt and Another Vs Budankayala Vignesam Subudhi and Others
Madras High Court · (1936) 44 LW 825 : (1936) 71 MLJ 797
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts25 Aug 1936
Chanahalu Siva Reddi and Another Vs The Official Receiver of Bellary and Others
Madras High Court · 166 Ind. Cas. 80 : (1936) 44 LW 651 : (1936) 71 MLJ 730
Provincial Insolvency Act, 1920 — Section 6
High Courts25 Aug 1936
Alagairisami Naik and Others Vs Sikandar Rowthar and Others
Madras High Court · 166 Ind. Cas. 730
High Courts24 Aug 1936
Jeethalal Manekji Sharma Vs Saradambal Ammal
Madras High Court · AIR 1936 Mad 941 : 166 Ind. Cas. 208 : (1936) 44 LW 526 : (1936) 71 MLJ 617
High Courts21 Aug 1936
G.T.S. Abdul Latiff Sahib Vs T.V. Kuppuswami Ayyar and Another
Madras High Court · AIR 1936 Mad 946
Limitation Act, 1963 — Section 20
High Courts21 Aug 1936
Katta Venkatannagari Sreenivasayya Vs Kutagulla Mudda Nagappa by guardian Mr. C.P. Venugopal (Pleader) and Others
Madras High Court · AIR 1936 Mad 984 : 166 Ind. Cas. 959 : (1936) 71 MLJ 738
Provincial Insolvency Act, 1920 — Section 28
High Courts21 Aug 1936
In Re: Malavaraya Padayachi
Madras High Court · AIR 1937 Mad 151 : (1936) 71 MLJ 809
Provincial Insolvency Act, 1920 — Section 54(1), 68
High Courts21 Aug 1936
Muthayyan Swaminatha Sastrial and Others Vs S. Narayanaswami Sastrial and Others
Madras High Court · AIR 1936 Mad 936
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts20 Aug 1936
In Re: Abdul Gani Sahib
Madras High Court · (1936) ILR (Mad) 995 : 165 Ind. Cas. 387 : (1936) 44 LW 558 : (1936) 71 MLJ 536
Penal Code, 1860 (IPC) — Section 411
High Courts19 Aug 1936
M.R.M. Ramaswami Chettiar alias M.T.T.V.M. Ramanathan Chettiar Vs M.T.T.K.R.S.V. Muthiah Chettiar and Others
Madras High Court · (1936) 44 LW 569 : (1936) 71 MLJ 641
High Courts19 Aug 1936
Durjati Subbayya Vs Anantaraju Nagayya and Others
Madras High Court · AIR 1936 Mad 951 : 166 Ind. Cas. 75 : (1936) 44 LW 530 : (1936) 71 MLJ 619
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Aug 1936
Sri Emberumanar Jeer Swamigal Vs The Board of Commissioners for Hindu Religious Endowments and Others
Madras High Court · 166 Ind. Cas. 256 : (1936) 44 LW 539 : (1936) 71 MLJ 588
Madras Hindu Religious Endowments Act, 1923 — Section 79
High Courts18 Aug 1936
Brithichand Sowcar Vs Fatima Bi
Madras High Court · AIR 1936 Mad 954 : (1937) 45 LW 202
Madras City Tenants Protection Act, 1922 — Section 2(a)
High Courts18 Aug 1936
R. Kesavalu Naidu Vs T. Jayaganapathi Mudali and Others
Madras High Court · AIR 1936 Mad 940 : (1936) 44 LW 703
Civil Procedure Code, 1908 (CPC) — Section 63
High Courts17 Aug 1936
Palaniyandi Pillai and Another Vs Rasappa Pillai
Madras High Court · AIR 1937 Mad 173 : (1937) 45 LW 522 : (1937) 2 MLJ 108
High Courts17 Aug 1936
A. Krishnaswami Iyengar and Others Vs Secy. of State
Madras High Court · AIR 1936 Mad 962
Tamil Nadu Irrigation Cess Act, 1865 — Section 1