High Courts06 Aug 1937
Muthu Rama Reddi Vs Motilal Daga, trading under name and style of Sait Balakisandas Motilal and Others
Madras High Court · AIR 1938 Mad 113 : (1938) ILR (Mad) 326 : (1937) 46 LW 540
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,410 of 5,226
High Courts06 Aug 1937
In Re: Ramalinga Goundan
Madras High Court · AIR 1937 Mad 975 : (1937) 46 LW 522 : (1937) 2 MLJ 620
Arms Act, 1959 — Section 19(f)
High Courts06 Aug 1937
C.S. Mahadeva Aiyar Vs The Municipal Council
Madras High Court · (1938) ILR (Mad) 203 : (1937) 46 LW 489 : (1937) 2 MLJ 569
Tamil Nadu District Municipalities Act, 1920 — Section 93
High Courts06 Aug 1937
Bhavanam Nagireddi and Others Vs The Board of Commissioner for Hindu Religious Endowments
Madras High Court · AIR 1937 Mad 973 : (1937) 46 LW 388 : (1937) 2 MLJ 485
Madras Hindu Religious Endowments Act, 1923 — Section 84
High Courts05 Aug 1937
The M. and S.M. Ry. Co. Ltd. Vs Garimella Satynarayana and Sons and Another
Madras High Court · AIR 1938 Mad 206 : (1937) 46 LW 790 : (1937) 2 MLJ 798
High Courts05 Aug 1937
J. Ganesh Lala Vs Ratan Bai and Another
Madras High Court · AIR 1937 Mad 976 : 173 Ind. Cas. 769 : (1937) 46 LW 514
High Courts04 Aug 1937
E.Su. Na. Sheikh Davood Rowther and Others Vs N.R.M.N. Ramanathan Chettiar and Others
Madras High Court · AIR 1938 Mad 43 : (1938) ILR (Mad) 523 : (1937) 46 LW 610
High Courts03 Aug 1937
Rm.Al.Rm.Alagappa Chettiar and Another Vs Kannappa Chettiar and Others
Madras High Court · AIR 1937 Mad 962 : (1938) ILR (Mad) 426 : (1937) 46 LW 449 : (1937) 2 MLJ 508
High Courts03 Aug 1937
The Official Assignee of Madras Vs Vedanarayana Naicker
Madras High Court · AIR 1938 Mad 221 : (1938) 47 LW 46 : (1938) 1 MLJ 92
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts02 Aug 1937
In Re: Mylaswami Goundan and Another
Madras High Court · AIR 1937 Mad 951 : (1938) ILR (Mad) 262 : (1937) 46 LW 477
High Courts30 Jul 1937
Gudivada Rama Rao Vs Pottiswami and Others
Madras High Court · AIR 1938 Mad 299
High Courts30 Jul 1937
Kodoth Ambu Nair and Others Vs Utha Amma and Others
Madras High Court · AIR 1938 Mad 202
High Courts29 Jul 1937
Adavikolanu Seshagiri Rao Vs Sri Rajah Venkataramayya Appa Rao Bahadur Zamindar Garu and Others
Madras High Court · AIR 1938 Mad 295
Limitation Act, 1963 — Section 10
High Courts29 Jul 1937
Lala Gokuldas and Another Vs John Kantaraj
Madras High Court · AIR 1937 Mad 895 : (1938) ILR (Mad) 113 : (1937) 46 LW 481 : (1937) 2 MLJ 590
High Courts28 Jul 1937
In Re: M.S. Ponnuswamy Aiyar
Madras High Court · AIR 1937 Mad 825 : (1937) 46 LW 289 : (1937) 2 MLJ 383
Criminal Procedure Code, 1898 (CrPC) — Section 345(2)Penal Code, 1860 (IPC) — Section 337
High Courts28 Jul 1937
P. Amaldoss Vs Kamala Amaldoss
Madras High Court · AIR 1937 Mad 794 : (1937) 46 LW 324 : (1937) 2 MLJ 488
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts26 Jul 1937
Perumal Ayyar Vs Ramasubramanian Chettiar
Madras High Court · AIR 1938 Mad 265
High Courts26 Jul 1937
Sri Jagannadha Rajamoni Raj Deo (mionor) by Guardian, the Sub-Collector Vs V. Ramachandra Rao
Madras High Court · (1938) ILR (Mad) 321 : (1937) 46 LW 517 : (1937) 2 MLJ 540
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52
High Courts23 Jul 1937
S.P. Abhirami Ammal Vs N. Chellammal and Another
Madras High Court · AIR 1938 Mad 287
Specific Relief Act, 1877 — Section 9
High Courts23 Jul 1937
In Re: Kotha Achayya Setti
Madras High Court · AIR 1937 Mad 808 : (1937) 46 LW 319 : (1937) 2 MLJ 435
Madras District Police Act, 1959 — Section 47