High Courts27 Mar 1936
Balakrishnan and Others being minors by guardian Kalu Vs Chittor Bank Proprietor R. Subramania Aiyar, by Muktiyar C.S. Anantakrishna Aiyar and Others
Madras High Court · (1936) 71 MLJ 766
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,439 of 5,226
High Courts27 Mar 1936
Balakrishnan and Others Vs Chittoor Bank and Others
Madras High Court · AIR 1936 Mad 937 : 167 Ind. Cas. 706 : (1936) 44 LW 480
High Courts27 Mar 1936
Krishnaswami Gounden Vs Palani Ammal
Madras High Court · 168 Ind. Cas. 223 : (1936) 44 LW 512
Guardians and Wards Act, 1890 — Section 43
High Courts25 Mar 1936
Bava C. Vaithilinga Mudaliar Vs The Board of Control, Sri Thyagarajaswami Devasthanam Tiruvarur
Madras High Court · AIR 1936 Mad 581 : (1936) ILR (Mad) 751 : 165 Ind. Cas. 820 : (1936) 44 LW 93 : (1936) 71 MLJ 87
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 47
High Courts25 Mar 1936
Muthan Chettiar and Another Vs Venkituswami Naicken
Madras High Court · AIR 1936 Mad 819 : (1936) ILR (Mad) 928 : (1936) 44 LW 194 : (1936) 71 MLJ 170
Provincial Insolvency Act, 1920 — Section 51, 52
High Courts23 Mar 1936
Devabhaktuni Sithamahalakshmamma Vs Pamulapati Kotayya and Others
Madras High Court · AIR 1936 Mad 825 : (1936) 44 LW 289 : (1936) 71 MLJ 259
Transfer of Property Act, 1882 — Section 53
High Courts20 Mar 1936
Kandaswami Mudaliar Vs Thevammal
Madras High Court · AIR 1936 Mad 848 : 165 Ind. Cas. 225 : (1936) 44 LW 339 : (1937) 2 MLJ 54
High Courts20 Mar 1936
The Official Assignee of Madras Vs V.A. Kuppuswami Naidu and Others
Madras High Court · AIR 1936 Mad 785 : 165 Ind. Cas. 301 : (1936) 44 LW 258 : (1936) 71 MLJ 250
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Mar 1936
Eliyangattail 4th Sree Kanda Rajah Vs Kununi Tharayil Ammu and Another
Madras High Court · AIR 1937 Mad 12 : 168 Ind. Cas. 315
High Courts19 Mar 1936
G.V. Muthusami Chetty Vs The Official Assignee of Madras as the Assignee of the estate and effects of S.A. Ananthanarayana Chetty
Madras High Court · (1936) ILR (Mad) 1020 : (1936) 44 LW 280 : (1936) 71 MLJ 289
Presidency Towns Insolvency Act, 1909 — Section 55
High Courts19 Mar 1936
Kammula Venkataramayya and Another Vs Yillapani Pullayya and Another
Madras High Court · (1936) ILR (Mad) 998 : (1936) 44 LW 294 : (1936) 71 MLJ 458
High Courts18 Mar 1936
K. Anantharam Singh and Another Vs Marwadi Thara Chand and Others
Madras High Court · AIR 1936 Mad 634 : (1936) 44 LW 265
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts16 Mar 1936
Vaikuntam Pillai and Another Vs Avudiappa Pillai and Others
Madras High Court · AIR 1937 Mad 127
High Courts16 Mar 1936
Meddukuri Peda Jogarao Vs Yenugu Chinnayya and Others
Madras High Court · AIR 1936 Mad 853 : (1936) 44 LW 427 : (1936) 71 MLJ 301
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts16 Mar 1936
Ragireddi Subbarao Vs Ragireddi Subbarao and Others
Madras High Court · (1936) 44 LW 515 : (1936) 71 MLJ 419
High Courts13 Mar 1936
Rajammal Vs G.S. Parthasarathi Ayyengar
Madras High Court · AIR 1936 Mad 600 : 165 Ind. Cas. 471 : (1936) 44 LW 152
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 44 Rule 1
High Courts13 Mar 1936
Mudenur Nagappa Vs Firm of Bhagavanji Rasaji
Madras High Court · AIR 1936 Mad 593 : (1936) ILR (Mad) 1036 : (1936) 43 LW 769 : (1936) 71 MLJ 378
Partnership Act, 1932 — Section 19(c)
High Courts12 Mar 1936
Chinnammal Vs Chidambara Kothanar (since alleged to have become insane and caused to be represented by G. Raghava Kothanar as his guardian ad litem)
Madras High Court · AIR 1936 Mad 626 : 165 Ind. Cas. 481 : (1936) 44 LW 34 : (1936) 71 MLJ 506
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts12 Mar 1936
Sivagami Achi and Others Vs P.S. Subramania Chettiar and Others
Madras High Court · AIR 1936 Mad 978 : (1936) 44 LW 722
Contract Act, 1872 — Section 65