High Courts06 May 1936
Dodla Rami Reddi and Others Vs Devireddi Pattabhirami Reddi (deceased) and Another
Madras High Court · (1936) 71 MLJ 599
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,435 of 5,226
High Courts06 May 1936
Muthuvelu Kudumburan and Another Vs Samiayya Kudumburan
Madras High Court · 165 Ind. Cas. 292 : (1936) 44 LW 631 : (1936) 71 MLJ 485
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts06 May 1936
Ponnammal and Others Vs Gomathi Ammal (deceased) and Others
Madras High Court · AIR 1936 Mad 884 : 165 Ind. Cas. 287 : (1936) 44 LW 543 : (1936) 71 MLJ 366
Limitation Act, 1908 — Article 44
High Courts06 May 1936
Dodla Rami Reddi and Others Vs Devireddi Pattabhirami Reddi
Madras High Court · AIR 1937 Mad 124 : 169 Ind. Cas. 12 : (1936) 44 LW 749
Evidence Act, 1872 — Section 92Specific Relief Act, 1877 — Section 22
High Courts05 May 1936
Didugu Kailasapathi Vs Secy. of State and Another
Madras High Court · AIR 1936 Mad 852 : (1936) 44 LW 282
Madras Hereditary Village Offices Act, 1895 — Section 21
High Courts04 May 1936
Annamalai Pathar Vs Sri-la-sri Vythilinga Pandara Sannadhi Avergal and Another
Madras High Court · AIR 1937 Mad 295 : (1937) 45 LW 347
High Courts04 May 1936
Kanneganti Ramayya and Another Vs Kanneganti Tulasamma and Another
Madras High Court · AIR 1936 Mad 868 : 165 Ind. Cas. 276 : (1936) 44 LW 441 : (1936) 71 MLJ 658
Guardians and Wards Act, 1890 — Section 41(4)
High Courts04 May 1936
C.V. Ramachandra Ayyar Vs N.V. Sivaram Ayyar and Others
Madras High Court · AIR 1936 Mad 895 : (1936) 44 LW 502
Evidence Act, 1872 — Section 92
High Courts03 May 1936
Venkoba Sah and Another Vs Ranganayaki Ammal and Others
Madras High Court · (1936) 71 MLJ 454
High Courts01 May 1936
THE SECRETARY OF STATE FOR INDIA Vs V. M. MEYYAPPA CHETTIAR.
Madras High Court · (1937) ILR (Mad) 211 : (1936) 4 ITR 341
Income tax Act, 1922 — Section 67
High Courts01 May 1936
Kotireddi Kotareddi Vs Koonam Sivarama Reddi
Madras High Court · AIR 1936 Mad 916 : 166 Ind. Cas. 535 : (1936) 44 LW 709 : (1936) 71 MLJ 639
Transfer of Property Act, 1882 — Section 53A
High Courts01 May 1936
In Re: Kondapalli Ayyappa
Madras High Court · AIR 1936 Mad 913 : 166 Ind. Cas. 550
High Courts30 Apr 1936
Mariasusai Udayan and Others Vs Hajee Mahamud Azeaudeen Sahib Bahadur
Madras High Court · 164 Ind. Cas. 689 : (1936) 44 LW 305
Criminal Procedure Code, 1898 (CrPC) — Section 145(1), 145(4)
High Courts30 Apr 1936
S. Dharmalinga Nayakar Vs D. Balasubramania Ayyar and Another
Madras High Court · AIR 1937 Mad 94 : 173 Ind. Cas. 452
High Courts30 Apr 1936
Mariasusai Udyan and Others Vs Hajee Mahamud Azezudeen Sahib Bahadur
Madras High Court · AIR 1936 Mad 824 : (1936) 71 MLJ 305
Criminal Procedure Code, 1898 (CrPC) — Section 145(1), 145(4)
High Courts30 Apr 1936
Shaikh Ismail Sahib Vs Nirchinda Venkatanarasimhulu Iyah
Madras High Court · AIR 1936 Mad 905 : 165 Ind. Cas. 180 : (1936) 44 LW 325 : (1936) 71 MLJ 400
High Courts29 Apr 1936
Jonnalagadda Ramalingayya and Others Vs Emperor
Madras High Court · AIR 1936 Mad 835 : 165 Ind. Cas. 860 : (1936) 44 LW 381
Criminal Law (Amendment) Act, 1932 — Section 4(1)(d)Penal Code, 1860 (IPC) — Section 153APress (Emergency Powers) Act, 1931 — Section 18(1)
High Courts29 Apr 1936
In Re: Jonnalagadda Ramalingayya and Others
Madras High Court · (1936) 71 MLJ 357
Press (Emergency Powers) Act, 1931 — Section 18(1)
High Courts27 Apr 1936
Chellammal and Others Vs Aiyamperumal Kudumban and Others
Madras High Court · AIR 1937 Mad 495
High Courts27 Apr 1936
Subbaraya Pillai Vs Pichaipillai Udayan and Another
Madras High Court · AIR 1937 Mad 148