High Courts14 Apr 1937
Narayanaswami and Others Vs Swaminatha Iyer and Others
Madras High Court · AIR 1937 Mad 876 : (1937) 46 LW 484
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,413 of 5,226
High Courts14 Apr 1937
Gadde Venkatarayudu Vs Anumolu China Ramakrishnayya and Others
Madras High Court · AIR 1937 Mad 810 : 173 Ind. Cas. 514 : (1937) 46 LW 245 : (1937) 2 MLJ 307
High Courts14 Apr 1937
Sri Neelakanta Rajendra Patro Vs Balaji Patro Mondolo and Others
Madras High Court · AIR 1937 Mad 945 : 173 Ind. Cas. 524 : (1937) 46 LW 442
High Courts14 Apr 1937
Narayanaswami, Venkaraman by their next friend Janaki Ammal Vs Swaminatha Aiyar and Others
Madras High Court · (1937) 2 MLJ 616
Court Fees Act, 1870 — Section 7(iv)(d), 7(iv)(f)
High Courts09 Apr 1937
Katta Venkatayyagari Srinivasayya Vs Gowra Lakshmayya (deceased) and Others
Madras High Court · AIR 1937 Mad 811 : 173 Ind. Cas. 548 : (1937) 46 LW 266 : (1938) 1 MLJ 73
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10
High Courts07 Apr 1937
Balabhadra Srirangam alias Ramakristnayya and Another Vs Madhyannapu Rangarao and Others
Madras High Court · AIR 1937 Mad 846 : 173 Ind. Cas. 537 : (1937) 46 LW 255 : (1937) 2 MLJ 236
High Courts06 Apr 1937
Velayudham Pillai and Another Vs Emperor
Madras High Court · AIR 1937 Mad 711 : 171 Ind. Cas. 951 : (1937) 46 LW 141
Penal Code, 1860 (IPC) — Section 109, 28
High Courts06 Apr 1937
Mrs. Evelyn Popaly Vs Official Assignee of Madras
Madras High Court · 172 Ind. Cas. 346
Presidency Towns Insolvency Act, 1909 — Section 7
High Courts06 Apr 1937
T. Rajagopala Aiyanagar Vs The Collector of Salt Revenue
Madras High Court · AIR 1937 Mad 735 : (1938) ILR (Mad) 127 : 173 Ind. Cas. 251 : (1937) 46 LW 531 : (1937) 2 MLJ 189
Specific Relief Act, 1877 — Section 45
High Courts06 Apr 1937
In Re: Velayudham Pillai and Another
Madras High Court · (1938) ILR (Mad) 80 : (1937) 2 MLJ 232
Penal Code, 1860 (IPC) — Section 109, 232
High Courts06 Apr 1937
Mrs. Evelyn Popaly Vs The Official Assignee of Madras
Madras High Court · AIR 1937 Mad 775 : (1938) ILR (Mad) 72 : (1937) 46 LW 327 : (1938) 2 MLJ 377
Presidency Towns Insolvency Act, 1909 — Section 7
High Courts05 Apr 1937
T.C. Nilamegham Pillai and Another Vs Secretary of State
Madras High Court · AIR 1937 Mad 777 : (1937) 46 LW 242
High Courts05 Apr 1937
NEELAMEGHAM PILLAI Vs SECRETARY OF STATE FOR INDIA.
Madras High Court · (1937) 5 ITR 424
Government of India Act, 1919 — Section 96B
High Courts05 Apr 1937
Ramath Kappalli Kelu Kurup Vs Eacharambath Madathil Subramania Aiyar and Another
Madras High Court · AIR 1937 Mad 644 : (1937) 45 LW 691 : (1937) 2 MLJ 299
High Courts05 Apr 1937
K.V. Ramaswami Naick and Another Vs Rangaswami Chettiar
Madras High Court · AIR 1937 Mad 968 : (1938) 47 LW 140
High Courts02 Apr 1937
Kothapalli Kanuparthi Subbayya and Another Vs Nichenametla Subbarayadu and Others
Madras High Court · AIR 1937 Mad 730
High Courts02 Apr 1937
K. Kandappa Chetti Vs Lakshmammal and Others
Madras High Court · AIR 1937 Mad 878 : 173 Ind. Cas. 693 : (1937) 46 LW 411
High Courts30 Mar 1937
R. Krishnaswami Iyengar Vs Sri Kallalagar Devastanam
Madras High Court · 174 Ind. Cas. 166 : (1937) 46 LW 782
High Courts30 Mar 1937
R. Krishnaswamy Aiyangar Vs The Sri Kallalagar Devasthanam
Madras High Court · AIR 1937 Mad 970 : (1937) 2 MLJ 660
High Courts25 Mar 1937
Kona Adinarayana Vs Dronavalli Venkata Subbayya and Another
Madras High Court · AIR 1937 Mad 869 : (1937) 46 LW 761 : (1937) 2 MLJ 653