High Courts25 Aug 1937
Thimmanna Bhatta and Others Vs Rama Bhatta and
Madras High Court · AIR 1938 Mad 300
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,409 of 5,226
High Courts24 Aug 1937
Mohamed Hasan Khaleeli Vs P. Varadarajulu Naidu, Liquidator of the Tamil Nadu Ltd. in Voluntary Liquidation and Others
Madras High Court · AIR 1938 Mad 96 : (1938) ILR (Mad) 284 : (1937) 46 LW 768 : (1937) 2 MLJ 825
High Courts23 Aug 1937
Palani Gramani and Another Vs Manickammal and Another
Madras High Court · AIR 1938 Mad 486 : (1938) 47 LW 731
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts20 Aug 1937
S.M. Chinnaswami Aiyangar Vs Kanniah Naidu (deceased) his L.R. and Others
Madras High Court · AIR 1938 Mad 132 : (1937) 46 LW 728 : (1937) 2 MLJ 920
High Courts20 Aug 1937
A.L.A.R.R.M.V. Vellayan Chettiar Vs Mahalinga Pathan and Others
Madras High Court · AIR 1938 Mad 30 : 173 Ind. Cas. 781 : (1938) 1 MLJ 171
Court Fees Act, 1870 — Section 7(1)
High Courts20 Aug 1937
Abdul Hafiz Saheb Vs Abdul Sukkur Saheb and Another
Madras High Court · AIR 1938 Mad 27 : (1937) 46 LW 565 : (1937) 2 MLJ 602
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, 30
High Courts19 Aug 1937
Sheik Muhammad Rowther and Another Vs Ayeesha Beevi
Madras High Court · (1938) ILR (Mad) 609 : (1937) 46 LW 712 : (1937) 2 MLJ 779
High Courts19 Aug 1937
The Champion Automobiles Ltd. Vs The Travancore National Bank Ltd.
Madras High Court · AIR 1938 Mad 77 : (1937) 46 LW 733 : (1937) 2 MLJ 817
High Courts19 Aug 1937
S. Meera Sahib and Brothers Vs Hajee M. Abdul Azeez Sahib
Madras High Court · AIR 1938 Mad 1 : (1938) ILR (Mad) 466 : (1937) 46 LW 635 : (1938) 2 MLJ 651
High Courts19 Aug 1937
Katamberi Chuzhali Bhagavati Amma's owner, Uralan and Manager Samanthan Karakkattitathil Kammaran Nambiar (since deceased) and Another Vs Valia Ramunni, Karnavan and Manager now the Santikkaran of Parachinikkatavath Mattappurakkal Muthappan Deity, styled as "Matayan" and Others
Madras High Court · AIR 1938 Mad 257 : (1938) 48 LW 679 : (1938) 1 MLJ 193
Civil Procedure Code, 1908 (CPC) — Section 21Suits Valuation Act, 1887 — Section 11
High Courts18 Aug 1937
In re: Malai and Others
Madras High Court · AIR 1937 Mad 944 : (1938) ILR (Mad) 343 : (1937) 46 LW 811 : (1937) 2 MLJ 725
Penal Code, 1860 (IPC) — Section 426
High Courts17 Aug 1937
Oonamalai Ammal and Another Vs K.V.L. Narasimha Rao Naidu and Others
Madras High Court · AIR 1938 Mad 161 : (1938) 47 LW 40
High Courts13 Aug 1937
Nagarpur Sambayya Vs Nagarpur Pedda Subbayya
Madras High Court · AIR 1938 Mad 19 : (1938) ILR (Mad) 439 : (1937) 46 LW 559 : (1937) 2 MLJ 703
Provincial Insolvency Act, 1920 — Section 78(2)
High Courts12 Aug 1937
D. Doss and Others Vs C.P. Connell and W.A.P. Lobo (Joint Official Liquidators)
Madras High Court · AIR 1938 Mad 124 : (1938) ILR (Mad) 292 : (1937) 46 LW 869 : (1937) 2 MLJ 848
High Courts12 Aug 1937
Gaddam Ademma and Another Vs Anam Hanuma Reddi declared major and guardian discharged
Madras High Court · AIR 1937 Mad 967 : (1938) ILR (Mad) 260 : 173 Ind. Cas. 924 : (1937) 46 LW 448 : (1938) 1 MLJ 232
High Courts10 Aug 1937
Suppan Chettiar Vs Rangan Chetty and Others
Madras High Court · AIR 1938 Mad 405
Transfer of Property Act, 1882 — Section 83
High Courts09 Aug 1937
Kamalathachi and Others Vs Meenakshi Achi and Others
Madras High Court · AIR 1937 Mad 964 : (1937) 2 MLJ 543
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts09 Aug 1937
C. Muniswami Naidu Vs S. Rangachari and Another
Madras High Court · AIR 1937 Mad 961 : (1938) ILR (Mad) 123 : 173 Ind. Cas. 689 : (1937) 46 LW 515
High Courts06 Aug 1937
C.S. Mahadeva Iyer Vs Municipal Council
Madras High Court · AIR 1937 Mad 894 : 175 Ind. Cas. 625
Tamil Nadu District Municipalities Act, 1920 — Section 93