High Courts25 Mar 1937
T.P. Renga Aiyangar and Another Vs Sri Swamy Alagia Nambirayar Temple, Tirukurungudi and Another
Madras High Court · AIR 1938 Mad 270
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,414 of 5,226
High Courts25 Mar 1937
Sultan Nachi and Others Vs Salamar Bibi
Madras High Court · AIR 1938 Mad 25 : (1937) 46 LW 617
High Courts25 Mar 1937
Mohideen Bi Vs Bashu Sahib
Madras High Court · AIR 1937 Mad 809 : (1937) 46 LW 318 : (1937) 2 MLJ 278
High Courts23 Mar 1937
A.L. Meenakshi Achi and Another Vs S.T.L. Rm. alias K. Rm. Ramaswami Chettiar and Others
Madras High Court · AIR 1937 Mad 785 : 173 Ind. Cas. 671 : (1937) 46 LW 321
High Courts22 Mar 1937
Panchumarthi Appamma and Others Vs Madamanchi Bhujangarayudu and Others
Madras High Court · AIR 1937 Mad 862 : (1937) 46 LW 804 : (1937) 2 MLJ 505
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts22 Mar 1937
C. Ramasubbier Vs G. Muhomed Khan Saheb and Another
Madras High Court · AIR 1937 Mad 823 : 173 Ind. Cas. 705 : (1937) 46 LW 466 : (1937) 2 MLJ 350
Easements Act, 1882 — Section 15
High Courts19 Mar 1937
Maya Kone Vs Periasami Kone and Others
Madras High Court · AIR 1937 Mad 942 : (1937) 46 LW 584 : (1937) 2 MLJ 622
High Courts19 Mar 1937
Muthu Goundan and Another Vs Chinniah Goundan and Others
Madras High Court · AIR 1937 Mad 861
High Courts19 Mar 1937
Manapali Krishnayya Vs Kaza Seetharamayya and Another
Madras High Court · 174 Ind. Cas. 22
Limitation Act, 1963 — Section 19
High Courts19 Mar 1937
Manapalli Krishnayya Vs Kaza Seetharamayya and Another
Madras High Court · AIR 1937 Mad 764 : (1937) 46 LW 407 : (1937) 2 MLJ 627
Limitation Act, 1963 — Section 19
High Courts19 Mar 1937
Marudamuthu Poosari and Another Vs The Hindu Religious Endowments Board and Others
Madras High Court · AIR 1937 Mad 653 : (1938) ILR (Mad) 216 : (1937) 45 LW 695 : (1937) 2 MLJ 175
Religious Endowments Act, 1863 — Section 84
High Courts18 Mar 1937
Sri Rajah Vijiya Apparao Savai Aswarao Bahadur Zamindar Garu and Another Vs The Secretary of State for India in Council
Madras High Court · 173 Ind. Cas. 39 : (1937) 2 MLJ 355
Madras Revenue Recovery Act, 1864 — Section 58
High Courts18 Mar 1937
In Re: L., A First Grade Pleader, Rajam
Madras High Court · AIR 1937 Mad 672 : 172 Ind. Cas. 136
Legal Practitioners Act, 1879 — Section 14
High Courts18 Mar 1937
The Public Prosecutor Vs Koramutla Narasigadu and Others
Madras High Court · (1937) 46 LW 486 : (1937) 2 MLJ 490
High Courts18 Mar 1937
The Public Prosecutor Vs Bandi Pedda Venkata Nari
Madras High Court · AIR 1937 Mad 634 : (1937) ILR (Mad) 684 : (1937) 45 LW 698 : (1937) 1 MLJ 743
Penal Code, 1860 (IPC) — Section 324
High Courts18 Mar 1937
Abdul Aziz Sahib Vs M. Abdul Sammad Sahib and Another
Madras High Court · AIR 1937 Mad 596 : (1937) 45 LW 693
High Courts17 Mar 1937
Y. Kothandarama Reddy and Others Vs Kandra Balarami Reddy
Madras High Court · AIR 1937 Mad 713 : (1937) 46 LW 139 : (1937) 2 MLJ 802
High Courts17 Mar 1937
Pregada Balanagu Vs Krosuru Kotayya
Madras High Court · AIR 1937 Mad 578 : (1937) 45 LW 697
High Courts16 Mar 1937
Parvataneni Lakshmayya Vs The Official Receiver of Krishna
Madras High Court · (1937) ILR (Mad) 777 : (1937) 45 LW 704 : (1937) 2 MLJ 11
Civil Procedure Code, 1908 (CPC) — Section 60(1)(c)
High Courts16 Mar 1937
Palkudi Kuppal Naicker Vs Lakshmi Ammal and Others
Madras High Court · AIR 1937 Mad 555 : 173 Ind. Cas. 375 : (1937) 45 LW 688