High Courts29 Sept 1937
Kovalakudi Singam Aiyangar and Others Vs K. Kasturiranga Aiyangar and Others
Madras High Court · AIR 1938 Mad 250 : (1938) 47 LW 94 : (1937) 2 MLJ 931
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,406 of 5,226
High Courts29 Sept 1937
Sangapu Sangayya and Others Vs Pannala Venkatalakshmi Narayana Sastri and Another
Madras High Court · AIR 1938 Mad 384 : 173 Ind. Cas. 970 : (1938) 47 LW 738 : (1938) 1 MLJ 685
Hindu Religious Endowments Act — Section 84, 84(2)
High Courts29 Sept 1937
C.V. Vythinatha Aiyar Vs C.V. Varadaraja Aiyar and Others
Madras High Court · AIR 1938 Mad 841 : (1938) ILR (Mad) 696 : (1938) 48 LW 628 : (1938) 1 MLJ 216
Evidence Act, 1872 — Section 114
High Courts29 Sept 1937
Raja Srimathu Muthu Vijiya Raghunatha Doraisingam alias Gowri Vallabha Thevar Avergal, Zamindar of Sivaganga, represented by the Estate Collector Vs Karuthan Ambalam and Others
Madras High Court · AIR 1938 Mad 525 : (1938) 2 MLJ 490
High Courts28 Sept 1937
Pothukutchi Appa Rao and Others Vs Secretary of State for India in Council
Madras High Court · AIR 1938 Mad 193 : (1938) 47 LW 438 : (1938) 2 MLJ 434
Evidence Act, 1872 — Section 110
High Courts28 Sept 1937
Alam Khan Sahib Vs A.L.M. Karuppannaswami Nadan and Others
Madras High Court · AIR 1938 Mad 415 : (1938) 47 LW 165 : (1938) 1 MLJ 113
High Courts28 Sept 1937
K. Ramaswami Aiyangar Vs K.V. Panduranga Mudaliar
Madras High Court · AIR 1938 Mad 173 : (1937) 46 LW 704 : (1937) 2 MLJ 757
High Courts28 Sept 1937
G. Thiruvenkatachariar, Official Liquidator of the National Live Stock Registrtion Bank Ltd. (In liquidation) Vs A.T. Velu Mudaliar and Another
Madras High Court · AIR 1938 Mad 154 : (1938) ILR (Mad) 192 : (1937) 46 LW 887 : (1937) 2 MLJ 820
High Courts27 Sept 1937
Dhurwas M. Venkatachalapathi Iyer, Lakshmana Iyer Sons Vs City Cinema Co. Ltd.
Madras High Court · AIR 1938 Mad 225
High Courts27 Sept 1937
In Re: K.S. Rathinam Pillai and Another
Madras High Court · AIR 1938 Mad 35 : (1937) 46 LW 858 : (1937) 2 MLJ 749
High Courts27 Sept 1937
S. Parasurama Iyer Vs R.V. Subburamachari and Others
Madras High Court · AIR 1938 Mad 151
High Courts27 Sept 1937
Revula Ponneria Rao alias Venkata Rao Vs Revula Lakshmi Narasamma and Others
Madras High Court · (1938) 47 LW 751 : (1938) 1 MLJ 154
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts24 Sept 1937
Varisaimuthu Chettiar and Others Vs Samimuthu Chettiar and Others
Madras High Court · AIR 1938 Mad 55
High Courts24 Sept 1937
In Re: Unna Muhammad Sahib
Madras High Court · AIR 1938 Mad 74 : (1938) ILR (Mad) 347 : 173 Ind. Cas. 223 : (1937) 46 LW 641
High Courts24 Sept 1937
Mookan Servai Vs Muthayya Servai (deceased) Rakayye L.R. of the deceased
Madras High Court · AIR 1938 Mad 146 : (1937) 46 LW 851 : (1938) 1 MLJ 63
High Courts24 Sept 1937
C.R. Padmanabha Aiyar Vs The Coimbatore Municipality
Madras High Court · AIR 1938 Mad 282 : (1938) 47 LW 700 : (1938) 1 MLJ 99
High Courts24 Sept 1937
Matam Nadipudi Koti Veeraya alias Sambhudevara alias Sambhu Swamulavaru and Others Vs The Board of Commissioners for Hindu Religious Endowments and Another
Madras High Court · AIR 1938 Mad 810 : (1938) 48 LW 735 : (1938) 2 MLJ 85
Madras Hindu Religious Endowments Act, 1926 — Section 9(7)
High Courts24 Sept 1937
Thavasikannu Thevar and Others Vs S. Sankaralingam Pillai
Madras High Court · AIR 1938 Mad 217
High Courts23 Sept 1937
In Re: Arikatla Nagireddi and Others
Madras High Court · AIR 1938 Mad 112 : 173 Ind. Cas. 213 : (1937) 46 LW 642
High Courts23 Sept 1937
Mariyappa Nadar and Another Vs Ramanuja Naick and Others
Madras High Court · AIR 1938 Mad 465
Transfer of Property Act, 1882 — Section 101