High Courts17 Apr 1936
Ganesa Naidu and Others Vs C. Mallaram Singh
Madras High Court · (1937) 1 MLJ 507
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,437 of 5,226
High Courts17 Apr 1936
Rajah Saheb Meharban-I-Dostan, Sri Rajah Row Venkata Kumara, Mahipathi Surya Rao Bahadur Garu, Sardar Rajahmundry Sarcar and Maharaja of Pithapuram Vs The Chairman, Municipal Council
Madras High Court · (1936) 44 LW 491 : (1936) 71 MLJ 749
Madras Local Boards Act, 1884 — Section 95
High Courts16 Apr 1936
Rayi Rangayya Naidu Vs Rayi Subbayya Naidu
Madras High Court · AIR 1936 Mad 706 : (1936) 44 LW 308 : (1936) 71 MLJ 286
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts15 Apr 1936
Sangama Naicker and Another Vs Emperor
Madras High Court · AIR 1936 Mad 715 : 165 Ind. Cas. 743
Penal Code, 1860 (IPC) — Section 302, 342
High Courts15 Apr 1936Allowed
Arumbu Vs The Tahsildar (for Kudiyiruppu), Kumbakonam, The District Revenue Officer and Appellate Authority, Thanjavur and Victor
Madras High Court · (1936) 04 MAD CK 0053
High Courts15 Apr 1936
Y. Mahabaleswarappa Vs S. Ramachandra Row and Others
Madras High Court · (1937) ILR (Mad) 132 : 165 Ind. Cas. 433 : (1936) 44 LW 101 : (1936) 71 MLJ 199
Ballot Act, 1872 — Section 2
High Courts15 Apr 1936
In Re: Sangama Naicker and Another
Madras High Court · (1936) ILR (Mad) 622 : (1936) 44 LW 52 : (1936) 71 MLJ 138
Penal Code, 1860 (IPC) — Section 109, 302
High Courts14 Apr 1936
Karutha Syed Muhammad Rowthar Vs Official Receiver and Another
Madras High Court · AIR 1937 Mad 32
High Courts09 Apr 1936
Ayyappa Naidu Vs Marimuthu Moopanar and Another
Madras High Court · 165 Ind. Cas. 57 : (1936) 44 LW 249
Limitation Act, 1908 — Section 3
High Courts09 Apr 1936
Megraj Iswaradas Vs The Corporation of Madras
Madras High Court · AIR 1936 Mad 797 : (1936) ILR (Mad) 1028 : 166 Ind. Cas. 769 : (1936) 44 LW 358 : (1936) 71 MLJ 328
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 36, 73
High Courts08 Apr 1936
The Secretary of State for India in Council Vs P.S. Nageswara Ayyar (deceased) and Others
Madras High Court · AIR 1936 Mad 923 : 166 Ind. Cas. 200 : (1936) 44 LW 388 : (1936) 71 MLJ 268
High Courts08 Apr 1936
The Secretary of State for India in Council Vs Sri Mahant Prayag Dossjee Varu and Others
Madras High Court · AIR 1936 Mad 794 : (1936) 44 LW 463 : (1936) 71 MLJ 574
Tamil Nadu Irrigation Cess Act, 1865 — Section 1
High Courts07 Apr 1936
Senthattikalai Pandia Chinna Thambiar and Another Vs K. Rama Iyer
Madras High Court · AIR 1936 Mad 704
Limitation Act, 1963 — Article 131
High Courts07 Apr 1936
Senthattikalai Pandia Chinna Thambiar (Deceased) and Another Vs K. Rama Aiyar and Another
Madras High Court · 164 Ind. Cas. 794 : (1936) 44 LW 250
High Courts07 Apr 1936
AR. PL. SP. MANICKAM CHETTIAR Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1937) 5 ITR 534
Income Tax Act, 1961 — Section 4(2)
High Courts07 Apr 1936
The Commissioner of Income Tax Vs A.R.P.S.P. Manickam Chettiar
Madras High Court · 173 Ind. Cas. 31 : (1937) 46 LW 908 : (1938) 1 MLJ 14
High Courts07 Apr 1936
Doddi Abdul Nabi Saib Vs Kallappa Rajappa Patel and Others
Madras High Court · AIR 1936 Mad 800 : 165 Ind. Cas. 83 : (1936) 44 LW 284 : (1936) 71 MLJ 371
High Courts06 Apr 1936
Sundararajan Chettiar and Others Vs Sethuramasami Chetty and Another
Madras High Court · AIR 1936 Mad 840 : 166 Ind. Cas. 911 : (1936) 44 LW 287 : (1936) 71 MLJ 344
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Apr 1936
(Kozhhikot Puthiya Kovilagath Patinharekettu Tavazhiyil Kuttimbatti Thambuvatti's son) Manavedan Vs P.K. Manavedan and Others
Madras High Court · AIR 1936 Mad 817 : (1936) 44 LW 498
High Courts02 Apr 1936
Municipal Council Vs Nidamarti Jaladurga Prasadarayudu
Madras High Court · AIR 1936 Mad 857
Tamil Nadu Elementary Education Act, 1920 — Section 32