High Courts16 Mar 1937
In Re: Athappa Goundan
Madras High Court · (1937) ILR (Mad) 695 : (1937) 2 MLJ 60
Evidence Act, 1872 — Section 27
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,415 of 5,226
High Courts16 Mar 1937
Swaminatha Odayar Vs S. Gopalaswami Odayar and Others
Madras High Court · (1938) ILR (Mad) 52 : (1937) 2 MLJ 100
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts16 Mar 1937
Swaminatha Odayar Vs T.S. Gopalaswami Odayar and Others
Madras High Court · AIR 1937 Mad 741 : (1937) 46 LW 916
High Courts15 Mar 1937
Pazhangette Unnikanna Menon Vs Karimkulangara tarwad karnavan Lakshmi Vayankara Amma's son Kesavan Unni Nair and Others
Madras High Court · AIR 1937 Mad 842
High Courts15 Mar 1937
Swaminathan alias Muthuvelu Udayar Vs The Official Receiver of Ramnad and Others
Madras High Court · AIR 1937 Mad 549 : (1937) ILR (Mad) 784 : (1937) 45 LW 733 : (1937) 1 MLJ 727
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts15 Mar 1937
Pazhangotte Unnikanna Menon Vs Karimkulangara tarward Karnavan, Lakshmi Vayankara Amma's son Kesavan Unni Nair and Others
Madras High Court · (1937) 46 LW 320 : (1937) 2 MLJ 358
Madras Hindu Religious Endowments Act, 1923 — Section 76
High Courts12 Mar 1937
Chunduri Panakala Rao Vs Penugonda Kumaraswami
Madras High Court · AIR 1937 Mad 763 : (1937) 46 LW 470
High Courts10 Mar 1937
Sengava Naick and Another Vs Perumal Reddiar and Others
Madras High Court · AIR 1937 Mad 965 : (1937) 46 LW 555
High Courts10 Mar 1937
Kondava Nayakar Vs Chinna Ramaswami Naickar and Another
Madras High Court · AIR 1938 Mad 317
High Courts10 Mar 1937
The Champion Automobiles Ltd. by director K.M. Rao Vs The Chartered Bank of India, Australia and China
Madras High Court · AIR 1937 Mad 858 : 173 Ind. Cas. 989 : (1937) 46 LW 370 : (1937) 2 MLJ 546
High Courts09 Mar 1937
T. Varadarajulu Naidu and Kuppuswami Naidu and Co. Vs R. Rajamanika Mudaliar and Others
Madras High Court · AIR 1937 Mad 4767 : (1937) 2 MLJ 273
Partnership Act, 1932 — Section 69(2)
High Courts08 Mar 1937
Kotambiyakath Pathu Kutti Umma and Others Vs Nedungadi Bank Ltd. and Others
Madras High Court · AIR 1937 Mad 731 : (1938) ILR (Mad) 148 : 173 Ind. Cas. 699 : (1937) 46 LW 302
High Courts08 Mar 1937
Vadrevu Venkataratnam Garu Vs Maharajah of Pittapur and Others
Madras High Court · AIR 1938 Mad 68 : 175 Ind. Cas. 889 : (1937) 46 LW 512
High Courts03 Mar 1937
Vadlamannati Venkatanarayana Rao Vs Gottumukkula Venkata Somaraju
Madras High Court · (1937) ILR (Mad) 880 : (1937) 46 LW 122 : (1937) 2 MLJ 251
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Mar 1937
Ayitham Chinna Surya Rao Vs Maddala Suryachandra Rao
Madras High Court · 175 Ind. Cas. 246
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17
High Courts02 Mar 1937
Ayitham China Suryarao Vs Maddala Suryachandra Rao by mother and guardian Ramanamma
Madras High Court · AIR 1937 Mad 638 : (1937) 45 LW 639 : (1937) 1 MLJ 676
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 53A
High Courts26 Feb 1937
S. Soomar Sait and Sons Vs P.V. Cherian
Madras High Court · AIR 1937 Mad 666 : (1937) 2 MLJ 221
Partnership Act, 1932 — Section 69
High Courts26 Feb 1937
Kuppireddigari Lingareddi Vs Panduru Guru Singh
Madras High Court · AIR 1937 Mad 674
High Courts26 Feb 1937
Ramaswami Chettiar Vs Meyyappan Servai
Madras High Court · AIR 1937 Mad 779 : 172 Ind. Cas. 468 : (1937) 46 LW 280
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93, 47
High Courts26 Feb 1937
Kolicherla Seshacharlu and Others Vs Vidwan Ramanujacharulu and Another
Madras High Court · AIR 1937 Mad 789 : 173 Ind. Cas. 533 : (1937) 46 LW 413