High Courts09 Sept 1937
Sanapathi Sitharamiah Vs Nandarapu Ramaswamy and Others
Madras High Court · AIR 1938 Mad 73 : (1937) 46 LW 848
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,408 of 5,226
High Courts09 Sept 1937
Majji Gurunaidu and Another Vs Gottemukkala Venkatraju and Others
Madras High Court · AIR 1938 Mad 85 : (1937) 46 LW 742
High Courts07 Sept 1937
Adiraju Mallikarjana Rao Vs Somavaram Co-operative Society and Another
Madras High Court · AIR 1938 Mad 69 : 175 Ind. Cas. 913 : (1937) 46 LW 929 : (1937) 2 MLJ 858
High Courts07 Sept 1937
Municipal Council Vs Muhammad Ismail Rowther
Madras High Court · AIR 1938 Mad 90 : (1937) 46 LW 892
High Courts07 Sept 1937
Muhamed Mohideen Nachiar and Others Vs Muhamed Naina Maracair and Others
Madras High Court · (1938) 1 MLJ 38
Civil Procedure Code, 1908 (CPC) — Section 22
High Courts07 Sept 1937
Balammal Vs Palandi Naidu and Others
Madras High Court · AIR 1938 Mad 164 : (1937) 46 LW 932 : (1938) 2 MLJ 340
Penal Code, 1860 (IPC) — Section 499, 500
High Courts07 Sept 1937
Arumugham Chettiar and Others Vs Mariappan Chettiar
Madras High Court · AIR 1938 Mad 255 : (1938) 1 MLJ 184
High Courts06 Sept 1937
In Re: S.T. Nambi Chetty
Madras High Court · AIR 1938 Mad 143 : (1938) ILR (Mad) 87 : (1937) 46 LW 690 : (1937) 2 MLJ 812
High Courts06 Sept 1937
Sri. Venkataramanaswami Temple at Kanampalli Vs Ramaswami and Others
Madras High Court · AIR 1938 Mad 71 : (1937) 46 LW 758 : (1937) 2 MLJ 893
High Courts03 Sept 1937
Rathnaswami Moopanar and Others Vs R.C. Negaraja Moopanar
Madras High Court · AIR 1938 Mad 100 : (1937) 46 LW 730 : (1937) 2 MLJ 871
High Courts03 Sept 1937
Buchayyagari Ranga Reddy Vs The Official Receiver
Madras High Court · AIR 1938 Mad 177 : (1937) 46 LW 895 : (1937) 2 MLJ 868
High Courts03 Sept 1937
A.K.T.K.M. Narayanan Nambudripad Vs Board of Commissioners for Hindu Religious Endowments
Madras High Court · AIR 1938 Mad 209
High Courts02 Sept 1937
P.L.S.P.L. Palaniappa Chettiar Vs Y.P.R.Y.N.Y. Chidambaram Chettiar and Others
Madras High Court · AIR 1938 Mad 53 : (1937) 46 LW 815 : (1937) 2 MLJ 737
High Courts01 Sept 1937
Rahiman Bibi Saheba, by agent Syed Yusuf Sahib Vs Mahboob Bibi Saheba and Others
Madras High Court · AIR 1938 Mad 141 : (1938) ILR (Mad) 278 : (1937) 46 LW 706 : (1937) 2 MLJ 753
High Courts30 Aug 1937
Penatapati Nageswara Rao Vs Moka Narayanamurthi and Another
Madras High Court · AIR 1938 Mad 75 : (1938) ILR (Mad) 210 : (1937) 2 MLJ 805
High Courts30 Aug 1937
Pentapati Nageswara Rao Vs Moka Naraynamurthi and Another
Madras High Court · 175 Ind. Cas. 24 : (1937) 46 LW 692
Stamp Act, 1899 — Section 35
High Courts27 Aug 1937
S.A. Annamalai Chettiar Vs Chellammai Achi by father and next friend, V.S.S. Sathappa Chettiar and Another
Madras High Court · AIR 1938 Mad 174 : (1938) 47 LW 434 : (1937) 2 MLJ 936
High Courts27 Aug 1937
V.E.N.K.R.M.A. Ramanathan Chettiar Hukdar of Nagappa Chettiar Kattalai in the Sri Meenakshi Sundareswarar devasthanam Vs The Madura Sri Meenakshi Sundareswarar Devasthanam
Madras High Court · AIR 1938 Mad 256 : (1937) 46 LW 701 : (1937) 2 MLJ 887
High Courts26 Aug 1937
St. A.M. Palaniappa Chettiar Vs Kuttayan Chettiar and Others
Madras High Court · (1937) 46 LW 927 : (1937) 2 MLJ 865
High Courts26 Aug 1937
Pola Venkatarama Sastri Vs Kakumani Venkatanarasimhan and Another
Madras High Court · AIR 1938 Mad 144 : (1937) 46 LW 700 : (1937) 2 MLJ 881