High Courts17 Aug 1936
Palaniandi Pillai and Another Vs Rosappa Pillai
Madras High Court · 167 Ind. Cas. 458
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 89
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,433 of 5,226
High Courts14 Aug 1936
Ellappa Naicker and Others Vs Sivasubramania Maniagaran
Madras High Court · AIR 1937 Mad 293 : 169 Ind. Cas. 244
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2Madras Estates Land Act, 1908 — Section 131
High Courts14 Aug 1936
T. Sivasankaram Pillai and Another Vs Taluk Board of Penukonda and Others
Madras High Court · AIR 1936 Mad 945 : (1936) 44 LW 700
Madras Local Boards Act, 1884 — Section 225
High Courts14 Aug 1936
Ellappa Naiker and Others Vs Sivasubramania Maniagaran
Madras High Court · (1936) 44 LW 567 : (1936) 71 MLJ 607
Madras Estates Land Act, 1908 — Section 205
High Courts14 Aug 1936
T. Sivasankaram Pillai and Another Vs Taluk Board of Penukonda
Madras High Court · 168 Ind. Cas. 478
Madras Local Boards Act, 1884 — Section 225
High Courts13 Aug 1936
Magham Chinna Subbaroyudu and Others Vs Vangala Narasimha Reddi and Another
Madras High Court · AIR 1936 Mad 939 : 166 Ind. Cas. 750
Limitation Act, 1963 — Section 19
High Courts11 Aug 1936
Vjijiathammal Vs M. Kadir Sultan and Another
Madras High Court · 165 Ind. Cas. 831
High Courts11 Aug 1936
R.M.P.R.A.P.R. Kasi Chettiar alias Perichiappa Chettiar Vs V.A.L.V. Ramaasami Chetti Firm
Madras High Court · AIR 1937 Mad 176 : 165 Ind. Cas. 1006 : (1936) 44 LW 706 : (1937) 2 MLJ 165
High Courts11 Aug 1936
Vijiathammal Vs M. Kadir Sultan and Another
Madras High Court · AIR 1937 Mad 27 : 158 Ind. Cas. 242 : (1936) 44 LW 603 : (1937) 1 MLJ 23
High Courts11 Aug 1936
Marudakonar and Another Vs Veerammal and Others
Madras High Court · 168 Ind. Cas. 402 : (1936) 44 LW 710 : (1937) 2 MLJ 17
High Courts10 Aug 1936
A.P.S. Muhammad Ibrahim Vs Allapichai Rowther
Madras High Court · AIR 1937 Mad 24
High Courts10 Aug 1936
In Re: Subbia Goundan
Madras High Court · AIR 1936 Mad 788 : 165 Ind. Cas. 330 : (1936) 44 LW 348
Penal Code, 1860 (IPC) — Section 323
High Courts07 Aug 1936
Kizhedath Pappi Amma and Others Vs Rama Iyer and Others
Madras High Court · AIR 1937 Mad 438 : 173 Ind. Cas. 147
High Courts07 Aug 1936
(Firm) Ratnaji Chandanmall Vs Kolli Ramakrishnayya
Madras High Court · AIR 1937 Mad 95
High Courts07 Aug 1936
Balasundaram Vs Kamakshi Ammal and Others
Madras High Court · AIR 1936 Mad 958 : (1937) ILR (Mad) 257 : (1936) 44 LW 695 : (1936) 71 MLJ 785
High Courts07 Aug 1936
Sri Sri Sri Nandamani Ananga Bhima Deo Kesari Gajapathi Vs Sri Madana Mohana Deo
Madras High Court · (1937) ILR (Mad) 320 : 165 Ind. Cas. 659 : (1936) 44 LW 528 : (1936) 71 MLJ 604
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10
High Courts07 Aug 1936
Arunachala Thevan Vs Madappa Thevar and Others
Madras High Court · AIR 1936 Mad 949 : 166 Ind. Cas. 852
Specific Relief Act, 1877 — Section 27(b)
High Courts07 Aug 1936
In Re: Annia Pillai and Others
Madras High Court · AIR 1936 Mad 914 : 165 Ind. Cas. 656 : (1936) 44 LW 479
Limitation Act, 1963 — Article 44
High Courts06 Aug 1936
Manavadan Thamburatti Vs P.K. Manavadan and Others
Madras High Court · AIR 1936 Mad 966
High Courts06 Aug 1936
Sri Rajah Tyada Pusapati Simhadriraju Dakshinakavata Dugarajulum Garu and Another Vs The Unlimited Aryan Bank of Vizagapatam
Madras High Court · AIR 1937 Mad 357 : (1937) ILR (Mad) 161 : (1937) 45 LW 270 : (1937) 1 MLJ 303
Limitation Act, 1963 — Section 14