High Courts22 Jul 1937
N. Shanmukham Chetty Vs M. Govinda Chetty and Others
Madras High Court · AIR 1938 Mad 92 : (1938) ILR (Mad) 39 : (1937) 46 LW 426
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,411 of 5,226
High Courts16 Jul 1937
In Re: Dastagir alias Gulam Dastagir and Others
Madras High Court · AIR 1937 Mad 822 : (1938) ILR (Mad) 180 : (1937) 46 LW 323 : (1937) 2 MLJ 402
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts16 Jul 1937
In Re: Dastagir and Others
Madras High Court · 171 Ind. Cas. 962
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts13 Jul 1937
C.V.C.T.V. Venkatachalam Chettiar Vs V.Vr.N.Ar. Nagappa Chettiar and Others
Madras High Court · AIR 1938 Mad 189 : (1937) 46 LW 794 : (1937) 2 MLJ 700
High Courts06 May 1937
In Re: Subbia Pandaram
Madras High Court · AIR 1937 Mad 840 : (1938) ILR (Mad) 253 : (1937) 46 LW 524
High Courts06 May 1937
Official Receiver Vs N.S. Kuppuswami Chettiar and Another
Madras High Court · AIR 1937 Mad 930 : (1937) 46 LW 416
High Courts06 May 1937
Dandamudi Ramarayudu Vs Dandamudi Sitalakshmamma and Another
Madras High Court · AIR 1937 Mad 915 : (1937) 46 LW 550
High Courts05 May 1937
Dimala Narasu Vs Ingili Baitharu and Others
Madras High Court · AIR 1938 Mad 13 : (1937) 46 LW 620
High Courts05 May 1937
Peer Ammal and Another Vs Nalluswami Pillai and Others
Madras High Court · AIR 1937 Mad 922 : (1937) 2 MLJ 666
Transfer of Property Act, 1882 — Section 67
High Courts05 May 1937
Kullappa Reddiar and Others Vs Al. Vr. St. Veerappa Chettiar and Others
Madras High Court · AIR 1938 Mad 285
Provincial Insolvency Act, 1920 — Section 53, 54
High Courts05 May 1937
V.N. Subramania Iyer Vs K.M.S.R.M. Kannappa Chetti and Others
Madras High Court · AIR 1938 Mad 38
High Courts04 May 1937
Revenue Divisional Officer Vs Sri Rajah Vyricherla Narayana Gajapathiraju Bahadur Garu
Madras High Court · AIR 1937 Mad 902 : (1938) ILR (Mad) 479 : (1937) 46 LW 492
High Courts30 Apr 1937
S.P.P.L. Palaniappa Chettiar, through his authorised agent Ramanathan Chettiar Vs The Official Reciever of Madura
Madras High Court · AIR 1937 Mad 791 : 173 Ind. Cas. 519 : (1937) 46 LW 391 : (1937) 2 MLJ 427
Provincial Insolvency Act, 1920 — Section 54
High Courts29 Apr 1937
Cheerath Nanikutti Amma Vs Anantha Lakshmiammal Vadhiar
Madras High Court · AIR 1937 Mad 804 : 175 Ind. Cas. 925
High Courts29 Apr 1937
Sri Sri Rajah Krishna Chandra Gajapathi Narayana Deo Garu, Rajah of Parlakimedi Vs Kuppili Ramajogi Dora
Madras High Court · AIR 1937 Mad 874
High Courts29 Apr 1937
COMMISSIONER OF Income Tax, MADRAS Vs DIWAN BAHADUR S. L. MATHIAS.
Madras High Court · (1937) 5 ITR 435
Income Tax Act, 1961 — Section 4(2)
High Courts29 Apr 1937
Gangamma Vs Mahabala Bhatta and Another
Madras High Court · AIR 1937 Mad 879 : (1937) 46 LW 676
High Courts29 Apr 1937
The Commissioner of Income Tax Vs Dewan Bahadur S.L. Mathias
Madras High Court · AIR 1938 Mad 352 : (1938) ILR (Mad) 25 : (1937) 46 LW 247 : (1937) 2 MLJ 310
Income Tax Act, 1961 — Section 4
High Courts28 Apr 1937
C.K. Samarapuri Chetty Vs P. Thangavelu Chetty and Another
Madras High Court · AIR 1938 Mad 87 : (1937) 46 LW 778
High Courts28 Apr 1937
Bhaskaran rep. by his next friend father M. Kunju, Tiruchirapalli Vs S. Swaminathan and New India Assurance Company Ltd.
Madras High Court · (1937) 04 MAD CK 0034