High Courts11 Mar 1936
Ellammal and Others Vs A.R. Karuppan Chetti
Madras High Court · AIR 1936 Mad 625 : (1936) 43 LW 738 : (1936) 70 MLJ 688
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,440 of 5,226
High Courts09 Mar 1936
Ramanandhan Chettiar Vs Veerappa Chettiar and Others
Madras High Court · AIR 1937 Mad 84 : 173 Ind. Cas. 468
High Courts09 Mar 1936
Sait Balakrishan Lal Hanuman Prasad, Firm Marwadi Co. Vs Mandali Venkateswara Rao and Another
Madras High Court · AIR 1936 Mad 851
High Courts09 Mar 1936
Sait Balakishan Lal Hanuman Prasad Firm, Marwadi and Co. Vs Mandala Venkateswara Rao and Another
Madras High Court · 164 Ind. Cas. 1064
High Courts09 Mar 1936
Rangaswami Goundan and Another Vs Arumugha Goundan
Madras High Court · AIR 1936 Mad 702 : 163 Ind. Cas. 799 : (1936) 44 LW 429 : (1936) 71 MLJ 296
High Courts07 Mar 1936Allowed
M.C. Muthukrishnan Vs M. Doraiswami Chettiar
Madras High Court · (1936) 03 MAD CK 0033
High Courts06 Mar 1936
Muniappa Mudali Vs Thangavelu Mudali and Others
Madras High Court · AIR 1937 Mad 362 : 173 Ind. Cas. 387
High Courts06 Mar 1936
Ambalavana Pillai and Others Vs Gowri Ammal and Others
Madras High Court · AIR 1936 Mad 871 : (1936) 44 LW 467
Evidence Act, 1872 — Section 34
High Courts04 Mar 1936
Adivikolanu Chakrapani Rao and Others Vs Sri Rajah Venkatadri Appa Rao Bahadur Zamindar
Madras High Court · AIR 1937 Mad 303 : 173 Ind. Cas. 307
High Courts04 Mar 1936
Raja K.J. Venkatapathi Nayani Varu, Raja of Kangundi Vs Rani Puttamma Nagith
Madras High Court · 165 Ind. Cas. 314 : (1936) 44 LW 590 : (1936) 71 MLJ 499
High Courts03 Mar 1936
Munshi Mohammad Abdul Aziz Vs Gulam Julani
Madras High Court · AIR 1937 Mad 709
High Courts03 Mar 1936
Venkoba Sah and Another Vs Ranganayaki Ammal and Others
Madras High Court · AIR 1936 Mad 967 : (1936) 44 LW 483
High Courts02 Mar 1936
S. Muthuswami Maniagaran Vs P.E.R.M. Annamalai Chettiar Firm
Madras High Court · AIR 1937 Mad 1 : (1936) 44 LW 775
High Courts28 Feb 1936
S. Vairava Nadar Vs Pothikachala Nadar
Madras High Court · AIR 1936 Mad 603 : 165 Ind. Cas. 765 : (1936) 44 LW 203
High Courts28 Feb 1936
Mattai Krishnamurthi, minor by adoptive mother and guardian Matta Suryakantam Vs The Imperial Bank of India
Madras High Court · AIR 1936 Mad 618 : (1936) ILR (Mad) 642 : (1936) 44 LW 396 : (1936) 71 MLJ 209
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts27 Feb 1936
B. Rajambal Vs Thangam alias Senthivel Asari and Others
Madras High Court · 166 Ind. Cas. 828
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Limitation Act, 1963 — Article 181
High Courts26 Feb 1936
The Taluq Board of Koilpatti and Others Vs Senthattikalai Pandia Chinnathambiar (deceased) Zemindar of Sivagiri and Another
Madras High Court · 164 Ind. Cas. 697 : (1936) 44 LW 353
High Courts26 Feb 1936
The Taluk Board of Koilpatti and Others Vs Senthattikalai Pandia Chinnathambiar (deceased) Zamindar and Others
Madras High Court · AIR 1936 Mad 709 : (1937) 1 MLJ 50
Madras Impartible Estates Act, 1902 — Section 4
High Courts25 Feb 1936
Pragada Krishnamurthi Vs Pragada Seetama and Others
Madras High Court · AIR 1937 Mad 29