High Courts02 Apr 1936
Kuppuswamy and Another Vs Rasappa Chettiar and Others
Madras High Court · AIR 1936 Mad 865 : (1936) 44 LW 438
Transfer of Property Act, 1882 — Section 9
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,438 of 5,226
High Courts02 Apr 1936
S.E. Makudam Mohammad Vs T.V. Mohammad Sheik Abdul Qadir and Another
Madras High Court · 164 Ind. Cas. 611 : (1936) 44 LW 351
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts02 Apr 1936
A.V.P. Palaniappa Chettiar Vs Thaivanai Achi and Others
Madras High Court · AIR 1936 Mad 812 : 165 Ind. Cas. 59 : (1936) 44 LW 460 : (1936) 71 MLJ 317
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19
High Courts02 Apr 1936
S.E. Makudam Mohammad Vs T.V. Mohammad Sheikh Abdul Kadir and Another
Madras High Court · (1936) 71 MLJ 281
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts02 Apr 1936
Patur Subramania Sastri Vs Vedam Subbalakshmamma and Others
Madras High Court · AIR 1936 Mad 870 : 166 Ind. Cas. 941 : (1936) 44 LW 444 : (1936) 71 MLJ 385
Civil Procedure Code, 1908 (CPC) — Section 47, 50
High Courts01 Apr 1936
Kuppuswami Aiyar and Others Vs Sabapathy Pathan and Others
Madras High Court · AIR 1936 Mad 943 : (1936) 44 LW 362 : (1937) 2 MLJ 24
High Courts01 Apr 1936
R.T. Kesavuloo Vs The Official Receiver and Another
Madras High Court · AIR 1936 Mad 613 : (1937) ILR (Mad) 112 : 163 Ind. Cas. 354 : (1936) 44 LW 59 : (1936) 71 MLJ 336
High Courts01 Apr 1936
Chattoh Govindan Vs Kunnoth Kunnappu and Others
Madras High Court · (1936) 71 MLJ 514
High Courts01 Apr 1936
Thotapalle Sarvabhatla Venkata Chandikamba Vs Kanala Indrakanti Viswanadhammayya
Madras High Court · (1936) 44 LW 379 : (1936) 71 MLJ 264
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts01 Apr 1936
Chathoth Govindan Vs Kunnoth Kuntappu and Others
Madras High Court · AIR 1936 Mad 917 : 165 Ind. Cas. 592 : (1936) 44 LW 612
High Courts31 Mar 1936
A. Venkitaswami Chettiar and Others Vs Sekkuti Pillai
Madras High Court · (1937) ILR (Mad) 121 : (1936) 44 LW 533 : (1936) 71 MLJ 580
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts31 Mar 1936
M.A.L.A.R. ARYAN CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1937) 5 ITR 600
High Courts31 Mar 1936
RAYALU AYYAR and CO. Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1937) 5 ITR 727
High Courts31 Mar 1936
The Commissioner of Income Tax Vs M.A.L.A.R. Aryan Chettiar
Madras High Court · 173 Ind. Cas. 143 : (1937) 46 LW 901 : (1937) 2 MLJ 928
High Courts31 Mar 1936
THONTEPU CHINNA PULLAYYA Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1937) 5 ITR 132
Income Tax Act, 1961 — Section 25A(2), 26(2)
High Courts30 Mar 1936
In Re: Kimidi Narasimham
Madras High Court · AIR 1936 Mad 629 : (1936) 44 LW 57
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts30 Mar 1936
Pakalapati Veerayya Vs Devulapalli Sobhanadri
Madras High Court · (1937) ILR (Mad) 471 : (1936) 44 LW 507 : (1937) 1 MLJ 489
High Courts27 Mar 1936
Palani Mudaliar and Others Vs Kaveri Ammal and Another
Madras High Court · AIR 1936 Mad 551 : 166 Ind. Cas. 385 : (1936) 44 LW 150
High Courts27 Mar 1936
Periakaruppa Pillai Vs Satyanarayanamoorthi
Madras High Court · AIR 1937 Mad 136
High Courts27 Mar 1936
Krishnaswami Goundan Vs Palani Ammal
Madras High Court · AIR 1936 Mad 843 : (1936) 71 MLJ 417
Guardians and Wards Act, 1890 — Section 43