High Courts23 Sept 1937
In Re: Ramakkal and Others
Madras High Court · AIR 1938 Mad 172 : 173 Ind. Cas. 317 : (1937) 46 LW 812 : (1937) 2 MLJ 734
Penal Code, 1860 (IPC) — Section 411
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,407 of 5,226
High Courts23 Sept 1937
S. Venkatasubramania Sarma Vs United Planters' Association of South India
Madras High Court · AIR 1938 Mad 234 : (1938) ILR (Mad) 335 : (1937) 46 LW 904
Married Womens Property Act, 1874 — Section 6
High Courts21 Sept 1937
Malayalam Plantations Ltd. Vs Nagasuri Veeraraghaviah
Madras High Court · AIR 1938 Mad 304
High Courts20 Sept 1937
Annamalai Chettiar and Others Vs Srinivasaraghava Aiyengar and Others
Madras High Court · AIR 1938 Mad 293
Transfer of Property Act, 1882 — Section 91(f)
High Courts20 Sept 1937
M.M.S.T. Chidambaram Chettiar Vs Shanmugam Pillai, Head Clerk of A.S. Manickam and Co.
Madras High Court · 173 Ind. Cas. 14 : (1937) 46 LW 629 : (1937) 2 MLJ 878
High Courts18 Sept 1937
K. Ramasawmi Ayyangar Vs K.V. Panduranga Mudaliar
Madras High Court · 171 Ind. Cas. 943
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 188
High Courts17 Sept 1937
In Re: Mallimoggala Venkataramiah and Others
Madras High Court · AIR 1938 Mad 130 : 173 Ind. Cas. 26 : (1937) 46 LW 709 : (1937) 2 MLJ 862
High Courts16 Sept 1937
T.K. Balasubramania Chettiar Vs A.M. Manickam Chettiar and Another
Madras High Court · AIR 1938 Mad 429
Limitation Act, 1963 — Section 19
High Courts16 Sept 1937
The Canteen Contractors Syndicate Ltd. Vs The Corporation of Madras
Madras High Court · AIR 1938 Mad 70 : 173 Ind. Cas. 313 : (1937) 46 LW 953 : (1937) 2 MLJ 809
High Courts16 Sept 1937
S.A. Subramanyam Chettiar and Another Vs K.G. Ethirajulu Chettiar and Another
Madras High Court · AIR 1938 Mad 325 : (1938) 1 MLJ 249
High Courts16 Sept 1937
Kella Peda Appayya and Others Vs Lanka Narasimhalu and Others
Madras High Court · AIR 1938 Mad 338
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts15 Sept 1937
Madana Palo and Others Vs The Hindu Religious Endowments Board
Madras High Court · AIR 1938 Mad 98 : 173 Ind. Cas. 42 : (1937) 46 LW 787 : (1937) 2 MLJ 830
High Courts15 Sept 1937
Chinta Venkata Sundara Venugopalaswamy Vs The President of the Board of Commissioners for the Hindu Religious Endowments
Madras High Court · AIR 1938 Mad 214 : (1937) 46 LW 740 : (1937) 2 MLJ 876
High Courts13 Sept 1937
President, District Board, Kistna, Masulipatam Vs Keneru Lakshmayya
Madras High Court · AIR 1938 Mad 227
High Courts13 Sept 1937
Kambham Kaveri Rangiah Chetty and Others Vs Khaji Syed Hassumiah and Others
Madras High Court · AIR 1938 Mad 305 : (1938) 47 LW 683 : (1938) 2 MLJ 165
Penal Code, 1860 (IPC) — Section 296, 298
High Courts13 Sept 1937
In Re: Annum Kesanna Chetty and Others
Madras High Court · AIR 1938 Mad 29 : (1937) 46 LW 855 : (1937) 2 MLJ 741
High Courts13 Sept 1937
Samanthan Karakkattitahil Kammaran Nambiyar and Another Vs Patappayil Koman and Others
Madras High Court · AIR 1938 Mad 562 : (1938) 47 LW 686
Transfer of Property Act, 1882 — Section 60
High Courts10 Sept 1937
K. Venkatesa Sastrigal, manager of a joint Hindu Family Consisting of himself and younger brothers and Others Vs Krishna Aiyar
Madras High Court · (1937) 2 MLJ 896
High Courts10 Sept 1937
K. Sundaresa Iyer Vs Sarvajana Sowkiabhi Virdhi Nidhi Ltd.
Madras High Court · AIR 1938 Mad 331
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts10 Sept 1937
K. Venkateswara Sastrigal and Others Vs Krishna Iyer
Madras High Court · AIR 1938 Mad 212 : 175 Ind. Cas. 441
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6